High Courts09 Jul 2010Allowed
United India Insurance Company Limited Vs Smt. Saberabee
Andhra Pradesh High Court · (2010) 07 AP CK 0008
Workmens Compensation Act, 1923 — Section 30
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,240 judgments · page 515 of 1,762
High Courts09 Jul 2010Dismissed
Sri Satya Enterprises Vs Secretary to Govt. A.P. Mines and Industries and Commerce Govt, of A.P., The Superintendent Engineer and The Executive Engineer, Panchayat Raj Division
Andhra Pradesh High Court · (2010) 6 ALD 385
Andhra Pradesh Minor Mineral Concession Rules, 1966 — Rule 10, 10(1), 10(3)
High Courts08 Jul 2010Allowed
Venkata Sainath Enterprises Vs Dhanuka Pesticides Ltd. and Others
Andhra Pradesh High Court · (2011) 4 BC 40
Negotiable Instruments Act, 1881 (NI) — Section 138, 141
High Courts08 Jul 2010Dismissed
New India Assurance Co. Ltd. Vs Joga Appala Narasamma and others
Andhra Pradesh High Court · (2011) ACJ 2224
Motor Vehicles Act, 1988 — Section 170Penal Code, 1860 (IPC) — Section 304A, 338
High Courts08 Jul 2010Dismissed
Eluru Sreenivasa Rao Vs Eluru Sri Lakshmi Padmavathi @ Padmavathi
Andhra Pradesh High Court · (2010) 16 ALT 252 : (2011) 1 DMC 382
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, Order 9 Rule 9, 151Hindu Marriage Act, 1955 — Section 21, 28, 28(1)Limitation Act, 1963 — Section 5
High Courts08 Jul 2010Dismissed
The Oriental Insurance Co. Ltd. Vs Goru Suryakantham, Saladi Trinadha and Donadula Udaya Bhaskararao
Andhra Pradesh High Court · (2010) 07 AP CK 0089
High Courts08 Jul 2010
The National Insurance Co. Ltd. Vs Veldi Chandra Sekhar and Veldi Vara Laxmi
Andhra Pradesh High Court · (2010) 5 ALT 716
Motor Vehicles Act, 1988 — Section 140, 95, 95(1)Penal Code, 1860 (IPC) — Section 304A, 337
High Courts08 Jul 2010
Penuguduru Srinivas Rao and Others Vs Sree Durga Malleswara Swamy Varla Devasthanam
Andhra Pradesh High Court · (2010) 5 ALT 596
High Courts08 Jul 2010Allowed
Ch. Pitchavadhanulu Vs The State of A.P.
Andhra Pradesh High Court · (2010) 2 ALD(Cri) 355 : (2011) CriLJ 469
Penal Code, 1860 (IPC) — Section 144, 21, 307, 323, 324Protection of Civil Rights Act, 1955 — Section 7(1)
High Courts08 Jul 2010Dismissed
Valisetti Chandra Rekha and Kota Satyanarayana Rao Vs The State of A.P. and Kota Kamala Devi
Andhra Pradesh High Court · (2010) 2 ALD(Cri) 689
Protection of Women From Domestic Violence Act, 2005 — Section 18, 19, 20, 31, 31(1)
High Courts08 Jul 2010Allowed
Y. Sundara Babu Vs Andhra Bank and Central Vigilance Commission, Government of India
Andhra Pradesh High Court · (2010) 6 ALD 145 : (2011) 1 LLJ 698
Andhra Bank Officer Employees (Conduct) Regulations, 1982 — Regulation 3Andhra Bank Officer Employees (Discipline and Appeal) Regulations, 1981 — Regulation 16, 16(2)
High Courts07 Jul 2010Dismissed
Smt. S. Alima Bi and S. Sali Basha Vs G. Masthan Reddy
Andhra Pradesh High Court · (2010) 6 ALD 7
Civil Procedure Code, 1908 (CPC) — Order 16 Rule 1, Order 16 Rule 2, Order 26 Rule 18A, Order 7 Rule 14, 151
High Courts07 Jul 2010Dismissed
Shyamlal Jain Vs Evalchand Jain and Another
Andhra Pradesh High Court · (2010) 2 ALD(Cri) 686 : (2010) CriLJ 4243 : (2012) 1 RCR(Civil) 793 : (2011) 1 RCR(Civil) 2012
Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts07 Jul 2010Dismissed
Mohd. Moinuddin Vs The State of Andhra Pradesh
Andhra Pradesh High Court · (2010) 2 ALD(Cri) 682
Andhra Pradesh Prohibition of Cow Slaughter and Animal Preservation Act, 1977 — Section 10, 5, 6Criminal Procedure Code, 1973 (CrPC) — Section 451, 457Prevention of Cruelty to Animals Act, 1960 — Section 11(1), 29, 29(1), 29(2)
High Courts06 Jul 2010Allowed
The National Insurance Company Limited Vs Kovvuri Satyanarayana and Others
Andhra Pradesh High Court · (2011) 6 RCR(Civil) 2841
High Courts06 Jul 2010Dismissed
Srirama Warehouses Vs Edulakanti Narasimha Reddy (died per L.Rs. ), Smt. Edulakanti Hamsamma Reddy, Sri Edulakanti Ganga Reddy and Sri Edulakanti Bhaskar Reddy
Andhra Pradesh High Court · (2010) 07 AP CK 0124
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10(1), Order 22 Rule 10, Order 22 Rule 3Partnership Act, 1932 — Section 47
High Courts06 Jul 2010Dismissed
Sikakollu Chandramohan and Others Vs Sikakollu Saraswathi Devi and Another
Andhra Pradesh High Court · (2010) 07 AP CK 0103
Criminal Procedure Code, 1973 (CrPC) — Section 125Protection of Women From Domestic Violence Act, 2005 — Section 20(1), 20(2), 3
High Courts06 Jul 2010Dismissed
A. John Peter Vs Gangisetty Madduleti @ Madduletaiah
Andhra Pradesh High Court · (2010) 07 AP CK 0077
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13Limitation Act, 1963 — Article 123, 5
High Courts06 Jul 2010Allowed
E. Satyanarayana Reddy Vs Ch. Muralidhar Reddy
Andhra Pradesh High Court · (2010) 16 ALT 254
Civil Procedure Code, 1908 (CPC) — Section 151Constitution of India, 1950 — Article 227Evidence Act, 1872 — Section 61, 62, 63, 63(2), 63(3)
High Courts06 Jul 2010
P.V.V.A.V. Prasad Vs Shaik Mahaboob Basha
Andhra Pradesh High Court · (2011) 1 ALD 296 : (2011) 6 RCR(Civil) 1805
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6, Order 41 Rule 33, 100Evidence Act, 1872 — Section 114, 17, 58Transfer of Property Act, 1882 — Section 106, 106(4)