COURT ARCHIVE

Andhra Pradesh High Court judgments

35,240 judgments · page 514 of 1,762

High Courts14 Jul 2010Allowed

A.C. Ravindran Vs The High Court of Andhra Pradesh and Another

Andhra Pradesh High Court · (2011) 4 LLJ 539

Andhra Pradesh Civil Services (Classification, Control and Appeal) Rules, 1991 — Rule 20Andhra Pradesh Civil Services (Conduct) Rules, 1964 — Rule 3Andhra Pradesh Financial Code — Article 273, 294, 300, 301, 302

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High Courts14 Jul 2010Allowed

Fortuna Infrastructures India Private Ltd. Vs Shiva Creative Constructions

Andhra Pradesh High Court · (2010) 07 AP CK 0078

Civil Procedure Code, 1908 (CPC) — Order 37 Rule 3, Order 37 Rule 3(4), Order 37 Rule 3(5)

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High Courts14 Jul 2010

E. Rajeswari and Others Vs T.S. Sekhar and Another

Andhra Pradesh High Court · (2011) 1 ALD 48

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27

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High Courts14 Jul 2010Dismissed

M. Siva Ramakrishna Rao Vs The Government of A.P., Industries and Commerce Department and The Mandal Revenue Officer

Andhra Pradesh High Court · (2010) 5 ALD 228 : (2010) 3 APLJ 245

Andhra Pradesh Minor Mineral Concession Rules, 1966 — Rule 9NLand Acquisition Act, 1894 — Section 4(1), 6

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High Courts14 Jul 2010Dismissed

Korada Sanyasamma Vs Smt. Mandadi Adilakshmi and Another

Andhra Pradesh High Court · (2010) 5 ALD 599 : (2010) 3 APLJ 165

Evidence Act, 1872 — Section 92Specific Relief Act, 1963 — Section 22

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High Courts14 Jul 2010Allowed

K. Laxmanna and Others Vs Government of Andhra Pradesh, Agricultural and Cooperation (Agri.III), Department and Others

Andhra Pradesh High Court · (2011) 1 ALT 452

Constitution of India, 1950 — Article 14, 226

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High Courts13 Jul 2010

Forum for Sustainable Development and Another Vs Union of India (UOI) and Others

Andhra Pradesh High Court · (2010) 5 ALD 210 : (2010) 5 ALT 189

Constitution of India, 1950 — Article 226National Environment Appellate Authority Act, 1997 — Section 11, 11(1), 11(2), 11(3)Societies Registration Act, 1860 — Section 6

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High Courts13 Jul 2010Allowed

K. Rajendra Kumar Vs Deccan Grameena Bank and Another

Andhra Pradesh High Court · (2010) 07 AP CK 0082

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High Courts13 Jul 2010Allowed

Mathrusree Educational Society Vs The State of Andhra Pradesh and Others

Andhra Pradesh High Court · (2010) 5 ALD 268

Andhra Pradesh Education Act, 1982 — Section 2(12), 20, 21Andhra Pradesh State Council of Higher Education Act, 1988 — Section 11, 18Constitution of India, 1950 — Article 14

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High Courts13 Jul 2010Dismissed

Dudekula Allauddin Vs G. Sivaramakrishna and others

Andhra Pradesh High Court · (2011) 5 ALD 702

Stamp Act, 1899 — Article 47A

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High Courts12 Jul 2010Dismissed

MMTC Ltd. Vs Rashtriya Ispat Nigam Limited

Andhra Pradesh High Court · (2010) 5 ALD 137 : (2010) 5 ALT 394 : (2011) 6 RCR(Civil) 2746

Arbitration and Conciliation Act, 1996 — Section 11(5), 11(6)

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High Courts12 Jul 2010Dismissed

Pulavarthy Ankaraju and Others Vs The Special Chief Secretary to Govt., Animal Husbandry, Dairy Development and Fisheries, Govt. of A.P. and Others

Andhra Pradesh High Court · (2010) 5 ALD 163 : (2010) 5 ALT 12

Constitution of India, 1950 — Article 14, 21, 300A

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High Courts12 Jul 2010Dismissed

M. Purijagannadh and Others Vs The Government of A.P. and Others

Andhra Pradesh High Court · AIR 2011 AP 11 : (2010) 5 ALD 436 : (2010) 5 ALT 410

Andhra Pradesh Chit Funds Rules, 2008 — Rule 17(3)Chit Funds Act, 1982 — Section 89, 89(1), 89(2)Constitution of India, 1950 — Article 14, 19(1), 21

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High Courts12 Jul 2010Allowed

A. Sridhar Lakshman Vs Merbanc Financial Services Ltd. and Others

Andhra Pradesh High Court · (2010) 07 AP CK 0027

Arbitration and Conciliation Act, 1996 — Section 34, 5, 8, 9Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Companies Act, 1956 — Section 433, 434, 439, 446

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High Courts12 Jul 2010Allowed