Andhra Pradesh High Court Judgments

High Courts04 Dec 2008Dismissed

The Public Information Officer/Joint Secretary to Chief Commissioner of Land Administration and The Appellate Authority/Secretary, Chief Commissioner of Land Administration Vs A.P. Information Commissioner and Smt. Gousinnisa Baig

Andhra Pradesh High Court · AIR 2009 AP 73 : (2009) 1 ALD 561 : (2009) 1 ALT 700 : (2009) 1 APLJ 39 : (2010) 5 RCR(Civil) 160

Andhra Pradesh (Telangana Area) Atiyat Enquiries Act, 1952 — Section 2Constitution of India, 1950 — Article 14, 19, 19(1), 21, 226Evidence Act, 1872 — Section 123, 41, 74

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High Courts03 Dec 2008

Jasti Bhujangeswara Rao Vs Sub-Registrar, Dist Registrar, The Commissioner and Inspector General Registration and Stamps and Jasti Venkata Subbamma Rao

Andhra Pradesh High Court · AIR 2009 AP 78 : (2009) 2 ALD 719 : (2009) 3 ALT 804

Andhra Pradesh Registration Rules, 1908 — Rule 161, 162, 163, 164, 18Penal Code, 1860 (IPC) — Section 34, 384, 420, 506Registration Act, 1908 — Section 19, 20, 21, 22, 23

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High Courts03 Dec 2008Allowed

Yarlagadda Tulasamma and Others Vs Yarlagadda Pardhasaradhi Venkata Suryanarayana and Others

Andhra Pradesh High Court · (2009) 3 ALT 713

Displaced Persons (Compensation and Rehabilitation) Act, 1954 — Section 12(1), 12(2)Hindu Adoptions and Maintenance Act, 1956 — Section 18Hindu Succession Act, 1956 — Section 14, 14(1), 14(2), 30, 4

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High Courts02 Dec 2008Dismissed

V. Rama Prasad Vs The State of Andhra Pradesh and The Andhra Pradesh Public Service Commission M. Venkata Subba Rayudu Vs The Andhra Pradesh Public Service Commission and The State Board of Technical Education and Training

Andhra Pradesh High Court · (2009) 3 ALD 398 : (2009) 3 ALT 699

Andhra Pradesh Administrative Tribunals Act, 1985 — Section 19Constitution of India, 1950 — Article 14, 16, 226, 309Criminal Procedure Code, 1973 (CrPC) — Section 94

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High Courts02 Dec 2008Allowed

Sri Venkateshwara Rice Mill Vs The Andhra Pradesh State Financial Corporation and Others

Andhra Pradesh High Court · (2009) 2 ALD 530 : (2009) 3 ALT 552

Constitution of India, 1950 — Article 226State Financial Corporations Act, 1951 — Section 29

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High Courts02 Dec 2008

K. Vasudeva Reddy Vs Kambala Sivanageswarappa and Others

Andhra Pradesh High Court · (2009) 2 ALD 379 : (2009) 3 ALT 646 : (2009) 3 CivCC 214

Civil Procedure Code, 1908 (CPC) — Section 10, 151Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 407

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High Courts28 Nov 2008Dismissed

Attrirala Chinnamma and Another Vs Gummadi Ravindraiah

Andhra Pradesh High Court · (2009) 2 ALT 143 : (2010) 5 RCR(Civil) 548

Civil Procedure Code, 1908 (CPC) — Order 14 Rule 2, 151Registration Act, 1866 — Section 17(1), 49, 7Transfer of Property Act, 1882 — Section 17

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High Courts28 Nov 2008

Pilli Venkanna Vs Pilli Nookalamma

Andhra Pradesh High Court · AIR 2009 AP 69 : (2009) 2 ALD 300 : (2009) 2 ALT 397

Hindu Marriage Act, 1955 — Section 13, 28, 9

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High Courts27 Nov 2008Allowed

Veeramachaneni Ramchander Rao and Another Vs Tahsildar and Another

Andhra Pradesh High Court · (2009) 3 ALT 92

Andhra Pradesh Rights in Land and Pattadar Pass Books Act, 1971 — Section 4, 5, 5(3), 5(5), 8(2)Andhra Pradesh Rights in Land and Pattadar Pass Books Rules, 1989 — Regulation 14, 15, 18, 19, 19(1)Chartered Accountants Act, 1949 — Section 21, 21(4), 22A

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High Courts27 Nov 2008Allowed

Bhagyanagar Fisherman Fish Marketing Cooperative Society and Others Vs State of A.P. and Others

Andhra Pradesh High Court · (2009) 2 ALD 408

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High Courts27 Nov 2008

Sri Amarawadi Venkata Narsaiah Trust Vs The State of Andhra Pradesh and Others

Andhra Pradesh High Court · (2009) 2 ALD 417 : (2009) 3 ALT 70

Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Act, 1966 — Section 14, 15, 15(7), 74Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Act, 1987 — Section 14, 17(6), 80Constitution of India, 1950 — Article 226, 26

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High Courts27 Nov 2008Allowed

Adult Education Welfare Society Vs The Government of Andhra Pradesh Sure Chinna Subba Rao Vs The A.P. State Road Transport Corporation and The Revenue Divisional Officer-cum-Land Acquisition Officer

Andhra Pradesh High Court · (2009) 1 ALD 728

Land Acquisition Act, 1894 — Section 4, 4(1), 5A, 6

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High Courts26 Nov 2008

Depot Manager, APSRTC Vs K. Jogi Reddy and Another

Andhra Pradesh High Court · (2009) 4 ALD 2 : (2009) 5 ALT 563

Andhra Pradesh State Road Transport Corporation Employees (Conduct) Regulations, 1963 — Regulation 28Industrial Disputes Act, 1947 — Section 2A(2)

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High Courts26 Nov 2008

Dr. S.K. Singh Vs The Cooperative Tribunal and Others

Andhra Pradesh High Court · (2009) 2 ALD 474 : (2009) 2 ALT 244

Andhra Pradesh Co-operative Societies Act, 1964 — Section 51, 52, 61(1)Transfer of Property Act, 1882 — Section 41

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High Courts25 Nov 2008Allowed

Polavarapu Hanumantha Rao Vs Polavarapu Siva Parvathi and Others

Andhra Pradesh High Court · AIR 2009 AP 98

Hindu Adoptions and Maintenance Act, 1956 — Section 18(1)Hindu Marriage Act, 1955 — Section 25, 26, 28

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High Courts25 Nov 2008Dismissed

Safi Naaz Vs Government of A.P. and Others

Andhra Pradesh High Court · AIR 2009 AP 496 : (2009) 1 ALD(Cri) 527

Criminal Procedure Code, 1973 (CrPC) — Section 200, 321, 378Dowry Prohibition Act, 1961 — Section 4, 6Penal Code, 1860 (IPC) — Section 406, 498A

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High Courts25 Nov 2008

Sri Sanjeeva Anjaneya Swamy Vari Devasthanan, Rajahmundry Vs Thokkula Dasaradharamayya and Another

Andhra Pradesh High Court · (2009) 2 ALD 356 : (2009) 2 ALT 431

Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Act, 1987 — Section 151, 83, 83(1), 83(4), 84Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11

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High Courts25 Nov 2008Dismissed