High Courts13 Jun 2008Dismissed
P. Srinivasa Babu Vs AMR Consultants Ltd.
Andhra Pradesh High Court · (2008) 4 ALD 747 : (2008) 4 ALT 759 : (2008) 105 RD 535
Constitution of India, 1950 — Article 227Stamp Act, 1899 — Article 13, 2(5)
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,240 judgments · page 601 of 1,762
High Courts13 Jun 2008Allowed
Syed Asadullah Ali Vs Rasheeda Begum
Andhra Pradesh High Court · (2008) 5 ALD 216 : (2008) 4 ALT 765
Family Courts Act, 1984 — Section 19Guardians and Wards Act, 1890 — Section 10, 17, 25
High Courts13 Jun 2008Dismissed
Doshion Limited Vs Hyderabad Metropolitan Water Supply and Sewerage Board and Others
Andhra Pradesh High Court · (2008) 06 AP CK 0050
High Courts13 Jun 2008Dismissed
Vankadaru Subba Rao Vs Vankadaru Ramesh Babu and Others
Andhra Pradesh High Court · (2008) 5 ALT 601
High Courts13 Jun 2008Dismissed
Mohd. Qamruddin and Others Vs Masula Narsimhulu
Andhra Pradesh High Court · AIR 2008 AP 249 : (2008) 5 ALD 314 : (2008) 5 ALT 51 : (2008) 105 RD 685
Civil Procedure Code, 1908 (CPC) — Section 151Stamp Act, 1899 — Section 38, 40
High Courts12 Jun 2008Dismissed
Muddana Malleswara Rao Vs Karanam Ramaiah and Nagaratnamma Charities and Others
Andhra Pradesh High Court · (2008) 6 ALD 592 : (2008) 5 ALT 776 : (2008) 3 APLJ 57
Evidence Act, 1872 — Section 67, 68Hindu Adoptions and Maintenance Act, 1956 — Section 12, 13, 4Limitation Act, 1963 — Section 27
High Courts12 Jun 2008Allowed
Baddam Prathap Reddy Vs Chennadi Jalapathi Reddy and Another
Andhra Pradesh High Court · (2008) 5 ALD 200 : (2008) 5 ALT 192 : (2008) 3 APLJ 30
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 3Evidence Act, 1872 — Section 3, 45, 5, 73Specific Relief Act, 1963 — Section 16
High Courts12 Jun 2008Allowed
Siddavarapu Siva Kota Reddy Vs State Bank of India, Indukurpeta Branch
Andhra Pradesh High Court · (2008) 5 ALD 317
High Courts12 Jun 2008Allowed
Hindustan Coca-cola Beverages Ltd. Vs Govt. of Andhra Pradesh and Others
Andhra Pradesh High Court · AIR 2008 AP 241 : (2009) 2 ALD 2
Stamp Act, 1899 — Section 13, 14, 33, 38(2), 40
High Courts11 Jun 2008
Branch Manager, New India Assurance Co. Ltd. Vs V. Jayaramappa and Others
Andhra Pradesh High Court · (2009) ACJ 1383 : (2008) 5 ALD 331 : (2008) 6 ALT 9
Motor Vehicles Act, 1988 — Section 140, 166
High Courts11 Jun 2008Allowed
Union of India (UOI) and Another Vs T. Subba Rao
Andhra Pradesh High Court · (2009) 1 ALD 1 : (2008) 4 ALT 262
Constitution of India, 1950 — Article 226
High Courts11 Jun 2008Allowed
Smt. Ananthamma Vs The Spl. Deputy Collector, L.A. Unit, P.J.P.
Andhra Pradesh High Court · (2008) 4 ALD 771 : (2008) 6 ALT 176
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 7, Order 9 Rule 9, 151, 2(2), 2(9)Land Acquisition Act, 1894 — Section 18, 20, 23(1), 26
High Courts11 Jun 2008Allowed
Surylaxmi Cotton Mills Limited Vs Sabhavath Kishore, Sabhavath Badya, Sabhavath Babu and Sabhavath Kubya
Andhra Pradesh High Court · (2008) 5 ALD 82 : (2008) 5 ALT 520
Andhra Pradesh Court Fees and Suits Valuation Act, 1956 — Section 11, 11(4), 37, 37AAndhra Pradesh Stamp (Prevention of Under Valuation of Instruments) Act, 1975 — Section 6Andhra Pradesh Stamp (Prevention of Under Valuation of Instruments) Rules, 1975 — Rule 5
High Courts11 Jun 2008Allowed
T. Hanmanthu Vs L.A., OP, PJP
Andhra Pradesh High Court · (2008) 5 ALD 210
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 9, 151Land Acquisition Act, 1894 — Section 18, 2, 20, 23(1), 26
High Courts11 Jun 2008
P. Hari Hara Prasad and Another Vs High Court of A.P. and Others
Andhra Pradesh High Court · (2008) 5 ALD 59 : (2008) 4 ALT 661
Andhra Pradesh High Court Service Rules, 1959 — Rule 19Andhra Pradesh High Court Service Rules, 1975 — Rule 21(3), 3, 31(3)Constitution of India, 1950 — Article 146, 148, 187, 226, 229
High Courts10 Jun 2008Dismissed
Prof. M. Vivekananda Murthy Vs Government of Andhra Pradesh and Others
Andhra Pradesh High Court · (2008) 5 ALD 427 : (2008) 5 ALT 663
Andhra Pradesh Civil Services (Classification, Control and Appeal) Rules, 1991 — Rule 1, 20, 3, 5, 6Bar Councils Act, 1926 — Section 10(2)Civil Procedure Code, 1908 (CPC) — Section 99
High Courts10 Jun 2008Dismissed
D.Y.K. Reddy Vs Divisional Security Commissioner, Railway Protection Force, South Central Railway and Another
Andhra Pradesh High Court · (2008) 5 ALD 744 : (2008) 119 FLR 1002 : (2009) 1 SLR 574
Railway Services (Pension) Rules, 1993 — Rule 67(3)
High Courts10 Jun 2008Dismissed
B.M. Jambunathan Vs United News of India (UNI) and Another
Andhra Pradesh High Court · (2008) 4 ALD 754 : (2008) 5 ALT 34 : (2008) 119 FLR 336
Industrial Disputes Act, 1947 — Section 36(4)
High Courts10 Jun 2008
United Shippers Ltd. Vs Volta Impex P. Ltd. and Others
Andhra Pradesh High Court · (2009) 147 CompCas 544
Central Excises and Salt Act, 1944 — Section 35G(1)Constitution of India, 1950 — Article 226, 32Sick Industrial Companies (Special Provisions) Act, 1985 — Section 15, 16, 18(4), 19(3), 20(1)
High Courts10 Jun 2008Dismissed
G. Krishna Murthy Vs Government of Andhra Pradesh and Others
Andhra Pradesh High Court · (2008) 4 ALD 445 : (2008) 4 ALT 287 : (2008) 3 APLJ 5
Andhra Pradesh Panchayat Raj Act, 1994 — Section 104, 127, 127(4), 128, 14Constitution of India, 1950 — Article 226, 36, 40Easements Act, 1882 — Section 52