High Courts21 Jun 2010Allowed
Batchu Narayan Rao Vs Batchu Venkata Narasimha Rao
Andhra Pradesh High Court · (2010) 5 ALD 83
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 9Constitution of India, 1950 — Article 227
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,240 judgments · page 519 of 1,762
High Courts21 Jun 2010Dismissed
Neelam Williams Vs Mohammed Iqbal Pasha and Others
Andhra Pradesh High Court · (2010) 5 ALT 758
Transfer of Property Act, 1882 — Section 54
High Courts21 Jun 2010Dismissed
Neela Swaroopa Vs Gunda Radhika and Another
Andhra Pradesh High Court · (2010) 4 ALT 751
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, Order 7 Rule 11, 2(2), 96Constitution of India, 1950 — Article 227Hyderabad Municipal Corporation Act, 1955 — Section 437, 685, 685(1)
High Courts21 Jun 2010Allowed
Smt. M. Shobhana Vs K. Satya Prabhu and Another
Andhra Pradesh High Court · (2010) 2 ALD(Cri) 673
Criminal Procedure Code, 1973 (CrPC) — Section 125, 126(1)Family Courts Act, 1984 — Section 3(2)
High Courts21 Jun 2010Dismissed
Naveen Kumar Vs The Chairman and Managing Director, Bharath Dynamics Limited and Another
Andhra Pradesh High Court · (2010) 06 AP CK 0003
Constitution of India, 1950 — Article 14, 16, 226Recruitment and Promotion Rules — Rule 2.1
High Courts18 Jun 2010
K. Sruti Vs P.R. Rajeswari and Others
Andhra Pradesh High Court · (2011) 1 ALD 244 : (2010) 3 APLJ 53
Andhra Pradesh Land Grabbing (Prohibition) Act, 1982 — Section 3, 4, 5, 8(1), 8(1A)Andhra Pradesh Land Grabbing (Prohibition) Rules, 1988 — Rule 6, 7Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11
High Courts18 Jun 2010Allowed
Padala Prasad and Others Vs Padala Anandarao and Others
Andhra Pradesh High Court · (2010) 06 AP CK 0084
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 1 Rule 10(2)Hindu Marriage Act, 1955 — Section 11, 16, 17, 5Hindu Succession Act, 1956 — Section 8
High Courts18 Jun 2010Dismissed
T. Pedda Veeramma Reddy and Others Vs P. Lakshmidevi Reddy
Andhra Pradesh High Court · (2010) 5 ALD 746 : (2011) 1 RCR(Criminal) 371
Civil Procedure Code Amendment Act, 1999 — Order 6 Rule 17, 151Civil Rules of Practice — Rule 28
High Courts18 Jun 2010Allowed
Perisetty Subrahmanyam Vs The State of Andhra Pradesh and Salapakshi Polaiah
Andhra Pradesh High Court · (2010) 2 ALD(Cri) 258
Criminal Procedure Code, 1973 (CrPC) — Section 176, 482Penal Code, 1860 (IPC) — Section 107, 306, 323, 341, 354
High Courts18 Jun 2010Allowed
Adigarla Venkata Lakshmi Vs Adigarla Venkata Satya Sreenivasulu
Andhra Pradesh High Court · AIR 2011 AP 15 : (2010) 16 ALT 231
Hindu Marriage Act, 1955 — Section 10, 13(1)Penal Code, 1860 (IPC) — Section 498A
High Courts18 Jun 2010
Smt. R. Annapoorna and Others Vs M/s. Sharma Transports and Another
Andhra Pradesh High Court · (2011) 5 ALT 728 : (2011) 8 RCR(Civil) 2766
Motor Vehicles Act, 1988 — Section 166
High Courts18 Jun 2010
National Insurance Co. Ltd. Vs M. Venkateswaramma and Others
Andhra Pradesh High Court · (2011) 1 ALD 574
Motor Vehicles Act, 1988 — Section 167, 175
High Courts18 Jun 2010Dismissed
Shaik Mansoor Vs Sofia Hasan
Andhra Pradesh High Court · (2010) 4 ALD 722 : (2010) 4 ALT 627
High Courts18 Jun 2010Dismissed
Karnapu Satyanarayana Vs Chappa Venkata Rao
Andhra Pradesh High Court · (2010) 6 ALT 776 : (2011) 1 CivCC 583
Civil Procedure Code, 1908 (CPC) — Order 13 Rule 1, Order 13 Rule 2, Order 13 Rule 3, Order 18 Rule 17, Order 18 Rule 17AConstitution of India, 1950 — Article 227Evidence Act, 1872 — Section 137
High Courts18 Jun 2010Allowed
B. Seenaiah and Company Vs Mr. Harjan and Others
Andhra Pradesh High Court · (2011) 1 TAC 194
Workmens Compensation Act, 1923 — Section 3, 4, 4(1), 4(2), 4A
High Courts18 Jun 2010Dismissed
Income Tax Officer Vs Tippala China Appa Rao and Others
Andhra Pradesh High Court · (2011) 6 ALT 352 : (2011) 240 CTR 298 : (2011) 331 ITR 248
Constitution of India, 1950 — Article 19Income Tax Act, 1922 — Section 10(1)Income Tax Act, 1961 — Section 148, 184(7)
High Courts17 Jun 2010Allowed
Oriental Insurance Co. Ltd., Visakhapatnam Vs Cheemakurthi Venkata Kanaka Raju and others
Andhra Pradesh High Court · (2010) 06 AP CK 0101
Motor Vehicles Act, 1988 — Section 166
High Courts17 Jun 2010Allowed
United India Insurance Company Ltd. Vs Chebrolu Venkata Rao and Others
Andhra Pradesh High Court · (2010) 5 ALD 449
Motor Vehicles Act, 1988 — Section 170, 178
High Courts17 Jun 2010Allowed
A. Rajender Naidu Vs The Bharat Petroleum Corporation Ltd. and Others
Andhra Pradesh High Court · (2010) 4 ALD 633 : (2010) 5 ALT 417
Constitution of India, 1950 — Article 226
High Courts17 Jun 2010Allowed
Smt. Adduri Surya Subhadrayyamma Vs The Collector (PW) and Others
Andhra Pradesh High Court · (2010) 4 ALD 486 : (2010) 5 ALT 481
Andhra Pradesh (Telangana Area) Gram Panchayat Act, 1956 — Section 127Andhra Pradesh Advocates Fees Rules, 1990 — Rule 39Andhra Pradesh Panchayat Raj Act, 1994 — Section 265, 265(1), 265(2), 265(3)