COURT ARCHIVE

Andhra Pradesh High Court judgments

35,240 judgments · page 590 of 1,762

High Courts14 Aug 2008Dismissed

Agriculture Market Yard Hamalies Union Vs Agriculture Market Committee and Others

Andhra Pradesh High Court · (2008) 6 ALD 88 : (2009) 1 ALT 203

Andhra Pradesh (Agricultural Produce and Livestock) Markets Act, 1966 — Section 2, 7Andhra Pradesh (Agricultural Produce and Livestock) Markets Rules, 1969 — Rule 48, 49, 50

Read judgment

High Courts14 Aug 2008Dismissed

Gandarapu Narasimhulu @ Narisimha Chowdary Vs District Collector and Others

Andhra Pradesh High Court · (2008) 6 ALD 809 : (2009) 1 ALT 149

Andhra Pradesh Rights in Land and Pattadar Pass Books Act, 1971 — Section 10, 9Andhra Pradesh Rights in Land and Pattadar Pass Books Rules, 1989 — Rule 26(6)Limitation Act, 1963 — Section 12, 24, 3, 3(3), 4(1)

Read judgment

High Courts14 Aug 2008Dismissed

S. Shakeela and Others Vs S. Khaleel and Another

Andhra Pradesh High Court · (2008) 2 ALD(Cri) 600 : (2008) 3 ALT(Cri) 283 : (2009) CriLJ 511

Constitution of India, 1950 — Article 32Criminal Procedure Code, 1973 (CrPC) — Section 125, 126, 127, 128, 320Muslim Women (Protection of Rights on Divorce) Act, 1986 — Section 3(1), 3(3), 4, 5, 7

Read judgment

High Courts14 Aug 2008Dismissed

P. Ranga Reddy and Others Vs Kurnool Municipality

Andhra Pradesh High Court · AIR 2008 AP 282 : (2008) 6 ALD 512 : (2008) 6 ALT 343

Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 4, 4(2)Andhra Pradesh Municipalities Act, 1965 — Section 130, 376, 376(2), 87, 87(1)Andhra Pradesh Municipalities Taxation and Financial Rules — Rule 10, 11, 15, 16, 2

Read judgment

High Courts14 Aug 2008

Nallamalla Prabhakar Rao Vs Singareni Collieries Co. Ltd. and Others

Andhra Pradesh High Court · (2008) 6 ALD 501 : (2009) 120 FLR 412

Constitution of India, 1950 — Article 14, 21Industrial Disputes Act, 1947 — Section 12(3)

Read judgment

High Courts14 Aug 2008Dismissed

Kakollu Lakshmana Rao and Another Vs Javvadi Subbayamma and Others

Andhra Pradesh High Court · (2008) 6 ALD 584 : (2008) 6 ALT 687

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 89, Order 21 Rule 90

Read judgment

High Courts14 Aug 2008Allowed

Ch. Siva Kumari Vs A.P. Social Welfare Residential Educational Institutions Society and Others

Andhra Pradesh High Court · (2008) 6 ALD 755 : (2009) 120 FLR 825 : (2009) 1 SLR 286

Read judgment

High Courts13 Aug 2008Allowed

D. Ramadevi and Others Vs District Collector and Others

Andhra Pradesh High Court · AIR 2009 AP 15 : (2008) 6 ALD 23 : (2009) 1 ALT 1

Andhra Pradesh Housing Board Act, 1956 — Section 40(2)Land Acquisition Act, 1894 — Section 17, 17(2), 4, 4(1), 4(2)

Read judgment

High Courts13 Aug 2008Allowed

V. Papaiah Vs A.P. Northern Power Distribution Company Ltd. and Another

Andhra Pradesh High Court · (2008) 6 ALD 390 : (2009) 1 ALT 172

Read judgment

High Courts13 Aug 2008Dismissed

Berla Ramesh Vs V.B. Markandeya and Others

Andhra Pradesh High Court · (2008) 5 ALD 714 : (2012) 4 ALT 175

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58, Order 21 Rule 95, Order 21 Rule 99

Read judgment

High Courts13 Aug 2008Allowed

Dr. J. Ramachandra Rao Vs A.P. Eastern Power Distribution Co. Ltd. and Another

Andhra Pradesh High Court · AIR 2009 AP 19 : (2008) 6 ALD 404

Andhra Pradesh General Clauses Act, 1891 — Section 2(43), 3(22)Andhra Pradesh State Financial Corporations Act, 1951 — Section 29Civil Procedure Code, 1908 (CPC) — Order 33 Rule 1

Read judgment

High Courts13 Aug 2008