High Courts30 Jun 2010Allowed
Prakash Arts Vs Mohammed Rafiuddin
Andhra Pradesh High Court · (2011) 1 ALT 467
Civil Procedure Code, 1908 (CPC) — Section 151
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,240 judgments · page 517 of 1,762
High Courts30 Jun 2010Allowed
Yempalakula Vijaya Lakshmi Vs The Cuddapah District NGO''s Coop. Building Society Ltd. and Others
Andhra Pradesh High Court · (2011) 1 ALT 52
High Courts30 Jun 2010Allowed
C. Kamala Kanth Vs The Senior Divisional Manager, L.I.C. of India and The Zonal Manager, L.I.C. of India, South Central Zonal
Andhra Pradesh High Court · (2010) 06 AP CK 0035
Constitution of India, 1950 — Article 226Life Insurance Corporation (Staff) Regulations, 1960 — Regulation 39(1)
High Courts30 Jun 2010Allowed
Telangana Rastra Samithi Vs Union of India (UOI) and Another
Andhra Pradesh High Court · (2010) 5 ALT 82
Constitution of India, 1950 — Article 101, 101(3), 102, 103, 104Finance Act, 1985 — Section 28Government of Union Territories Act, 1963 — Section 5
High Courts29 Jun 2010Dismissed
G. Suresh Kumar Rao Vs The Government of Andhra Pradesh, Industries and Commerce (SPIU and SAND) Department
Andhra Pradesh High Court · (2010) 5 ALD 553 : (2010) 5 ALT 606
Andhra Pradesh Minor Mineral Concession Rules, 1966 — Rule 9(L)
High Courts29 Jun 2010Allowed
N.S. Shinde Vs The Union of India (UOI) and Others
Andhra Pradesh High Court · (2010) 06 AP CK 0078
Central Industrial Security Force Rules, 1969 — Rule 49, 49A, 55
High Courts29 Jun 2010Dismissed
V.V.R Cold Storage Private Limited and Others Vs State Bank of India and Others
Andhra Pradesh High Court · (2010) 5 ALD 722 : (2010) 6 ALT 610
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 1Recovery of Debts Due to Banks and Financial Institutions Act, 1993 — Section 1(4), 19, 2
High Courts29 Jun 2010Dismissed
Chinta Vijaya Kumar Reddy Vs The Station House Officer, Prohibition and Excise and Others
Andhra Pradesh High Court · (2010) 5 ALD 742 : (2010) 6 ALT 483
Andhra Pradesh Excise (Lease of Right of Selling by Shop and Conditions of Licence) Rules, 2005 — Rule 23A, 27
High Courts29 Jun 2010
Zulfeqar Hussain Vs Margadarsi Chit Fund Ltd. and Md. Yousuf
Andhra Pradesh High Court · (2010) 6 ALD 49
Civil Procedure Code, 1908 (CPC) — Order 5 Rule 20(1A), 115General Clauses Act, 1897 — Section 3
High Courts29 Jun 2010Dismissed
Apollo Hospital Vikram Puri and Apollo Hospital Jubilee Hills Vs T.S. Anand Kumar Murthy and Others
Andhra Pradesh High Court · (2010) 6 ALT 160
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10Consumer Protection Act, 1986 — Section 12, 2, 21
High Courts28 Jun 2010Allowed
Dr. K. Dhanraju Vs The State of A.P.
Andhra Pradesh High Court · (2010) 2 ALD(Cri) 534
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 197, 338
High Courts28 Jun 2010Allowed
Kakinada Port Steel Barges and Deep Water Port Workers Union Vs The Government of A.P. and Kakinada Sea Ports Limited
Andhra Pradesh High Court · (2010) 5 ALD 171 : (2010) 5 ALT 679
Constitution of India, 1950 — Article 14, 19, 21, 226, 256
High Courts28 Jun 2010
Dandu Venkata Balarama Krishnam Raju Vs K. Vijaya Kumar Raju and others
Andhra Pradesh High Court · (2010) 06 AP CK 0070
Penal Code, 1860 (IPC) — Section 338
High Courts28 Jun 2010Dismissed
Venkataraya Enterprises Vs The District Consumer Disputes Reddressal Forum, Saride Rama Rao and The State of Andhra Pradesh The Manager, Venkataraya Enterprises and Venkataraya Enterprises Vs The District Consumer Disputes Reddressal Forum, Mungala Venkata Naga Lakshmi and The State of Andhra Pradesh
Andhra Pradesh High Court · (2010) 06 AP CK 0005
Consumer Protection Act, 1986 — Section 17(1), 21, 27, 27(2), 27ACriminal Procedure Code, 1973 (CrPC) — Section 11, 11(3), 13, 14, 15Foreign Exchange Regulation Act, 1973 — Section 4(2)
High Courts25 Jun 2010Dismissed
Mehrunnisa Begum Vs M.A. Khadar and Others
Andhra Pradesh High Court · (2011) 5 ALD 467
Civil Procedure Code, 1908 (CPC) — Order 13 Rule 3, 151Registration Act, 1908 — Section 49
High Courts25 Jun 2010Dismissed
Sri Gudla Suryanarayana Reddy @ Major Suri @ N.G.S. Swamy and Others Vs Sri Gudla Kanaka Rao and Others
Andhra Pradesh High Court · (2010) 06 AP CK 0065
High Courts25 Jun 2010Dismissed
Ayanapurapu Venkata Ramana Rao Vs The High Court of Andhra Pradesh and Mr. Pasam Siva Koti Reddy
Andhra Pradesh High Court · (2010) 06 AP CK 0037
Civil Procedure Code, 1908 (CPC) — Section 100AConstitution of India, 1950 — Article 226, 229
High Courts25 Jun 2010
K. Naga Venkata Surya Lakshmi Gupta Vs The Indian Oil Corporation Limited, The State Bank of India and Penmatsa Shanti M. Satya Narayana Murthy Vs Indian Oil Corporation Ltd. and Others
Andhra Pradesh High Court · (2010) 5 ALD 24 : (2010) 4 ALT 426
High Courts25 Jun 2010Dismissed
K. Prakash Naidu and Others Vs The Government of A.P. Higher Education Department and Others
Andhra Pradesh High Court · (2010) 4 ALD 669 : (2010) 5 ALT 43
Andhra Pradesh Educational Institutions (Regulation of Admission and Prohibition of Capitation Fee) Act, 1983 — Section 15, 19, 3, 4, 6Constitution of India, 1950 — Article 19
High Courts24 Jun 2010
Vasudha Pharma Chemicals Ltd. Vs Secretary to Government, Energy (PR-II) Dept. and Others
Andhra Pradesh High Court · (2011) 1 ALT 7