High Courts24 Nov 2008Dismissed
Ch. Veerabhadreswara Rao and Others Vs Govt. of A.P. and Others
Andhra Pradesh High Court · (2009) 1 ALT 42
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,240 judgments · page 577 of 1,762
High Courts24 Nov 2008
Sri Durga Malleswara Swamy Varla Devasthanam and Another Vs Bathula Jayalakshmi and Others
Andhra Pradesh High Court · (2009) 2 ALD 104 : (2009) 1 ALT 82
Constitution of India, 1950 — Article 19, 21
High Courts21 Nov 2008Allowed
M. Venkat Rao Vs Union of India (UOI) and Another
Andhra Pradesh High Court · (2009) 1 ALT 126
Arbitration and Conciliation Act, 1996 — Section 11(6), 73
High Courts21 Nov 2008Dismissed
Godavarthi Krishna Murthy Vs Diveela Sesharatnam
Andhra Pradesh High Court · (2009) 5 ALD 340 : (2009) 6 ALT 116
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1, 115Constitution of India, 1950 — Article 227Limitation Act, 1963 — Section 5
High Courts21 Nov 2008Dismissed
Chennupati Satyanarayana Vs Mundru Venkateswarlu, DIED, Mundru Ranga Rao Chowdary, Mundru Venkata Ramana Prabhavathi and Dandamuri Jhansi Rahi
Andhra Pradesh High Court · (2008) 145 CompCas 483
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 8, Order 41 Rule 27, 100, 96Specific Relief Act, 1963 — Section 16, 20Stamp Rules, 1925 — Rule 6(2)
High Courts21 Nov 2008Allowed
Siva Krishna Wines and Others Vs Commissioner of Prohibition and Excise and Others
Andhra Pradesh High Court · (2009) 3 ALD 112 : (2009) 2 ALT 31
Andhra Pradesh (Indian Liquor and Foreign Liquor) Rules, 1970 — Rule 23, 24, 25, 3, 30Andhra Pradesh Excise Act, 1968 — Section 11, 12, 13, 14, 15Andhra Pradesh Municipal Corporations Act, 1955 — Section 3, 5
High Courts21 Nov 2008Allowed
United India Insurance Co. Ltd. Vs Muda Prabhakar and Another
Andhra Pradesh High Court · (2010) ACJ 1056 : (2009) 2 ALD 595 : (2009) 3 ALT 459 : (2009) 1 APLJ 208
Motor Vehicles Act, 1988 — Section 147, 149, 156
High Courts20 Nov 2008
Divisional Manager, National Insurance Co. Ltd. Vs Smt. Mahamooda and Others
Andhra Pradesh High Court · (2010) ACJ 1129 : (2009) 2 ALD 489 : (2009) 3 ALT 682
Motor Vehicles Act, 1988 — Section 147, 166
High Courts19 Nov 2008
P. Narsimlu (died) per L.Rs. and Another Vs Labour Court-II and Another
Andhra Pradesh High Court · (2009) 4 ALD 11 : (2009) 5 ALT 21 : (2009) 120 FLR 817
Andhra Pradesh State Road Transport Corporation Employees (Conduct) Regulations, 1963 — Regulation 28Industrial Disputes Act, 1947 — Section 11A
High Courts19 Nov 2008Dismissed
Jatti Gurunadha Rao Vs Government of Andhra Pradesh and Others
Andhra Pradesh High Court · (2009) 2 ALT 508
Constitution of India, 1950 — Article 21Penal Code, 1860 (IPC) — Section 34, 427, 447
High Courts19 Nov 2008
D. Peddi Raju Rao Vs N. Yadaiah and The Oriental Insurance Company Limited
Andhra Pradesh High Court · (2009) 2 ALD 493
Motor Vehicles Act, 1988 — Section 168(1), 169Penal Code, 1860 (IPC) — Section 337
High Courts18 Nov 2008
Mitta Sankaranna (died) per Lrs. Vs B. Bommayya
Andhra Pradesh High Court · (2009) 2 ALT 242
Succession Act, 1925 — Section 214
High Courts18 Nov 2008
Chirala Veera Raghava Reddy and Others Vs Chief Secretary to Government of A.P. and Others
Andhra Pradesh High Court · (2009) 3 ALD 310 : (2009) 1 ALT 436
Andhra Pradesh Municipalities Act, 1965 — Section 2, 2(42)Andhra Pradesh Panchayat Raj Act, 1994 — Section 2A, 3
High Courts15 Nov 2008Dismissed
Samala Janaki Ramulu Vs Munigadapa Kanakaiah
Andhra Pradesh High Court · (2009) 1 ALD 584 : (2009) 1 ALT 529
Andhra Pradesh Panchayat Raj Act, 1994 — Section 19, 19(1)Penal Code, 1860 (IPC) — Section 147, 148, 149, 324
High Courts15 Nov 2008Allowed
M.B. Enterprises Vs S.R.K. Estates Pvt. Ltd.
Andhra Pradesh High Court · (2009) 2 ALD 343 : (2009) 1 ALT 111
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts14 Nov 2008Dismissed
Mir Sadath Ali Vs The Joint Collector, Ranga Reddy and Others Gokari Jagadish Vs The Joint Collector, Ranga Reddy and Others
Andhra Pradesh High Court · (2009) 2 ALD 124 : (2008) 4 APLJ 171
Andhra Pradesh (Telangana Area) Abolition of Inams Act, 1955 — Section 10, 11, 12, 13, 14Andhra Pradesh (Telangana Area) Abolition of Inams Rules, 1975 — Rule 6Andhra Pradesh (Telangana Area) Tenancy and Agricultural Lands Act, 1950 — Section 102
High Courts14 Nov 2008Allowed
Ch. Manikya Sarma Vs Rajendra Singh Bhatia
Andhra Pradesh High Court · (2009) 2 ALD 257 : (2009) 2 ALT 424
Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 10(2), 14(1)Andhra Pradesh General Clauses Act, 1891 — Section 18Evidence Act, 1872 — Section 116
High Courts14 Nov 2008Allowed
Ayireddy Lakshmi and Ayireddy Kamarajugadda Subba Lakshmi Vs Pydah Subrahmanya Jagannadha Satya Prasad and Others
Andhra Pradesh High Court · (2009) 1 ALD 546 : (2009) 2 ALT 194
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 100, Order 21 Rule 101, Order 21 Rule 102, Order 21 Rule 103, Order 21 Rule 104Transfer of Property Act, 1882 — Section 52
High Courts14 Nov 2008
Serigudem Padmamma Vs G. Premchand and Others
Andhra Pradesh High Court · (2009) 2 ALD 209 : (2009) 2 ALT 146 : (2008) 4 APLJ 166
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1, Order 7 Rule 10, Order 7 Rule 10A, Order 7 Rule 11, 104Constitution of India, 1950 — Article 227Specific Relief Act, 1963 — Section 4
High Courts14 Nov 2008
Viqarunnissa Begum [died] and Others Vs Municipal Corporation of Hyderabad
Andhra Pradesh High Court · (2009) 2 ALT 652
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, 151Hyderabad Municipal Corporation Act, 1955 — Section 48, 685