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Andhra Pradesh High Court judgments

35,240 judgments · page 591 of 1,762

High Courts01 Aug 2008Allowed

Dr. Yadla Ramesh Naidu Vs Sub-Registrar, Sabbavaram and Others

Andhra Pradesh High Court · (2009) 1 ALD 337 : (2009) 1 ALT 256 : (2009) 1 CivCC 588

Andhra Pradesh (Andhra Area) Inams (Abolition and Conversion into Ryotwari) Act, 1956 — Section 4, 4Andhra Pradesh Registration Rules, 1908 — Rule 26, 58, 63Registration Act, 1908 — Section 17, 19, 20, 21, 22A
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High Courts01 Aug 2008Dismissed

Siriki Appalaswamy Vs Sub-Registrar

Andhra Pradesh High Court · (2009) 1 ALD 321 : (2009) 1 ALT 101

Andhra Pradesh Registration Rules, 1908 — Rule 161, 58Registration Act, 1908 — Section 19, 20, 21, 22A, 34Transfer of Property Act, 1882 — Section 5, 7
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High Courts31 Jul 2008Dismissed

E. Shankar Reddy Vs P. Ramaseshaiah and Others G.P. Vinod Kumar and Ravela Vijayapaul Vs The Deputy General of Police, Hyderabad Range, The Director General of Police, The State of Andhra Pradesh Y.V. Ramana Kumar and Others Vs Mohd. Khan, Inspector of Police City, Security Wing and Others Sri Mohd. Taher Ali Vs Mohd. Khan, City Security Wing and Others

Andhra Pradesh High Court · (2009) 1 ALD 785 : (2008) 6 ALT 738

Administrative Tribunals Act, 1985 — Section 19, 20Andhra Pradesh (Andhra Area) District Police Act, 1859 — Section 10, 8Andhra Pradesh (Telangana Area) District Police Act, 1329 — Section 6
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High Courts31 Jul 2008Allowed

M. Somaiah Vs APSRTC and Another

Andhra Pradesh High Court · (2008) 6 ALD 129 : (2008) 119 FLR 766

Andhra Pradesh State Road Transport Corporation Employees (Classification, Control and Appeal) Regulations, 1967 — Regulation 12, 12(13), 8Andhra Pradesh State Road Transport Corporation Employees (Conduct) Regulations, 1963 — Regulation 23(3), 28
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