High Courts25 Jul 2008
Pechetti Rambabu Vs Shazamani Begum
Andhra Pradesh High Court · (2008) 5 ALD 618
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27Constitution of India, 1950 — Article 227
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Andhra Pradesh High Court judgments
35,240 judgments · page 593 of 1,762
High Courts24 Jul 2008Allowed
Bhupathi Varalamma Vs Joint Director and Others
Andhra Pradesh High Court · (2008) 5 ALD 676
Andhra Pradesh Rights in Land and Pattadar Pass Books Act, 1971 — Section 5(5), 5A, 9
High Courts24 Jul 2008Dismissed
Lellapalli Sakuntala (died) per Lrs Vs Vedantam Seethamahalakshmi and Others
Andhra Pradesh High Court · (2008) 6 ALT 113 : (2008) 3 APLJ 122
Evidence Act, 1872 — Section 114, 32(6), 45, 47, 68Succession Act, 1925 — Section 63
High Courts24 Jul 2008Allowed
M. Vimala Vs Director of School Education and Others
Andhra Pradesh High Court · (2008) 5 ALD 670 : (2009) 1 SLR 118
Andhra Pradesh Education Act, 1982 — Section 79, 83Andhra Pradesh Education Rules, 1982 — Rule 5
High Courts24 Jul 2008
Balagoni Siva Prasad Vs Union of India (UOI)
Andhra Pradesh High Court · (2009) ACJ 1332 : (2008) 5 ALT 605
Railways Act, 1989 — Section 123, 124A, 125
High Courts24 Jul 2008Allowed
Andhra Pradesh State Road Transport Corporation and Another Vs Presiding Officer, Labour Court-III and Another
Andhra Pradesh High Court · (2009) 5 ALT 629 : (2009) 1 LLJ 94
High Courts24 Jul 2008Allowed
United India Insurance Co. Ltd. Vs Md. Rahmatullah and Others
Andhra Pradesh High Court · (2008) ACJ 224
High Courts23 Jul 2008Dismissed
Bodupalli Sathaiah and Others Vs Koppula Pedda Linga Reddy and Others
Andhra Pradesh High Court · (2008) 5 ALD 311
Andhra Pradesh (Telangana Area) Tenancy and Agricultural Lands Act, 1950 — Section 38EAndhra Pradesh Rights in Land and Pattadar Pass Books Act, 1971 — Section 3A, 8
High Courts23 Jul 2008Allowed
A. Venkat Reddy Vs District and Sessions Judge and Others
Andhra Pradesh High Court · (2008) 5 ALD 755 : (2008) 6 ALT 606 : (2009) 2 SLR 559
Andhra Pradesh Civil Services (Classification, Control and Appeal) Rules, 1991 — Rule 8, 9Andhra Pradesh Civil Services (Conduct) Rules, 1964 — Rule 3PEC House Building Advance (Grant and Recovery) Rules — Rule 10(1)
High Courts23 Jul 2008Dismissed
Prakash M.V.S.S. and Others Vs National Ship Design and Research Centre
Andhra Pradesh High Court · (2009) 1 LLJ 96
Industrial Disputes Act, 1947 — Section 2, 25F
High Courts23 Jul 2008Allowed
Gajjela Narasimha Reddy and Others Vs Collector and Another
Andhra Pradesh High Court · (2008) 5 ALD 302 : (2008) 5 ALT 233
Constitution of India, 1950 — Article 14, 19Land Acquisition Act, 1894 — Section 2, 3, 4, 4(1), 4(2)
High Courts23 Jul 2008Allowed
M. Sunkanna Vs Andhra Pradesh State Road Transport Corporation and Another
Andhra Pradesh High Court · (2008) 5 ALD 623
High Courts23 Jul 2008Allowed
K. Prasanna Kumar Vs Superintending Engineer (Operation), APCPDCL and Another
Andhra Pradesh High Court · (2008) 5 ALD 701 : (2008) 119 FLR 997 : (2009) 2 SLR 631
High Courts22 Jul 2008Allowed
K. Ganna Reddy Vs The Government of Andhra Pradesh and Others
Andhra Pradesh High Court · (2008) 5 ALD 485 : (2008) 5 ALT 214
Andhra Pradesh (Agricultural Produce and Livestock) Markets Act, 1966 — Section 4(1), 5(5)Andhra Pradesh (Agricultural Produce and Livestock) Markets Rules, 1969 — Rule 28, 28(2), 52(2)Constitution of India, 1950 — Article 226
High Courts21 Jul 2008Dismissed
Vorion Chemicals and Distilleries Limited Vs The Commissioner of Commercial Taxes
Andhra Pradesh High Court · (2009) 19 VST 5
Andhra Pradesh General Sales Tax Act, 1957 — Section 20, 20(1), 20(2), 20(2A), 21
High Courts21 Jul 2008Allowed
Janga Mariamma Vs The Revenue Divisional Officer and Sub-Divisional Magistrate and Others
Andhra Pradesh High Court · (2008) 2 ALD(Cri) 365 : (2008) CriLJ 4500
Criminal Procedure Code, 1973 (CrPC) — Section 145, 146
High Courts21 Jul 2008Allowed
Kotte Rajam Vs Singareni Collieries Company Ltd. and Others
Andhra Pradesh High Court · (2008) 6 ALD 668 : (2009) 1 SLR 241
High Courts21 Jul 2008Dismissed
K. Sai Tejeswani being minor rep. by her Father and best Friend, Dr. K. Hari Babu and Others Vs Convenor, EAMCET-2008, Jawaharlal Nehru Technological University (JNTU) and Others
Andhra Pradesh High Court · (2008) 5 ALT 536
High Courts21 Jul 2008Allowed
Kasturi Venkata Subbaiah and Others Vs Veerapareddy Yasodamma
Andhra Pradesh High Court · (2008) 6 ALD 90
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts18 Jul 2008Dismissed
The Regional Director, E.S.I. Corporation Vs K. Eswar Rao and Others, K. Adinarayana Rao and Others and B. Sanyasi and Others B. Sanyasi Vs The Regional Director, ESI Corporation and Others
Andhra Pradesh High Court · (2008) 5 ALD 690 : (2008) 6 ALT 413 : (2008) 119 FLR 991 : (2009) 1 LLJ 703
Civil Procedure Code, 1908 (CPC) — Section 115Employees State Insurance (Central) Rules, 1950 — Rule 20B, 20B(1)Employees State Insurance (General) Regulations, 1950 — Regulation 76