High Courts18 Jul 2008Allowed
Voltas Ltd. Vs Allwyn Auto Ltd.
Andhra Pradesh High Court · AIR 2008 AP 258 : (2008) 5 ALT 570 : (2009) 91 SCL 86
Companies (Court) Rules, 1959 — Rule 338Companies Act, 1956 — Section 451(2), 457(3), 476, 529, 529(1)
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,240 judgments · page 594 of 1,762
High Courts18 Jul 2008Dismissed
Indian Bank Vs Prisma Home Appliance Pvt. Ltd. (in liquidation)
Andhra Pradesh High Court · (2009) 1 ALD 718 : (2008) 145 CompCas 707 : (2009) 92 SCL 91
Companies Act, 1956 — Section 529, 529AIncome Tax Rules, 1962 — Rule 31State Financial Corporations Act, 1951 — Section 29, 31
High Courts18 Jul 2008
Andhra Cements Limited Vs Bhatia International Ltd. and Others
Andhra Pradesh High Court · (2008) 145 CompCas 681
Companies (Court) Rules, 1959 — Rule 95Companies Act, 1956 — Section 146, 433, 434, 434(1), 439Sick Industrial Companies (Special Provisions) Act, 1985 — Section 22
High Courts18 Jul 2008Allowed
Ch. Uma Maheswar Rao Vs The Government of Andhra Pradesh and Others
Andhra Pradesh High Court · AIR 2008 AP 246 : (2008) 5 ALD 449 : (2008) 3 APLJ 70
High Courts17 Jul 2008Dismissed
S. Jayashree Vs Secretary, A.P. Bar Council and Others
Andhra Pradesh High Court · (2008) 6 ALD 120
High Courts17 Jul 2008
Authorised Officer, Land Reforms Tribunal Vs Koka Ramadasappa (died) by LR
Andhra Pradesh High Court · (2008) 5 ALD 665
Andhra Pradesh Land Reforms (Ceiling on Agricultural Holdings) Act, 1973 — Section 21Andhra Pradesh Land Reforms (Ceiling on Agricultural Holdings) Rules, 1974 — Rule 11, 11(2)
High Courts17 Jul 2008Dismissed
Manda Syamsundra Vs Kurella Anjaneyachari and Another
Andhra Pradesh High Court · (2008) 2 ALD(Cri) 349 : (2008) 3 ALT(Cri) 100 : (2008) 4 BC 673
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 45Negotiable Instruments Act, 1881 (NI) — Section 138, 45
High Courts16 Jul 2008Allowed
B. Venkataiah Vs The Government of Andhra Pradesh
Andhra Pradesh High Court · (2008) 5 ALD 764 : (2009) 1 ALT 404 : (2009) 1 SLR 192
Andhra Pradesh State and Subordinate Service Rules, 1996 — Rule 31Constitution of India, 1950 — Article 14, 16, 226
High Courts16 Jul 2008Dismissed
Akella Venkata Rama Subrahmanya Sarma Vs Annangi Sreeramamurti
Andhra Pradesh High Court · (2008) 5 ALD 534 : (2008) 5 ALT 369
Specific Relief Act, 1963 — Section 15, 17, 22
High Courts16 Jul 2008Allowed
Mohd. Shabbir Hussain Khan Vs Ram Prakash Chopra and Others
Andhra Pradesh High Court · (2008) 5 ALD 328 : (2008) 5 ALT 112
High Courts16 Jul 2008
T. Gopal Rao Vs Andhra Bank and Others
Andhra Pradesh High Court · (2008) 5 ALD 419 : (2009) 120 FLR 944
High Courts16 Jul 2008Dismissed
Pulipati Raja Rao Vs Venigandla Radha Krishna
Andhra Pradesh High Court · (2008) 5 ALD 467
Civil Procedure Code, 1908 (CPC) — Order 37 Rule 3, Order 37 Rule 3(2), Order 37 Rule 3(5), Order 37 Rule 7, 105
High Courts15 Jul 2008
Cormandel Prestcrete Private Limited Vs State of Andhra Pradesh and Others
Andhra Pradesh High Court · (2011) 6 ALT 703
Building and Other Construction Workers (Regulation of Employment and Conditions of Services) Act, 1996 — Section 1(4), 10, 11, 14, 18Building and Other Construction Workers Welfare Cess Rules, 1998 — Rule 13, 14, 3, 4, 5
High Courts15 Jul 2008Dismissed
Singamsetty Varalakshmamma and Another Vs Cherukuru Janardhana Reddy
Andhra Pradesh High Court · AIR 2009 AP 24 : (2008) 6 ALD 340 : (2009) 106 RD 23
Civil Procedure Code, 1908 (CPC) — Section 151Stamp Act, 1899 — Article 6A, 6B
High Courts15 Jul 2008Allowed
New India Assurance Company Ltd. Vs K. Bharath Kumar and Others
Andhra Pradesh High Court · (2009) ACJ 2349 : (2008) 6 ALT 561
Andhra Pradesh Motor Vehicles Rules, 1989 — Rule 252, 455, 473, 476, 476(3)Motor Vehicles Act, 1988 — Section 140, 141, 142, 143, 144
High Courts15 Jul 2008Allowed
Y. Mohana Rao and Others Vs Bharat Sanchar Nigam Ltd. and Others
Andhra Pradesh High Court · (2008) 5 ALD 422 : (2008) 5 ALT 241
Constitution of India, 1950 — Article 14
High Courts15 Jul 2008Dismissed
Ram Agarwal Vs B. Jagannath Rao
Andhra Pradesh High Court · (2008) 5 ALD 294 : (2008) 6 ALT 96
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, Order 9 Rule 7, 151, 153Constitution of India, 1950 — Article 227Transfer of Property Act, 1882 — Section 106
High Courts15 Jul 2008Allowed
Aruna Manure Works Vs The State of Andhra Pradesh
Andhra Pradesh High Court · (2009) 19 VST 402
Andhra Pradesh General Sales Tax Act, 1957 — Section 6AConstitution of India, 1950 — Article 136, 141
High Courts15 Jul 2008Dismissed
G. Ravindranath Vs Anantapur District Co-operative Central Bank Ltd.
Andhra Pradesh High Court · (2008) 6 ALD 161 : (2008) 5 ALT 621
High Courts14 Jul 2008Dismissed
State of Andhra Pradesh Vs Prakash Arts
Andhra Pradesh High Court · (2008) 18 VST 39
Andhra Pradesh General Sales Tax Act, 1957 — Section 22(1), 5E