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Andhra Pradesh High Court judgments

35,240 judgments · page 501 of 1,762

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High Courts24 Sept 2010Dismissed

B. Srirama Murthy Vs Uppaluri Lalitamba (died) and Others

Andhra Pradesh High Court · (2011) 1 ALD 638 : (2011) 1 ALT 513

Evidence Act, 1872 — Section 67, 68, 69, 73Hindu Adoptions and Maintenance Act, 1956 — Section 12, 13
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High Courts24 Sept 2010Dismissed

Banda Sreeramamurthy Vs Uppaluri Lalithamba (died) Mandapaka Bhimeswara Rao and Others

Andhra Pradesh High Court · (2011) 1 ALD 638 : (2011) 1 ALT 513

Evidence Act, 1872 — Section 67, 68, 69, 73Hindu Adoptions and Maintenance Act, 1956 — Section 12, 13
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High Courts24 Sept 2010Allowed

S.K. Khaleel and Others Vs The State of A.P. and Sri. Ramoji Mahesh

Andhra Pradesh High Court · (2010) 2 ALD(Cri) 958

Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 302, 306, 309, 34, 498A
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High Courts24 Sept 2010Allowed

Syed Abdul Wahab Vs Dr. Wilfred D''Souza

Andhra Pradesh High Court · (2011) 1 ALD 93 : (2011) 2 RCR(Rent) 164

Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 20
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High Courts23 Sept 2010

K. Raghu Babu Vs C. Veera Sekhar and Others The New India Assurance Company Limited Vs K. Raghu Babu and Others

Andhra Pradesh High Court · (2011) 2 ALT 78

Motor Vehicles Act, 1988 — Section 149, 170, 171Penal Code, 1860 (IPC) — Section 304A, 337, 338
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High Courts23 Sept 2010Allowed

Adduri Varahalamma Vs Deputy Registrar of Coop. Societies, The Coop. Sub Registrar Office of the Deputy Coop. Officer and Kothakota Primary Agricultural Cooperative Society

Andhra Pradesh High Court · (2011) 1 ALD 614

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High Courts23 Sept 2010Dismissed

Adapa Bennayya Vs Mandal Revenue Officer, Visakhapatnam Port Trust and Deputy Conservator

Andhra Pradesh High Court · (2011) 1 ALD 470

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High Courts23 Sept 2010

Smt. Pushpa Patel Chavda, Sri Diwakaran Nair and Patel Engineering Company Ltd. Vs Mandal Revenue Officer, S.Y. Ramesh yadav and S.Y. Venkatesh Yadav

Andhra Pradesh High Court · (2011) 1 ALD 497

Andhra Pradesh (Telangana Area) Tenancy and Agricultural Lands Act, 1950 — Section 102, 103, 14, 32, 34Andhra Pradesh Rights in Land and Pattadar Pass Books Act, 1971 — Section 4Andhra Pradesh Rights in Land and Pattadar Pass Books Rules, 1989 — Rule 18
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High Courts23 Sept 2010

Sajjal Agarwal Vs The State of A.P. and Another

Andhra Pradesh High Court · (2010) 09 AP CK 0006

Criminal Procedure Code, 1973 (CrPC) — Section 155(1), 155(2), 200, 201, 202Penal Code, 1860 (IPC) — Section 498A, 506, 507, 95
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High Courts22 Sept 2010Dismissed

P. Gopalaiah Vs The Principal Secretary to Government, Irrigation and CAD Department and Others

Andhra Pradesh High Court · (2011) 1 ALD 567

Constitution of India, 1950 — Article 226
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High Courts21 Sept 2010

Dhulipalla Narendra Kumar Vs A.P. Cooperative Tribunal and Others

Andhra Pradesh High Court · (2011) 1 ALD 292

Andhra Pradesh Mutually Aided Co-operative Societies Act, 1995 — Section 21(7), 233, 37, 37(1), 37(2)
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High Courts21 Sept 2010Allowed

Velagala Vishnu Vardhana Reddy, Velagala Adi Reddy, Velagala Sugunavathi Reddy and Velagala Naga Saraswathi Vs The State of Andhra Pradesh

Andhra Pradesh High Court · (2011) 1 ALD(Cri) 385 : (2011) 8 RCR(Criminal) 2846

Criminal Procedure Code, 1973 (CrPC) — Section 173(8), 311Penal Code, 1860 (IPC) — Section 498, 498(A)
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High Courts21 Sept 2010Dismissed

Kalakoti Siva Reddy and Others Vs The District Collector, Krishna and Others

Andhra Pradesh High Court · (2011) 1 ALD 579

Andhra Pradesh Urban Areas (Development) Act, 1975 — Section 12, 13, 13(1), 13(4), 13(5)Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 10, 4(1), 5, 55(1), 5A
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High Courts21 Sept 2010

Mohd. Saleem Vs Station House Officer, Habeebnagar Police Station and Another

Andhra Pradesh High Court · (2011) 1 ALT 645

Criminal Procedure Code, 1973 (CrPC) — Section 154(3), 156(3), 200, 36, 482
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High Courts21 Sept 2010Allowed

Maxwroth Plywoods Private Limited Vs Assistant Commissioner (CT) (Audit) and Another

Andhra Pradesh High Court · (2013) 62 VST 573

Constitution of India, 1950 — Article 226, 265
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High Courts20 Sept 2010

Srikanth Puskar Vs The Deputy Commissioner of Customs

Andhra Pradesh High Court · (2010) 259 ELT 495

Baggage Rules, 1988 — Rule 3, 4, 8Customs Act, 1962 — Section 111, 112, 115(1), 115(2), 125Foreign Trade (Development and Regulation) Act, 1992 — Section 3
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High Courts20 Sept 2010Dismissed

Rashtriya Ispat Nigam Limited (Visakhapatnam Steel Project) Vs Ch. Venkayya (died per L.Rs.) and Others

Andhra Pradesh High Court · (2011) 6 ALT 272

Arbitration Act, 1940 — Section 39Civil Procedure Code, 1908 (CPC) — Section 151
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High Courts17 Sept 2010

The New India Assurance Company Limited Vs Pujala Chenchu Nagaiah, Pujala Nagendra Kumar Nagaiah, and D.V. Ramesh Babu

Andhra Pradesh High Court · (2011) ACJ 1868 : (2011) 1 ALD 596

Motor Vehicles Act, 1988 — Section 145, 146(1), 147, 147(1), 147(2)Workmens Compensation Act, 1923 — Section 30
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High Courts17 Sept 2010Dismissed

Chanda Mala Chitemma Vs The State of A.P. and Others

Andhra Pradesh High Court · (2010) 2 ALD(Cri) 961

Criminal Procedure Code, 1973 (CrPC) — Section 372, 378, 397, 401Penal Code, 1860 (IPC) — Section 323, 427, 509
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High Courts17 Sept 2010Allowed

Gutta Nirmala Rao Vs Gutta Nageswara Rao, Gutta gayatri Devi and Gutta Para Porna (Died)

Andhra Pradesh High Court · (2011) 5 ALD 498 : (2011) 8 RCR(Civil) 2742

Provincial Insolvency Act, 1920 — Section 53, 54, 54(1), 54(2), 6
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