COURT ARCHIVE

Andhra Pradesh High Court judgments

35,240 judgments · page 598 of 1,762

High Courts30 Jun 2008Allowed

Bharat Sanchar Nigam Limited Vs G.V.K. Hotels and Resorts Ltd. and Sri K.K. Thakur

Andhra Pradesh High Court · AIR 2008 AP 227 : (2008) 5 ALD 455 : (2008) 5 ALT 654

Telegraph Act, 1885 — Section 16, 30, 7BTelegraph Rules, 1951 — Rule 443

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High Courts30 Jun 2008Allowed

A.B. Patil Vs Orissa Transport Service and Another

Andhra Pradesh High Court · (2008) 5 ALD 473

Partnership Act, 1932 — Section 2, 25

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High Courts30 Jun 2008Dismissed

A.R. Swamy Vs Government of Andhra Pradesh and another

Andhra Pradesh High Court · (2009) 120 FLR 40

Industrial Disputes Act, 1947 — Section 10, 12, 2A(2)

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High Courts30 Jun 2008Dismissed

Ravi Majji Gouri Vara Prasad Rao and Others Vs Govt. of India and Others

Andhra Pradesh High Court · (2008) 6 ALD 50 : (2008) 5 ALT 1 : (2008) 119 FLR 944

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High Courts30 Jun 2008Dismissed

Saleema Bee Vs Syed Abdul Nayeem and Others

Andhra Pradesh High Court · (2008) 5 ALD 513 : (2008) 5 ALT 420 : (2008) 105 RD 679

Constitution of India, 1950 — Article 227Registration Act, 1908 — Section 17(1), 49Stamp Act, 1899 — Section 13, 14, 18, 32, 33

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High Courts30 Jun 2008

Kathwal Hussain Peera Vs D. Ramalingeswara Reddy and Divisional Manager, Oriental Insurance Co. Ltd.

Andhra Pradesh High Court · (2010) ACJ 226 : (2009) 1 ALD 130(1) : (2009) 1 ALT 603 : (2009) 121 FLR 193

Workmens Compensation Act, 1923 — Section 4(1)

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High Courts27 Jun 2008Allowed

S.V.S. Reddy Vs Andhra Pradesh State Road Transport Corporation and Others

Andhra Pradesh High Court · (2008) 5 ALT 164

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High Courts27 Jun 2008

Modadugu Venkata Subbamma and Another Vs Kanamarlapudi Rattaiah and Others

Andhra Pradesh High Court · (2008) 6 ALT 488

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High Courts27 Jun 2008

Smt. Nirmalamma Reddy Vs Special Deputy Collector, (Land Acquisition) Singoor Project Sanga Reddy and Others

Andhra Pradesh High Court · (2008) 5 ALD 235 : (2008) 5 ALT 178

Land Acquisition Act, 1894 — Section 10, 11, 12(2), 18, 18(2)

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High Courts27 Jun 2008Dismissed

Chinthala Veerabhadra Rao Vs The State of A.P.

Andhra Pradesh High Court · (2008) 2 ALD(Cri) 207 : (2008) 3 ALT(Cri) 1 : (2008) CriLJ 4239

Criminal Procedure Code, 1973 (CrPC) — Section 293, 294, 294(1), 294(3), 313Penal Code, 1860 (IPC) — Section 302, 498A

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High Courts26 Jun 2008Dismissed

Union of India (UOI) and Others Vs Sardar Begum

Andhra Pradesh High Court · (2008) 6 ALD 385 : (2009) 120 FLR 36 : (2009) 1 SLR 224

Railway Services (Pension) Rules, 1993 — Rule 65

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High Courts26 Jun 2008Allowed

P. Satyanarayana Vs Kesari Manevva, Gummadi Prasad, National Insurance Company and The A.P.S.R.T.C.

Andhra Pradesh High Court · (2010) ACJ 285 : (2009) 1 ALD 160 : (2009) 1 ALT 644

Motor Vehicles Act, 1988 — Section 140, 166, 2(30)

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High Courts26 Jun 2008Allowed

Iqbal Hussain Vs Central Power Distribution Company of A.P. Ltd. and Another

Andhra Pradesh High Court · (2008) 5 ALD 128 : (2008) 5 ALT 42 : (2008) 119 FLR 342

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High Courts26 Jun 2008Allowed

Tirumala Seung Han Textiles Ltd. Vs Commr. of C. Ex.

Andhra Pradesh High Court · (2010) 17 STR 593

Income Tax Act, 1961 — Section 254

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High Courts25 Jun 2008Allowed

Pennar Seeds Corporation Vs A.P. State Seeds Development Corporation Ltd. and Another

Andhra Pradesh High Court · (2008) 5 ALD 154 : (2008) 5 ALT 641

Arbitration Act, 1940 — Section 11, 12, 2, 20, 21Government of India Act, 1935 — Section 175(3)

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High Courts25 Jun 2008Dismissed

Bharat Petroleum Corporation Limited and Another Vs Srinivasa Transport

Andhra Pradesh High Court · (2008) 4 ALD 787 : (2008) 6 ALT 199

Evidence Act, 1872 — Section 114

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High Courts25 Jun 2008Allowed

S. Hussain Bee Vs A.P. State Road Transport Corporation and Others

Andhra Pradesh High Court · (2008) 5 ALD 215 : (2008) 4 ALT 781 : (2008) 119 FLR 119 : (2009) 1 LLJ 342 : (2008) 16 VST 215

Civil Procedure Code, 1908 (CPC) — Section 60Payment of Wages Act, 1936 — Section 7, 7(2), 7(3)

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High Courts25 Jun 2008Dismissed

K. Ramulu Vs Regional Manager, APSRTC and Another

Andhra Pradesh High Court · (2008) 5 ALD 214

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High Courts25 Jun 2008

Court Masters and Personal Secretaries to Hon''ble Judges Association Vs Government of Andhra Pradesh and Another

Andhra Pradesh High Court · (2008) 5 ALD 1 : (2008) 4 ALT 715

Andhra Pradesh High Court Service Rules, 1975 — Rule 21(3)Constitution of India, 1950 — Article 229, 229(1), 229(2)

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High Courts25 Jun 2008Allowed

Immani Suryanarayana Vs Visakhapatnam Port Trust and Nagubille Venkat Rao

Andhra Pradesh High Court · (2008) 4 ALD 775 : (2008) 4 ALT 812

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