High Courts31 Dec 2008Dismissed
Walnut Packaging P. Ltd. Vs Sirpur Paper Mills Ltd. and Another
Andhra Pradesh High Court · (2009) 148 CompCas 330
Companies Act, 1956 — Section 433, 434, 483
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,240 judgments · page 573 of 1,762
High Courts30 Dec 2008
The Housing Board Employees, IV Phase, Plot Allottes Welfare Association Vs The State of Andhra Pradesh and Others
Andhra Pradesh High Court · (2009) 4 ALD 575 : (2009) 5 ALT 532
Constitution of India, 1950 — Article 14, 226, 299
High Courts30 Dec 2008Dismissed
Kalavakuru Washermen Co-operative Society Ltd. Vs District Collector and Others
Andhra Pradesh High Court · (2009) 2 ALD 449 : (2009) 2 ALT 359
Andhra Pradesh Gram Panchayats Act, 1964 — Section 217(1), 65(1), 85(2)Andhra Pradesh Panchayat Raj Act, 1994 — Section 246, 246(1), 32, 41, 46Andhra Pradesh Panchayat Raj Rules — Rule 24, 3
High Courts30 Dec 2008Dismissed
Abdur Rahim Vs Osmania University and Others
Andhra Pradesh High Court · (2008) 12 AP CK 0053
Andhra Pradesh Civil Services (Classification, Control and Appeal) Rules, 1991 — Rule 20(2), 20(3)Andhra Pradesh University Act, 1991 — Section 13(8), 19, 19(25)Constitution of India, 1950 — Article 226, 311(1)
High Courts30 Dec 2008Allowed
Sri V. Narayana Reddy Vs Smt. Ani Narayanan and Wg. Cdr. Y.V. Krishna Rao
Andhra Pradesh High Court · AIR 2009 AP 124 : (2009) 4 ALT 9
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 1 Rule 10(2), Order 22 Rule 10
High Courts30 Dec 2008Dismissed
East Godavari District Setti Balija Sangham, Kakinada Vs Govt. of A.P.
Andhra Pradesh High Court · (2009) 4 ALD 108
Constitution of India, 1950 — Article 14, 15, 16
High Courts30 Dec 2008
S. Malleswara Reddy and Another Vs Commissioner of Prohibition and Excise and Others
Andhra Pradesh High Court · AIR 2009 AP 456
Andhra Pradesh Excise (Grant of Licence of Selling by Bar and Conditions of Licence) Rules, 2005 — Rule 5, 5(1), 5(2), 6, 6(1)
High Courts30 Dec 2008Dismissed
The Sub-Registrar and Another Vs K. Guravaiah and Another
Andhra Pradesh High Court · (2009) 3 ALT 85
Andhra Pradesh Assigned Lands (Prohibition of Transfer) Act, 1977 — Section 2(1), 5, 6Banking Companies (Acquisition and Transfer of Undertakings) Act, 1970 — Section 3Transfer of Property Act, 1882 — Section 58
High Courts30 Dec 2008Allowed
Special Deputy Collector and Land Acquisition Officer Vs Smt. Bayya Janki
Andhra Pradesh High Court · (2009) 2 ALT 683 : (2009) 1 APLJ 124
Land Acquisition Act, 1894 — Section 18, 4(1)
High Courts30 Dec 2008Allowed
Bollaboni Lakshmi and Others Vs Commissioner of Appeals and Others
Andhra Pradesh High Court · (2009) 2 ALD 495 : (2009) 3 ALT 272
Urban Land (Ceiling and Regulation) Act, 1976 — Section 10, 33, 6, 8(4), 9
High Courts30 Dec 2008Dismissed
Tirumala Venkata Reddaiah Chowdary and Another minors rep. by Mother Smt. A.V. Kalyani Vs Potla Krishna Prasad and Another
Andhra Pradesh High Court · AIR 2009 AP 166 : (2009) 4 ALD 191 : (2009) 3 ALT 18
Registration Act, 1908 — Section 17, 22A, 49, 71, 72
High Courts30 Dec 2008
K. Kanakaraj Vs The Institute of Chartered Financial Analysts of India, The Alpha Foundation and The State of A.P.
Andhra Pradesh High Court · (2009) 3 ALD 434 : (2009) 2 ALT 323
Andhra Pradesh Education Act, 1982 — Section 20, 21, 79, 80, 83Andhra Pradesh Educational Institutions (Establishment, Recognition, Administration and Control of Schools Under Private Managements) Rules, 1993 — Rule 12Constitution of India, 1950 — Article 12, 226
High Courts30 Dec 2008Dismissed
Poojar Gururajachar and Others Vs State of Andhra Pradesh and Others
Andhra Pradesh High Court · (2009) 3 ALD 107 : (2009) 2 ALT 736
Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Act, 1987 — Section 144, 153, 34, 34(1), 34(2)Constitution of India, 1950 — Article 14, 19, 21
High Courts29 Dec 2008Allowed
The Superintending Engineer and Another Vs P. Lakshmu Reddy and Another
Andhra Pradesh High Court · (2009) 3 ALD 79
Arbitration and Conciliation Act, 1996 — Section 11(2), 11(5), 11(6)Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13Constitution of India, 1950 — Article 136, 32
High Courts26 Dec 2008Allowed
K. Pratap Reddy and Others Vs The Joint Collector and Others
Andhra Pradesh High Court · (2009) 2 ALD 212 : (2009) 2 ALT 742
Andhra Pradesh (Telangana Area) Land Revenue Act, 1317 — Section 166BAndhra Pradesh Court Fees and Suits Valuation Act, 1956 — Section 43Andhra Pradesh Rights in Land and Pattadar Pass Books Act, 1971 — Section 10, 10(2), 12, 13, 14
High Courts26 Dec 2008Allowed
Syed Hussain Sab (died) per L.Rs. Vs Joint Collector and Others
Andhra Pradesh High Court · (2009) 3 ALT 316
Andhra Pradesh (Telangana Area) Abolition of Inams Act, 1955 — Section 1, 1(2), 10, 2, 2(1)Andhra Pradesh (Telangana Area) Abolition of Inams Rules, 1975 — Rule 5(2), 6Andhra Pradesh (Telangana Area) Land Revenue Act, 1317 — Section 149, 153
High Courts24 Dec 2008
Union of India (UOI) and Others Vs Additional District Judge and Others
Andhra Pradesh High Court · (2008) 5 ALT 260
Andhra Pradesh Minimum Wages Rules, 1960 — Rule 28Civil Procedure Code, 1908 (CPC) — Section 11, 79, 80Constitution of India, 1950 — Article 226, 300, 300(1)
High Courts24 Dec 2008Allowed
Gangula Venkateswara Reddy and Others Vs The State of Andhra Pradesh
Andhra Pradesh High Court · (2009) 1 ALD(Cri) 453 : (2009) 1 ALT(Cri) 365 : (2009) CriLJ 1958
Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 161, 161(3), 162, 162(1), 164Evidence Act, 1872 — Section 145
High Courts23 Dec 2008Allowed
Bandaru China Narayana Murthy Vs A.P. State Finance Corporation and Others
Andhra Pradesh High Court · (2009) 2 ALT 619
State Financial Corporations Act, 1951 — Section 29
High Courts23 Dec 2008Allowed
Ahmed Najmuddin Died per L.Rs. and Others Vs Smt. Durga Bai
Andhra Pradesh High Court · (2009) 2 ALD 139
Stamp Act, 1899 — Section 3, 31, 32, 32(1), 38(2)