High Courts23 Dec 2008Dismissed
Mohd. Naseem Khan Vs State of A.P.
Andhra Pradesh High Court · (2009) 1 ALD(Cri) 386
Criminal Procedure Code, 1973 (CrPC) — Section 154, 313Evidence Act, 1872 — Section 32(1)Penal Code, 1860 (IPC) — Section 302, 307
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,240 judgments · page 574 of 1,762
High Courts23 Dec 2008Dismissed
Kanigolla Rama Naga Sama Lakshmana Rao (died), Kanigolla Siva Rama Kumar and Others Vs Grandhi Subbarayudu
Andhra Pradesh High Court · (2008) 12 AP CK 0044
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 9Specific Relief Act, 1963 — Section 16, 19, 20, 20(2)Transfer of Property Act, 1882 — Section 52
High Courts23 Dec 2008
Forest Range Officer Vs K. Gopal Reddy
Andhra Pradesh High Court · (2009) 3 ALD 476 : (2009) 1 ALT 623
Andhra Pradesh Forest Act, 1967 — Section 44(2)
High Courts22 Dec 2008Dismissed
Andhra Pradesh Public Service Commission Vs G. Jyothi Ram and Others
Andhra Pradesh High Court · (2009) 4 ALT 596 : (2009) 15 ALT 596
Andhra Pradesh State and Subordinate Service Rules, 1996 — Rule 22
High Courts22 Dec 2008Allowed
Parsineni Venkateswarlu Vs State of Andhra Pradesh
Andhra Pradesh High Court · (2009) 1 ALD(Cri) 438 : (2009) CriLJ 2326
Criminal Procedure Code, 1973 (CrPC) — Section 174, 293, 293(4)Evidence Act, 1872 — Section 106Penal Code, 1860 (IPC) — Section 201, 302
High Courts22 Dec 2008Dismissed
Smt. Pedda Sunkamma and Another Vs C. Balasunkanna
Andhra Pradesh High Court · (2009) 2 ALD 187 : (2009) 1 APLJ 1 : (2009) 4 CivCC 409
Civil Procedure Code, 1908 (CPC) — Section 152, 153
High Courts19 Dec 2008Dismissed
National Insurance Co. Ltd. Vs Rajala Lakshmi (Died) and Others
Andhra Pradesh High Court · (2009) ACJ 58
Motor Vehicles Act, 1988 — Section 147, 5Workmens Compensation Act, 1923 — Section 3, 4, 4A, 4A(3)
High Courts19 Dec 2008Dismissed
M. Venkataramudu and Others Vs District Collector and Others
Andhra Pradesh High Court · (2009) 2 ALT 768
Constitution of India, 1950 — Article 226
High Courts19 Dec 2008
J. Balaji Vs Earladinne Venkateswarlu
Andhra Pradesh High Court · (2009) 3 ALD 315 : (2009) 1 APLJ 84
Civil Procedure Code, 1908 (CPC) — Order 38 Rule 5, Order 38 Rule 5(4), Order 38 Rule 6
High Courts19 Dec 2008Allowed
Ch. V. Subrahmanya Sarma Vs High Court of Andhra Pradesh and Others
Andhra Pradesh High Court · (2009) 3 ALD 234 : (2009) 1 ALT 592 : (2009) 1 APLJ 72
Constitution of India, 1950 — Article 14, 16, 229High Court Service Rules, 1975 — Rule 15(2), 23, 5, 7(7), 8
High Courts19 Dec 2008Dismissed
Reckitt and Benckiser (India) Ltd. and Another Vs The State of Andhra Pradesh
Andhra Pradesh High Court · (2009) 1 ALD(Cri) 935 : (2009) 2 ALT 562 : (2009) CriLJ 2346
Constitution of India, 1950 — Article 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 161, 190, 191, 192, 193Drugs and Cosmetics Act, 1940 — Section 16, 17, 18, 19, 20
High Courts19 Dec 2008Allowed
Salla Eswaramma Vs C. Subba Reddy
Andhra Pradesh High Court · (2009) 2 ALT 59 : (2009) 2 CivCC 400
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 10, Order 26 Rule 11, Order 26 Rule 12, Order 26 Rule 13, Order 26 Rule 14
High Courts19 Dec 2008Dismissed
Banda Sattaiah and Others Vs The Secretary to Government of Andhra Pradesh, Department of Revenue (U.C.) and Others
Andhra Pradesh High Court · (2009) 2 ALD 150 : (2009) 2 ALT 492
Andhra Pradesh Rights in Land and Pattadar Pass Books Act, 1971 — Section 5AConstitution of India, 1950 — Article 14Urban Land (Ceiling and Regulation) Act, 1976 — Section 20, 5(2), 6(1), 8(4)
High Courts19 Dec 2008Dismissed
State of A.P. Vs Attili Narayana Rao
Andhra Pradesh High Court · (2009) 2 ALD 178 : (2009) 1 APLJ 50
Land Acquisition Act, 1894 — Section 23, 23(1), 23(2), 25Requisitioning and Acquisition of Immovable Property Act, 1952 — Section 8(1)
High Courts19 Dec 2008
M. Rama Krishna Rao and Another Vs The Government of Andhra Pradesh and Others
Andhra Pradesh High Court · (2009) 3 ALD 211 : (2009) 2 ALT 330
Andhra Pradesh (Revised) Pension Rules, 1980 — Rule 2, 33Andhra Pradesh State Higher Judicial Service Rules, 1964 — Rule 7Constitution of India, 1950 — Article 366(17)
High Courts19 Dec 2008Dismissed
Shri Ram Transport Finance Company Ltd. Vs The Commissioner Prohibition and Excise, The Deputy Commissioner Prohibition and Excise, The Govt. of A.P. and The Karuru Vysys Bank
Andhra Pradesh High Court · (2009) 3 ALD 90 : (2009) 2 ALT 710
Andhra Pradesh Excise Act, 1968 — Section 12, 13(2), 45, 46, 46(2)Andhra Pradesh Prohibition Act, 1995 — Section 11B, 12, 13, 13(2), 13ACivil Procedure Code, 1908 (CPC) — Section 144, 151, 2(14), 2(2), 9(3)
High Courts18 Dec 2008Dismissed
M. Srinivasa Raju Vs The State of Andhra Pradesh and Others
Andhra Pradesh High Court · (2009) 1 ALD(Cri) 184 : (2009) 2 ALT 203 : (2009) 1 APLJ 32
Constitution of India, 1950 — Article 161, 166, 226Criminal Procedure Code, 1973 (CrPC) — Section 321, 482Prevention of Corruption Act, 1988 — Section 13(1), 13(2)
High Courts18 Dec 2008Dismissed
Yadla Bhaskara Rao alias Bhtchibabu and Others Vs State of Andhra Pradesh
Andhra Pradesh High Court · (2009) 2 ALT(Cri) 41 : (2009) CriLJ 1502
Penal Code, 1860 (IPC) — Section 302, 34, 97, 99
High Courts18 Dec 2008Dismissed
S. Bheem Prasad and Others Vs State of A.P. and Others
Andhra Pradesh High Court · (2009) 3 ALT 193
Andhra Pradesh Departmental Test Rules, 1965 — Rule 6Andhra Pradesh Engineering Service Rules, 1966 — Rule 6, 8, 8(C)Andhra Pradesh State and Subordinate Service Rules, 1996 — Rule 16, 17, 31, 32, 33
High Courts17 Dec 2008
State bank of India and Others Vs B.V. Bhaskar Reddy
Andhra Pradesh High Court · (2009) 3 ALD 596 : (2009) 1 ALT 610
Constitution of India, 1950 — Article 309