High Courts29 Oct 2010Allowed
Malanbee (Died per L.Rs.) Vs Syed Amjed Hussain (Died per L.Rs.)
Andhra Pradesh High Court · (2011) 2 ALT 34
Contract Act, 1872 — Section 55, 73Evidence Act, 1872 — Section 91, 92General Clauses Act, 1897 — Section 27
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,240 judgments · page 496 of 1,762
High Courts29 Oct 2010Dismissed
P. Venkat Reddy Vs High Court of A.P. and Others High Court of A.P. Vs Sri S. Srimannarayana N. Purushotham Reddy Vs High Court of A.P. and Sri S. Srimannarayana
Andhra Pradesh High Court · (2011) 2 ALD 447 : (2011) 1 ALT 300
Andhra Pradesh High Court Service Rules, 1975 — Rule 11(2), 12, 16(2), 23, 3Constitution of India, 1950 — Article 14, 16, 229
High Courts29 Oct 2010Dismissed
Smt. Narangi Bai, Ravi Kumar, Rohit Kumar and Sandeep Kumar Vs Yadagiri Bal Raj @ Ausha Balraj and Others
Andhra Pradesh High Court · (2011) 1 ALD 665 : (2011) 1 ALT 323
Andhra Pradesh (Telangana Area) Tenancy and Agricultural Lands Act, 1950 — Section 32, 32(1), 34, 38(5), 38(6)Andhra Pradesh (Telangana Area) Tenancy and Agricultural Lands Rules, 1951 — Rule 10Andhra Pradesh Rights in Land and Pattadar Pass Books Act, 1971 — Section 5(5), 9
High Courts29 Oct 2010Dismissed
Yenugonda Bal Reddy Vs Manemma and Others
Andhra Pradesh High Court · (2011) 2 ALD 472
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 9Constitution of India, 1950 — Article 227
High Courts29 Oct 2010
Commissioner of Income tax Vs Sarvaraya Textiles Ltd.
Andhra Pradesh High Court · (2011) 242 CTR 407 : (2011) 332 ITR 553
Constitution of India, 1950 — Article 141, 143Finance Act, 1990 — Section 32(A), 34, 34(3)Income Tax Act, 1991 — Section 139, 143, 256(1), 32(1), 32(A)
High Courts29 Oct 2010Allowed
Smt. P. Pentamma and Others Vs The Presiding Officer, Labour Court and Others
Andhra Pradesh High Court · (2011) 2 ALD 90 : (2011) 3 LLJ 459
Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 11A, 25F, 25G, 25H, 2A(2)
High Courts28 Oct 2010Allowed
Naraman Mojes Vs The State of A.P.
Andhra Pradesh High Court · (2011) 1 Crimes 557 : (2011) 3 DMC 98 : (2011) 8 RCR(Criminal) 3127
Criminal Procedure Code, 1973 (CrPC) — Section 239, 397, 401Evidence Act, 1872 — Section 73Penal Code, 1860 (IPC) — Section 498A
High Courts28 Oct 2010Dismissed
K. Rama Krishna Vs State of Andhra Pradesh
Andhra Pradesh High Court · (2011) 1 Crimes 550
Criminal Procedure Code, 1973 (CrPC) — Section 482, 537, 561A, 82, 82(1)Penal Code, 1860 (IPC) — Section 120B, 147, 148, 149, 302
High Courts27 Oct 2010Dismissed
V. Shravan Kumar Vs Lt. Col. S.B. Sharma and Others
Andhra Pradesh High Court · (2011) 1 ALD 385
Arbitration and Conciliation Act, 1996 — Section 34(2)
High Courts27 Oct 2010Allowed
The Government of Andhra Pradesh Vs Dr. B. Srinivasa Rao, Part Time Junior Lecturer in MLT Course Government Junior College and The Andhra Pradesh Administrative Tribunal
Andhra Pradesh High Court · (2010) 10 AP CK 0029
High Courts27 Oct 2010Allowed
The State of A.P. and Others Vs Dr. B. Srinivas Murthy and Another
Andhra Pradesh High Court · (2010) 10 AP CK 0001
High Courts26 Oct 2010Allowed
N.R.S. Narayana Vs Addl. Indtrl. Tribnl Cum Addl. Labour Court and The Depot Manager, APSRTC
Andhra Pradesh High Court · (2010) 10 AP CK 0079
Andhra Pradesh State Road Transport Corporation Employees (Conduct) Regulations, 1963 — Regulation 28
High Courts26 Oct 2010Dismissed
Regional Director Vs Sri Vasavi Cold Storage Private Ltd.
Andhra Pradesh High Court · (2011) 5 ALT 644 : (2011) 128 FLR 128 : (2011) 2 LLJ 531
Employees State Insurance Act, 1948 — Section 2(17), 2(9), 75, 82
High Courts26 Oct 2010Dismissed
Vallabhaneni Madhava Rao and Others Vs State of A.P., Land Acquisition Officer cum Sub-Collector, A.P. I.I.C. and Automobile Technicians Association
Andhra Pradesh High Court · (2011) 1 ALD 625
Land Acquisition (Amendment) Act, 1894 — Section 10, 11, 11A, 12, 16
High Courts26 Oct 2010Allowed
Mudavathu Nagaraju and Mudavathu Balaraj Vs The Government of Andhra Pradesh and Others
Andhra Pradesh High Court · (2010) 10 AP CK 0030
Constitution of India, 1950 — Article 14, 15, 371(1), 371(2), 371(D)Rajiv Gandhi University of Knowledge Technologies Act, 2008 — Section 25
High Courts26 Oct 2010Allowed
S.L. Narsaiah Vs Addl. Indtrl, Tribnl.-Cum-Addl. Labour Court and The Depot. Manager, A.P.S.R.T.C.
Andhra Pradesh High Court · (2011) 1 ALD 713 : (2011) 3 LLJ 448
Andhra Pradesh State Road Transport Corporation Employees (Conduct) Regulations, 1963 — Regulation 28
High Courts25 Oct 2010
Y. Premlatha Rao Vs Hyderabad Cooperative Central Trading Society Ltd. Hyderabad Cooperative Central Trading Society Ltd. Vs Y. Premalatha and The Presiding Officer
Andhra Pradesh High Court · (2011) 4 LLJ 529
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 25F, 9A
High Courts25 Oct 2010Allowed
T. Santosh Reddy Vs The Osmania University and Another
Andhra Pradesh High Court · (2010) 10 AP CK 0045
High Courts25 Oct 2010Dismissed
Mohammed Sujath Ali Vs State of Andhra Pradesh
Andhra Pradesh High Court · (2010) 4 Crimes 491
Criminal Procedure Code, 1973 (CrPC) — Section 161, 164, 313Prevention of Corruption Act, 1988 — Section 13(1), 13(2), 7
High Courts25 Oct 2010
Special Deputy Collector, Land Acquisition, ONGC Vs Secretary, N.G.O. Association and Kandirilli Brahmayya
Andhra Pradesh High Court · (2010) 10 AP CK 0027
Land Acquisition Act, 1894 — Section 11, 12(1), 12(2), 18, 21