High Courts20 Jun 2008
M.T. Rao Vs Andhra Pradesh State Road Transport Corporation, Vizianagaram Region and Another
Andhra Pradesh High Court · (2008) 5 ALD 10 : (2008) 5 ALT 650 : (2008) 119 FLR 122
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,240 judgments · page 600 of 1,762
High Courts20 Jun 2008
Rafathullah Vs Commissioner, Greater Hyderabad Municipal Corporation
Andhra Pradesh High Court · (2008) 5 ALT 604
High Courts19 Jun 2008
The Employees State Insurance Corporation Vs The Kurnool District Co-Operative Marketing Society Limited
Andhra Pradesh High Court · (2008) 5 ALD 219 : (2008) 5 ALT 625 : (2009) 1 LLJ 829
Employees State Insurance Act, 1948 — Section 1(5), 2(13), 75, 77(1A)
High Courts19 Jun 2008Dismissed
Janapati Jaipal Reddy Vs Sannihita Chit Funds Pvt. Limited and Others
Andhra Pradesh High Court · (2008) 4 ALD 735 : (2008) 5 ALT 17
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 3, Order 21 Rule 48, Order 21 Rule 48(1), 39, 39(1)Companies Act, 1956 — Section 60, 617
High Courts18 Jun 2008Allowed
Mallela Anantha Padmanabha Rao Vs Assistant Commissioner, Endowments Department and Others
Andhra Pradesh High Court · (2008) 5 ALD 257 : (2008) 5 ALT 614
Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Act, 1987 — Section 15, 17, 17(1), 87, 88Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, 151
High Courts18 Jun 2008Allowed
S. Nagarathnamma Vs P. Muralidhar Reddy and Others
Andhra Pradesh High Court · AIR 2008 AP 233 : (2008) 5 ALD 415 : (2008) 6 ALT 303
Andhra Pradesh Panchayat Raj (Election Tribunals in respect of Gram Panchayats, Mandal Praja Parishads and Zilla Praja Parishads) Rules, 1995 — Rule 7, 7(1), 7(2)Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 9 Rule 9Constitution of India, 1950 — Article 226, 227
High Courts18 Jun 2008Dismissed
Annapurnasri Vs Government of Andhra Pradesh and another
Andhra Pradesh High Court · (2012) 4 ALT 488
Constitution of India, 1950 — Article 14, 16, 233(1), 233(2)
High Courts18 Jun 2008Dismissed
General Manager, S.C. Railway and Others Vs G. Kameswara Rao and Another
Andhra Pradesh High Court · (2008) 5 ALD 785
Constitution of India, 1950 — Article 226
High Courts17 Jun 2008Allowed
Katta Venkateswara Rao Vs Ch. Leelavathi (died) and Others
Andhra Pradesh High Court · (2008) 5 ALD 320 : (2008) 6 ALT 323
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 22 Rule 10, 146
High Courts17 Jun 2008Dismissed
K.L. Kantha Rao Vs Special Officer, AUP School and Mandal Education Officer and Others
Andhra Pradesh High Court · (2008) 5 ALD 621
High Courts17 Jun 2008Dismissed
A.P. Public Service Commissioner Vs B. Sambi Reddy and Another
Andhra Pradesh High Court · (2008) 5 ALD 102 : (2008) 5 ALT 564
Andhra Pradesh Civil Services (Classification, Control and Appeal) Rules, 1991 — Rule 20Andhra Pradesh Civil Services (Conduct) Rules, 1964 — Rule 3(1), 3(2), 3(3)Andhra Pradesh Revised Pension Rules, 1980 — Rule 9(2), 9(6)
High Courts17 Jun 2008Dismissed
T.S. Benarjee and Others Vs Jannu Ruthamma and Others
Andhra Pradesh High Court · (2008) 5 ALD 107 : (2008) 4 ALT 786
High Courts17 Jun 2008Allowed
The Branch Manager, United India Insurance Co. Ltd. Vs Kondakotla Saroja
Andhra Pradesh High Court · (2009) ACJ 1127 : (2008) 5 ALD 288 : (2008) 5 ALT 246 : (2008) 3 APLJ 89
Motor Vehicles Act, 1988 — Section 147, 147(1), 149(1), 166, 95
High Courts17 Jun 2008Allowed
Mannaru Penchalaiah Vs Patnam Venkamma and Others
Andhra Pradesh High Court · AIR 2008 AP 253 : (2008) 5 ALD 11 : (2008) 4 ALT 788 : (2008) 105 RD 494
Stamp Act, 1899 — Section 13, 14, 3, 33, 34
High Courts16 Jun 2008Dismissed
Kanithi Appala Suryanarayana Vs Sri Kanithi Ganapathi Rao and Others
Andhra Pradesh High Court · (2008) 4 ALD 756 : (2008) 5 ALT 38
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3A, 96(1)
High Courts16 Jun 2008Dismissed
Nammi Venkata Swamy and Others Vs Nodagala Sanyasi and Others
Andhra Pradesh High Court · (2008) 5 ALD 143 : (2008) 5 ALT 455
Andhra Pradesh (Andhra Area) Inams (Abolition and Conversion into Ryotwari) Act, 1956 — Section 10, 14, 3, 3(1), 4Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, 156, 157, 157(1), 157(2)
High Courts16 Jun 2008Dismissed
Neni Hitech Club Private Limited Vs The State of Andhra Pradesh and Others
Andhra Pradesh High Court · (2008) 4 ALD 743 : (2008) 4 ALD 219
Andhra Pradesh (Indian Liquor and Foreign Liquor) Rules, 1970 — Rule 23Andhra Pradesh Excise (Grant of Licence of Selling by In-House and Conditions of Licence) Rules, 2005 — Rule 4(iii)Andhra Pradesh Prohibition Act, 1995 — Section 2(10), 7, 8
High Courts13 Jun 2008Dismissed
A.R. Swamy Vs Government of Andhra Pradesh and Another
Andhra Pradesh High Court · (2008) 6 ALD 310 : (2009) 120 FLR 40 : (2009) 2 LLJ 397
Industrial Disputes Act, 1947 — Section 10, 12, 2A(2)
High Courts13 Jun 2008Dismissed
Swathi Drug Agencies (Pvt.) Limited Vs Ramesh Jaichand Shah
Andhra Pradesh High Court · (2008) 2 ALD(Cri) 690 : (2008) 3 ALT(Cri) 8
Criminal Procedure Code, 1973 (CrPC) — Section 357, 357(3)Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts13 Jun 2008Dismissed
Shaik Chanda Vs The State
Andhra Pradesh High Court · (2008) 2 ALD(Cri) 188 : (2008) CriLJ 3988
Penal Code, 1860 (IPC) — Section 302, 307