Andhra Pradesh (Agricultural Produce and Livestock) Markets Act, 1966 — Section 12, 12(1), 17, 23, 23(5)Constitution of India, 1950 — Article 141Tobacco Board Act, 1975 — Section 13, 13A, 14A, 31

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High Courts21 Oct 2010Dismissed

Sivangi Aduilakshmi and Another Vs Moturi Veeranjaneyulu and Others

Andhra Pradesh High Court · (2010) 10 AP CK 0084

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High Courts21 Oct 2010Dismissed

Ramesh Kumar Gupta Vs The State

Andhra Pradesh High Court · (2011) 1 ALD(Cri) 358 : (2011) 8 RCR(Criminal) 2641

Criminal Procedure Code, 1973 (CrPC) — Section 209, 313, 323, 482Explosive Substances Act, 1908 — Section 5, 6General Clauses Act, 1897 — Section 3

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High Courts21 Oct 2010

G. Basawaraj Vs The State of A.P. and N. Laxmi Reddy

Andhra Pradesh High Court · (2011) 8 RCR(Criminal) 1674

Criminal Procedure Code, 1973 (CrPC) — Section 372, 378, 378(4), 482Negotiable Instruments Act, 1881 (NI) — Section 138

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High Courts21 Oct 2010Allowed

Kanumuri Suryakanthamma, Kanumuri Prabhavathi, Kanumuri Surya Venkata Satya Durga Anjaneya Rau and Kanumuri Ganapathi Naga Raju Vs M. Narasimha Rao, N.V.S.S. Subba Rao and The United India Insurance Co. Ltd.

Andhra Pradesh High Court · (2010) 10 AP CK 0066

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High Courts21 Oct 2010

Sri Sanjeevan Naragoud Vs Sri M. Vasudeva Rao and General Manager, New India Assurance Co. Ltd.

Andhra Pradesh High Court · (2011) 6 ALT 338

Motor Vehicles Act, 1988 — Section 163A, 166Penal Code, 1860 (IPC) — Section 337

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High Courts21 Oct 2010Allowed

The P. Rayavaram P.A.C. Society Ltd, P. Rayavaram, Pitapuram Mandal, E.G. District and The P. Rayavaram P.A.C. Society Ltd. Vs Karneedi Satyanarayana, The Assistant Commissioner of Labour and The Deputy Commissioner of Labour

Andhra Pradesh High Court · (2011) 1 ALT 339

Andhra Pradesh Shops and Establishments Act, 1988 — Section 47, 48

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High Courts21 Oct 2010Allowed

Sanagala Anil Kumar Vs Sanagala Manasa

Andhra Pradesh High Court · (2011) 2 DMC 783

Hindu Marriage Act, 1955 — Section 13, 13(1), 13(1A), 23, 23A

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High Courts21 Oct 2010Allowed

B. Shasidhar Vs Bharat Dynamics Limited and Another

Andhra Pradesh High Court · (2010) 10 AP CK 0052

Bharat Dynamics Limited Recruitment and Promotion Rules — Rule 38(6)

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High Courts21 Oct 2010Allowed

Shri K. Kishore Kumar Reddy Vs State and Bank of India

Andhra Pradesh High Court · (2010) 10 AP CK 0049

Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120B, 419, 420, 467, 468Prevention of Corruption Act, 1988 — Section 13(1), 13(2)

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High Courts21 Oct 2010

Peripogu Lakshaiah @ Latchaiah Vs K. Ravinder and Another

Andhra Pradesh High Court · (2010) 10 AP CK 0044

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High Courts21 Oct 2010Dismissed

The General Manager The Singareni Colleries Co. Ltd. Vs Mohd. Fareed and The Chairman, Industrial Tribunal-cum- Labour Court

Andhra Pradesh High Court · (2010) 10 AP CK 0042

Industrial Disputes Act, 1947 — Section 11A, 17B, 2A(2)

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High Courts21 Oct 2010Dismissed

Ch. Venkata Ramana Reddy and Ch. Yadagiri Reddy Vs State of A.P. and G. Srinivas Reddy

Andhra Pradesh High Court · (2010) 10 AP CK 0032

Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 154, 156, 173, 190, 202Penal Code, 1860 (IPC) — Section 302, 379, 418, 426, 448

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High Courts21 Oct 2010

Kanna Suryanarayana (died) and Others Vs Andhra Pradesh State Road Transport Corporation Managing Director

Andhra Pradesh High Court · (2010) 10 AP CK 0026

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High Courts21 Oct 2010Dismissed

The Chairman, the Hyderabad Gymkhana, S.S.R.L. Swamy and Another Vs Shri Ramesh Agarwal and Another

Andhra Pradesh High Court · (2011) 2 ALD 505 : (2011) 2 ALT 158

Andhra Pradesh and Telangana Societies Registration Act, 2001 — Section 6Civil Procedure Code, 1908 (CPC) — Order 7 Rule 1, 115, 26

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