High Courts01 Dec 2010Allowed
Boddu Laxmi Rajam Vs The Singareni Collieries Company Limited
Andhra Pradesh High Court · (2011) 2 ALD 493 : (2011) 1 ALT 218
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,240 judgments · page 491 of 1,762
High Courts01 Dec 2010Dismissed
Smt. Kataru Anjamma Vs The Chairman, Lok Adalat Bench and Others
Andhra Pradesh High Court · (2011) 2 ALD 135
Legal Services Authorities Act, 1987 — Section 19(5), 21, 21(2)
High Courts01 Dec 2010Allowed
K. Venkateswarlu Vs The A.P.S.R.T.C and The Regional Manager, A.P.S.R.T.C, Prakasam Region T. Bhushaiah and R. Gangadhar Vs Andhra Pradesh State Road Transport Corporation and Others Ch. Ramesh Vs Andhra Pradesh State Road Transport Corporation
Andhra Pradesh High Court · (2010) 12 AP CK 0049
High Courts01 Dec 2010Allowed
Smt Mendi Mahalakshmi Rao and Mendi Parvathi Rao Vs A.P. State and Sangam Appayyamma (died)
Andhra Pradesh High Court · (2010) 12 AP CK 0029
Andhra Pradesh Assigned Lands (Prohibition of Transfer) Act, 1977 — Section 28Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10
High Courts30 Nov 2010Allowed
Shaik Maqsood Ali and Others Vs The Special Court under AP Land Grabbing (P) Act and Others
Andhra Pradesh High Court · (2010) 11 AP CK 0043
Andhra Pradesh Land Grabbing (Prohibition) Act, 1982 — Section 7, 7A, 7A(1), 8, 8(1)Andhra Pradesh Land Grabbing (Prohibition) Rules, 1988 — Rule 6, 6(1), 6(2), 7Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11
High Courts30 Nov 2010Allowed
Varadi Raju and Dasari Hari Babu Vs Chairman, Visakhapatnam Port Trust, Secretary, Visakhapatnam Port Trust, General Administration Department, Personnel Division and The Employment Officer Sub-Employment Exchange Paderu
Andhra Pradesh High Court · (2010) 11 AP CK 0037
Constitution of India, 1950 — Article 14, 16
High Courts30 Nov 2010Allowed
Bayer Bio Science Pvt. Ltd. Vs The Presiding Officer and Mr. B. Sailoo
Andhra Pradesh High Court · (2011) 1 ALT 344 : (2011) 129 FLR 17 : (2011) 3 LLJ 429
Industrial Disputes Act, 1947 — Section 10, 12, 14, 2(A), 2(k)
High Courts30 Nov 2010Allowed
Boddana Pydamma Vs Killana Kamappadu, Killana Vijaya and Killana Girinaidu
Andhra Pradesh High Court · (2010) 11 AP CK 0019
High Courts29 Nov 2010Allowed
P.V. Rajendra Kumar and Another Vs Government of Andhra Pradesh and Others
Andhra Pradesh High Court · (2010) 11 AP CK 0073
Andhra Pradesh Assigned Lands (Prohibition of Transfer) Act, 1977 — Section 2(1)
High Courts29 Nov 2010
Shaik Murthuza and Smt SK. Rahmadi Vs Nadella Kutumba Rao and United India Insurance Company Limited
Andhra Pradesh High Court · (2011) 131 FLR 839
Workmens Compensation Act, 1923 — Section 4, 4A(1), 4A(3)
High Courts29 Nov 2010Allowed
United India Insurance Co. Limited Vs Smt. Elkachenu Kistamma, Master E. Venu, rep. by his mother Smt. E. Kistamma and Anantha Lakshmi Rice Industries
Andhra Pradesh High Court · (2011) 130 FLR 207 : (2011) 3 LLJ 835 : (2011) LLR 931
Electricity Rules, 1956 — Rule 2, 45(1), 50(3)
High Courts29 Nov 2010
Katikala Shankaraiah Vs State of A.P. and Others
Andhra Pradesh High Court · (2011) 6 ALD 507 : (2011) 1 ALT 613
High Courts29 Nov 2010
National Insurance Company Ltd. Vs Ahmed Ali @ Mohd Ali and Another
Andhra Pradesh High Court · (2011) 8 RCR(Civil) 2661 : (2011) 4 TAC 270
Motor Vehicles Act, 1988 — Section 170
High Courts27 Nov 2010Allowed
Pullemla Krishnaiah Vs Chirtala Anjaneyulu and others
Andhra Pradesh High Court · (2010) 11 AP CK 0062
Criminal Procedure Code, 1973 (CrPC) — Section 195Motor Vehicles Act, 1988 — Section 168, 169
High Courts26 Nov 2010Allowed
Kannam Chandraiah Vs The District Panchayat Officer, (DPO), The Executive Officer-cum-Village Development Officer, The Sarpanch, Grampanchayat and The Chairman, Industrial Tribunal cum-Labour Court
Andhra Pradesh High Court · (2010) 11 AP CK 0079
Industrial Disputes Act, 1947 — Section 2, 2A(2)
High Courts26 Nov 2010Allowed
N. Sri Bindu Vs The Revenue Divisional Officer, The District Collector and Government of Andhra Pradesh
Andhra Pradesh High Court · (2010) 11 AP CK 0065
High Courts26 Nov 2010Allowed
Nakka Surya Bhagavan Rao and Smt. Nakka Parvathi Mata Vs The State of Andhra Pradesh and Stamps Dept., The Sub- Registrar, Registration and Stamps Dept. and The Tahsildar, Visakhapatnam Rural
Andhra Pradesh High Court · AIR 2011 AP 61 : (2011) 1 ALT 338
Advocates Act, 1961 — Section 48AARegistration Act, 1908 — Section 71, 72
High Courts26 Nov 2010Allowed
The Nellore Zilla Paraja Parishad Vs The Government of Andhra Pradesh and Others
Andhra Pradesh High Court · AIR 2011 AP 54 : (2011) 2 ALD 138 : (2011) 2 ALT 13
Andhra Pradesh Minor Mineral Concession Rules, 1966 — Rule 35, 35A, 9(1)(1)(2), 9(1)(4), 9(1)(5)
High Courts26 Nov 2010
Pest Control (India) Private Limited Vs Assistant Commissioner (CT) (Int)., Punjagutta Division and Others
Andhra Pradesh High Court · (2011) 40 VST 414
Andhra Pradesh Value Added Tax Act, 2005 — Section 4(7)
High Courts26 Nov 2010Allowed
K.A.K. Babu Vs The Depot Manager, A.P.S.R.T.C. and Another
Andhra Pradesh High Court · (2010) 11 AP CK 0040
Industrial Disputes Act, 1947 — Section 11A