COURT ARCHIVE

Andhra Pradesh High Court judgments

35,240 judgments · page 500 of 1,762

High Courts01 Oct 2010Allowed

Akkireddi Nagayamma and Another Vs Adhikari Appalanaidu and Another

Andhra Pradesh High Court · (2011) 2 ALD 71 : (2011) 1 ALT 476

Civil Procedure Code, 1908 (CPC) — Order 12 Rule 3, Order 18 Rule 4, Order 19 Rule 1Registration Act, 1908 — Section 17Stamp Act, 1899 — Section 35, 36, 38, 61

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High Courts01 Oct 2010Allowed

Shaik Kaleemullah and Others Vs The State of A.P. and Smt. Baby Naaz

Andhra Pradesh High Court · (2010) 10 AP CK 0037

Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 498A

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High Courts01 Oct 2010Dismissed

General Manager, A.P.S.R.T.C. Vs J. Venkat Ram Reddy and Another

Andhra Pradesh High Court · (2011) ACJ 1920 : (2011) 2 ALT 385

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High Courts30 Sept 2010Allowed

K. Vivek Reddy Vs The State of Andhra Pradesh and Others

Andhra Pradesh High Court · (2010) 16 ALT 360

Andhra Pradesh Urban Areas (Development) Act, 1975 — Section 12, 12(1), 12(2), 3, 6Constitution of India, 1950 — Article 21, 226Hyderabad Municipal Corporation Act, 1955 — Section 14(1), 14(2), 32, 388, 389

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High Courts30 Sept 2010Allowed

Shaik Beebi Vs B.Venkata Subbamma and Another

Andhra Pradesh High Court · (2011) 2 ALT 395

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High Courts30 Sept 2010

The Depot Manager APSRTC Armoor Depot and The Depot Manager APSRTC Bodhan Depot Vs M.A. Athique and The Presiding Officer Labour Court-II The Depot Manager APSRTC Armoor Depot Vs M.A. Athique Ex-driver of Armoor Depot and Labour Court-II

Andhra Pradesh High Court · (2011) 1 ALD 710

Industrial Disputes Act, 1947 — Section 33C(2)

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High Courts30 Sept 2010

Mamindla Padma, Mamindla Sai Ram, Mamindla Ramulu and Mamindla Venkatamma Vs Kanakadurga Leasing and Finance Ltd., The Oriental Insurance Company Ltd. and The Oriental Insurance Company Ltd.

Andhra Pradesh High Court · (2010) 09 AP CK 0010

Motor Vehicles Act, 1988 — Section 147, 147(1), 168, 173

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High Courts30 Sept 2010Allowed

Dr. J. Ramdas and Others Vs Government of Andhra Pradesh and Others

Andhra Pradesh High Court · (2011) 2 ALD 641

Andhra Pradesh Educational Institutions (Regulation of Admission and Prohibition of Capitation Fee) Act, 1983 — Section 15, 3(1)Constitution of India, 1950 — Article 12, 14, 15, 15(4), 16(4)Indian Medical Council Act, 1956 — Section 16, 17, 19, 19A, 20

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High Courts30 Sept 2010Allowed

J. Sri Ram Surya Prakash Sharma and Others Vs The State of Andhra Pradesh and Others

Andhra Pradesh High Court · (2011) CriLJ 2027 : (2011) 8 RCR(Criminal) 1740

Criminal Procedure Code, 1973 (CrPC) — Section 164, 482Penal Code, 1860 (IPC) — Section 109, 406, 420, 468, 471

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High Courts30 Sept 2010Dismissed

Pothureddy Ramesh Babu Vs Inspector of Police, SPE CBI

Andhra Pradesh High Court · (2010) 09 AP CK 0004

Criminal Procedure Code, 1973 (CrPC) — Section 239, 300, 482Penal Code, 1860 (IPC) — Section 120B, 420, 468, 471Prevention of Corruption Act, 1988 — Section 13(1), 13(2), 2(9)

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High Courts30 Sept 2010Allowed