High Courts07 Oct 2010Dismissed
K.V. Ramana and Others Vs The Presiding Officer, Labour Court and Another
Andhra Pradesh High Court · (2011) 2 ALD 81
Industrial Disputes Act, 1947 — Section 25F, 2A(2)
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,240 judgments · page 499 of 1,762
High Courts07 Oct 2010Dismissed
M. Koteswara Rao Vs The Executive Director, Food Corporation of India and Others
Andhra Pradesh High Court · (2011) 2 ALD 496
Food Corporation of India Staff Regulations, 1971 — Regulation 58
High Courts07 Oct 2010Allowed
Madhula Srinivas Vs Dredging Corporation of India Ltd S. Ram Sagar Vs Dredging Corporation of India Limited Satish Krishna Gubbala Vs Dredging Corporation of India Ltd.
Andhra Pradesh High Court · (2011) 1 ALD 45
Constitution of India, 1950 — Article 14, 16
High Courts07 Oct 2010Dismissed
Shaik Abdul Rasool Vs G. Lakshmi Reddy and G. Umadevi Reddy
Andhra Pradesh High Court · (2011) 3 CivCC 390
Civil Procedure Code Amendment Act, 1976 — Order 16 Rule 14, Order 16 Rule 1A, Order 16 Rule 6, Order 16 Rule 7, Order 7 Rule 11Criminal Procedure Code, 1973 (CrPC) — Section 164
High Courts07 Oct 2010Dismissed
K. Pawan Kalyan Vs D. Kiran Kumar and Another
Andhra Pradesh High Court · (2010) 10 AP CK 0003
Criminal Procedure Code, 1973 (CrPC) — Section 198, 199, 199(1)Penal Code, 1860 (IPC) — Section 499, 500, 501
High Courts06 Oct 2010Allowed
The Special Officer and Competent Authority, Urban Land Ceiling and The Mandal Revenue Officer Vs K. Vittal Reddy and K. Penta Reddy
Andhra Pradesh High Court · (2011) 1 ALD 26
Andhra Pradesh Land Encroachment Act, 1905 — Section 7Civil Procedure Code, 1908 (CPC) — Section 11Urban Land (Ceiling and Regulation) Act, 1976 — Section 10, 10(1), 10(2), 10(3), 10(5)
High Courts06 Oct 2010Allowed
Yashoda Super Speciality Hospitals Vs Yashoda Medicare and Research Centre (P) Ltd.
Andhra Pradesh High Court · (2011) 1 ALD 79
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 151Specific Relief Act, 1963 — Section 17, 37(1)Trade Marks Act, 1999 — Section 11, 17(1), 17(2), 2, 28
High Courts06 Oct 2010
Qazi Syed Abdullah Mohammadi and Others Vs State of A.P. and Another
Andhra Pradesh High Court · (2011) 1 ALD 116
Kazis Act, 1880 — Section 1, 2, 3, 4
High Courts06 Oct 2010
Madhucon Projects Limited Vs B. Girijapathi Reddy and Co. and Another
Andhra Pradesh High Court · (2011) 2 ALD 112 : (2011) 1 ALT 284
Arbitration and Conciliation Act, 1996 — Section 11, 11(5), 11(6), 12, 16Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 43 Rule 1, 9Constitution of India, 1950 — Article 227
High Courts06 Oct 2010Dismissed
Andhra Printers Ltd. Vs The Government of Andhra Pradesh and Others
Andhra Pradesh High Court · (2011) 1 ALD 616 : (2011) 1 ALT 441 : (2011) 3 LLJ 482
Industrial Disputes Act, 1947 — Section 10, 10(1)Working Journalists and Other Newspaper Employees (Conditions of Service) and Miscellaneous Provisions Act, 1955 — Section 17(1)
High Courts05 Oct 2010Dismissed
L. Sanjeeva Rao, L.B. Umamaheswara Rao, Smt. A. Srilaksghmi Naidu and Smt. T. Rama Kumari Rao Vs A.P. State Financial Corporation and Others
Andhra Pradesh High Court · (2011) 1 ALD 124
Constitution of India, 1950 — Article 14, 226, 300AState Financial Corporations Act, 1951 — Section 29, 31
High Courts05 Oct 2010Dismissed
Tanneru Ram Babu Vs State of A.P.
Andhra Pradesh High Court · (2011) CriLJ 1090
Criminal Procedure Code, 1973 (CrPC) — Section 439, 451, 457, 482Penal Code, 1860 (IPC) — Section 304, 324, 352, 506
High Courts05 Oct 2010Dismissed
Commissioner of C. Ex. Vs Aurobindo Pharma Ltd.
Andhra Pradesh High Court · (2010) 259 ELT 673
Central Excise Rules, 1944 — Rule 173(Q), 209(A), 9(2)Central Excises and Salt Act, 1944 — Section 11(A), 11(A)(B), 11(A)(C), 35(G)
High Courts05 Oct 2010Allowed
K. Chattopadhyaya Rao Vs Government of Andhra Pradesh
Andhra Pradesh High Court · (2011) 1 ALD 38 : (2011) 1 ALT 630 : (2011) 3 LLJ 783
Constitution of India, 1950 — Article 226
High Courts05 Oct 2010Allowed
Shanvaz Bengum and others Vs D. Ahammad Sab and another
Andhra Pradesh High Court · (2011) 2 ALD(Cri) 514 : (2011) 8 RCR(Criminal) 2765
Constitution of India, 1950 — Article 14, 15, 21Criminal Procedure Code, 1973 (CrPC) — Section 125, 482
High Courts04 Oct 2010Dismissed
A.P. State Wakf Board Vs Smt. Sabita Joshi and Others
Andhra Pradesh High Court · (2010) 10 AP CK 0060
Civil Procedure Code, 1908 (CPC) — Section 80Constitution of India, 1950 — Article 227Limitation Act, 1963 — Section 3
High Courts04 Oct 2010Dismissed
Masarath Jahan Begum Vs Smt. Masood Hashin Ali and Others
Andhra Pradesh High Court · (2010) 10 AP CK 0050
Andhra Pradesh Court Fees and Suits Valuation Act, 1956 — Section 68Andhra Pradesh State Legal Aid and Advice to the Poor Rules, 1980 — Rule 16, 2Andhra Pradesh State Legal Service Authority Regulations, 1996 — Regulation 11, 19, 20, 25
High Courts01 Oct 2010Dismissed
Beeraboina Anjaneyulu Vs The Special Deputy Collector, Land Acquisition, Indira Sagar Project and Others
Andhra Pradesh High Court · (2010) 10 AP CK 0073
Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 11, 30, 4(1)
High Courts01 Oct 2010Allowed
Smt. Mujeebunissa Begum Vs The Joint Collector and The Mandal Revenue Officer
Andhra Pradesh High Court · (2011) 1 ALD 676
Andhra Pradesh (Telangana Area) Land Revenue Act, 1317 — Section 166(B)Constitution of India, 1950 — Article 141
High Courts01 Oct 2010Allowed
Ch. V. Girish Vs The Government of Andhra Pradesh and Others
Andhra Pradesh High Court · (2011) 1 ALD 1 : (2010) 6 ALT 237 : (2010) 16 ALT 237 : (2010) 4 APLJ 221
Andhra Pradesh Minor Mineral Concession Rules, 1966 — Rule 12(5)Constitution of India, 1950 — Article 14Mines and Minerals (Development and Regulation) Act, 1957 — Section 15(1), 5