High Courts13 Nov 2008Dismissed
Panorama Enterprises and Another Vs Tirumala Tirupati Devasthanams and Another
Andhra Pradesh High Court · (2009) 3 ALD 186 : (2009) 1 ALT 468
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,240 judgments · page 578 of 1,762
High Courts13 Nov 2008
Industrial Development Bank of India Limited Vs State of Andhra Pradesh and Others
Andhra Pradesh High Court · (2009) 1 ALD 122 : (2009) 1 ALT 287
Andhra Pradesh (Telangana Area) Alienation of State Lands and Land Revenue Rules, 1975 — Rule 6(3)Constitution of India, 1950 — Article 14, 21
High Courts13 Nov 2008Allowed
Meghavath Kishan Vs State of A.P.
Andhra Pradesh High Court · (2009) 1 ALD(Cri) 34
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 42, 42(1), 42(2)
High Courts13 Nov 2008
Mahendra Investment Advisors Pvt. Ltd. and Others Vs Md. Abdul Asad Aleem and Others
Andhra Pradesh High Court · (2009) 2 ALD 284 : (2009) 2 ALT 516
Evidence Act, 1872 — Section 63, 65, 66, 74Registration Act, 1908 — Section 57, 57(3)
High Courts13 Nov 2008Allowed
Mohd. Javeed Vs Union of India (UOI) (Ministry of Surface and Transport) and Others
Andhra Pradesh High Court · (2009) 1 ALD 88 : (2009) 1 ALT 507
Motor Vehicles Act, 1988 — Section 52, 52(1), 52(2), 52(3), 52(4)
High Courts12 Nov 2008
Sri Mallidi Tirupayyagari Venkata Reddy, Co-operative Rural Bank Ltd. Vs A.P. Co-operative Tribunal and Others
Andhra Pradesh High Court · (2009) 5 ALD 147 : (2009) 6 ALT 672
Andhra Pradesh Co-operative Societies Act, 1964 — Section 50, 51, 52, 60, 61
High Courts12 Nov 2008Allowed
Land Acquisition Officer (SDC) Vs Y. Vijaya Kumar and Others
Andhra Pradesh High Court · (2010) 1 ALT 371
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 46B, Order 38 Rule 5, 151Land Acquisition Act, 1894 — Section 18
High Courts11 Nov 2008Allowed
Hindustan Lever Limited Vs Inspector of Legal Metrology and Another
Andhra Pradesh High Court · (2009) 5 ALT 622
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 482Standards of Weights and Measures (Packaged Commodities) Rules, 1977 — Rule 17, 17(1), 17(2), 2, 39
High Courts11 Nov 2008Allowed
Erlapati Veera Lakshmi Vs Guda Haritha Rani
Andhra Pradesh High Court · (2009) 4 ALD 648 : (2009) 5 ALT 449
Andhra Pradesh Panchayat Raj Act, 1994 — Section 17, 18, 19, 20, 22Constitution of India, 1950 — Article 226, 243K, 243O
High Courts11 Nov 2008Allowed
Smt. Erlapati Veera Lakshmi Rao Vs Guda Haritha Rani
Andhra Pradesh High Court · (2009) 4 ALD 648 : (2009) 5 ALT 449
Andhra Pradesh Panchayat Raj Act, 1994 — Section 17, 18, 19, 20, 22Constitution of India, 1950 — Article 226, 243K, 243O
High Courts11 Nov 2008Dismissed
Ch. Ranga Reddy and Others Vs M. Suryanarayana Reddy and Others
Andhra Pradesh High Court · (2009) 1 ALT 209
High Courts11 Nov 2008Allowed
Sadula Narsimha and Another Vs Sadula Tulasi Das and Others
Andhra Pradesh High Court · (2009) 1 ALD 616 : (2009) 2 ALT 119 : (2009) 2 CivCC 715
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 3A, Order 41 Rule 3A(1), Order 9 Rule 13, 96Hyderabad Tenancy and Agricultural Lands Act, 1950 — Section 19(1), 32Limitation Act, 1963 — Section 5
High Courts11 Nov 2008
Velpula Parmeshwar Rao Vs The District Collector and Others The Field Labour Co-operative Society Vs Government of Andhra Pradesh and Others
Andhra Pradesh High Court · (2009) 5 ALD 63
High Courts11 Nov 2008
Smt. Srigiri Padma and Others Vs District Collector and Others
Andhra Pradesh High Court · (2009) 1 ALD 236 : (2009) 1 ALT 478
Andhra Pradesh Panchayat Raj Act, 1994 — Section 245(1)Andhra Pradesh Panchayat Raj Rules — Rule 3General Clauses Act, 1897 — Section 9
High Courts10 Nov 2008Allowed
V.V. Satyanarayana Vs Chebrolu Primary Agrl. Co-op. Society Ltd. and Others
Andhra Pradesh High Court · (2009) 2 ALD 6 : (2009) 5 ALT 92 : (2008) 4 APLJ 139
High Courts10 Nov 2008
Burra Venkata Kondala Rao Vs Kotipalli Manikyalamma
Andhra Pradesh High Court · (2009) 6 ALT 206
High Courts10 Nov 2008Dismissed
Ganapavaram Gram Panchayat and Others Vs Govt. of A.P. and Others
Andhra Pradesh High Court · (2009) 1 ALD 23 : (2009) 1 ALT 211
Andhra Pradesh Panchayat Raj Act, 1994 — Section 115Andhra Pradesh Panchayat Raj Rules — Rule 5
High Courts07 Nov 2008Dismissed
United India Insurance Co. Ltd. Vs G. Saraswathi and Others
Andhra Pradesh High Court · (2006) ACJ 2615 : (2009) 3 ALT 278
High Courts07 Nov 2008Allowed
Saw Mills Owners Welfare Association and Another Vs Conservator of Forest and Others
Andhra Pradesh High Court · (2009) 4 ALD 12 : (2009) 2 ALT 161
Andhra Pradesh Forest Act, 1967 — Section 59, 62, 63, 64, 65Andhra Pradesh Forest Produce Transit Rules, 1970 — Rule 3, 5Andhra Pradesh Saw Mills (Regulation) Rules, 1969 — Rule 4(2), 7, 9(1)
High Courts07 Nov 2008Allowed
Venukonda Radha Krishna Vs Pulivarthi Ramanaiah
Andhra Pradesh High Court · (2009) 1 ALD 646 : (2009) 2 ALT 537 : (2008) 4 APLJ 149
Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 10(2), 12