High Courts25 Nov 2010Allowed
T. Purushotham Rao Vs State of Andhra Pradesh and Others
Andhra Pradesh High Court · (2010) 11 AP CK 0091
Stamp Act, 1899 — Section 13, 14, 33, 35, 37
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,240 judgments · page 492 of 1,762
High Courts25 Nov 2010Allowed
D. Subbaramaiah Vs The Chief General Manager, A.P. Genco (Administration)
Andhra Pradesh High Court · (2011) 2 ALT 154
Constitution of India, 1950 — Article 14, 21Penal Code, 1860 (IPC) — Section 294, 353
High Courts25 Nov 2010Allowed
Smt. N. Padma Vs Andhra Pradesh State Road Transport Corporation
Andhra Pradesh High Court · (2011) 4 ALD 49
Civil Procedure Code, 1908 (CPC) — Section 60, 60(1)Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 10(1)
High Courts25 Nov 2010Dismissed
Tirupati Chemicals Vs The Deputy Commercial Tax Officer and Others ABC Constructions Vs The Commercial Tax Officer
Andhra Pradesh High Court · (2011) 40 VST 81
Andhra Pradesh Value Added Tax Act, 2005 — Section 31, 31(1), 32(1), 33(1), 34Andhra Pradesh Value Added Tax Rules, 2005 — Rule 17(4), 66, 66(11), 66(3), 66(4)Constitution of India, 1950 — Article 129, 14, 141, 215, 226
High Courts24 Nov 2010
Marapu Subba Rao Vs The Tahsildar and Another
Andhra Pradesh High Court · (2010) 11 AP CK 0066
High Courts24 Nov 2010Dismissed
T. Venugopal and T. Vishnugopal Vs Dr. Raghotham Das, Gogikar Sainath and T. Laxman Rao T. Venugopal Vs A.V.V. Gopal Rao and Others
Andhra Pradesh High Court · (2011) 2 ALD 619 : (2011) 6 ALT 412
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1Constitution of India, 1950 — Article 226
High Courts24 Nov 2010Dismissed
Reliance Cellulous Products Ltd. Vs Trichi Distelleries and Chemicals Ltd.
Andhra Pradesh High Court · (2011) 6 ALT 372
High Courts23 Nov 2010Allowed
N. Madhava Rao, N. Narasinga Rao and N. Sankara Rao Vs T. Ramalingeswara Rao and Others
Andhra Pradesh High Court · (2010) 11 AP CK 0075
High Courts23 Nov 2010Allowed
Gade Laxmi Reddy, Gade Prakash, Gade Satyanarayana and Laxmi Reddy Vs Yellisetti Krishna, Lingala Laxma Reddy and The National Insurance Company Limited and Gade Narsinga Reddy Akula Prasad Rao and Others Vs Yellisetti Krishna, Lingala Laxma Reddy, The National Insurance Company Limited
Andhra Pradesh High Court · (2011) 6 RCR(Civil) 2744
Insurance Act, 1938 — Section 64VBMotor Vehicles Act, 1988 — Section 145(1), 146, 147, 147(5), 149(1)
High Courts23 Nov 2010Dismissed
R.R.M. Educational Society Vs Chief Commissioner of Income Tax and Others
Andhra Pradesh High Court · (2011) 339 ITR 323 : (2012) 208 TAXMAN 81
Andhra Pradesh and Telangana Societies Registration Act, 2001 — Section 8, 8(1), 8(3), 8(4)Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Act, 1987 — Section 43Income Tax Act, 1961 — Section 10(23C), 2(15)
High Courts23 Nov 2010Allowed
B. Mallaiah Vs The Andhra Pradesh State Road Transport Corporation and Others
Andhra Pradesh High Court · (2011) 1 ALD 715
High Courts22 Nov 2010
Government of Andhra Pradesh Vs S.S.P. Yadav, APSRTC and Union of India (UOI) R.R. Girish Kumar Vs S.S.P. Yadav, Chairman and Managing Director APSRTC, Government of Andhra Pradesh and Central Administrative Tribunal Hyderabad Bench at Hyderabad S.S.P. Yadav, Godavari Valley Development Authority Planning Department A.P. Secretariat Vs Government of Andhra Pradesh and The Central Administrative Tribunal, Hyderabad Bench
Andhra Pradesh High Court · (2011) 1 ALD 502 : (2011) 1 ALT 365
Administration of Evacuee Property (Central) Act, 1950 — Section 10(1)All India Services Act, 1951 — Section 3(1)Civil Administrative Cadre Rules, 1950 — Rule 11, 11(1), 11(4), 11(7)
High Courts22 Nov 2010Allowed
Ajameera Hari Naik Vs Suman Rathod and Others
Andhra Pradesh High Court · (2011) 1 ALD 390
Andhra Pradesh Civil Rules of Practice and Circular Orders, 1980 — Rule 38, 39, 39ACivil Procedure Code, 1908 (CPC) — Order 18 Rule 4, Order 19 Rule 2, Order 19 Rule 3, Order 19 Rule 3(1), Order 21 Rule 41(2)Constitution of India, 1950 — Article 15(3), 15(4), 16(4), 332, 341
High Courts22 Nov 2010Dismissed
Dr. Mohammed Ahmed Ali Vs Osmania University and Mohd Nazeer Ahmed Assistant Professor Department of Urdu, University College for Women Koti
Andhra Pradesh High Court · (2010) 11 AP CK 0059
Andhra Pradesh University Act, 1991 — Section 19
High Courts22 Nov 2010
Sheelam Ramesh and Another Vs The Principal Secretary to Government, (Home Prisons-C) Department, Government of Andhra Pradesh and Another
Andhra Pradesh High Court · (2010) 1 ALD(Cri) 96 : (2011) 1 ALT 11 : (2010) 1 ALT(Cri) 227 : (2010) 2 Crimes 707 : (2011) 8 RCR(Criminal) 2743
Arms Act, 1959 — Section 27Constitution of India, 1950 — Article 161Criminal Procedure Code, 1973 (CrPC) — Section 432, 433A
High Courts19 Nov 2010Dismissed
S. Md. Abulais and Another Vs S.A. Aziz and Others
Andhra Pradesh High Court · (2011) 2 ALD 465
High Courts19 Nov 2010
Andhra Graphite (P) Ltd. Vs Jobing Syndicate Jobing Syndicate Vs Andhra Graphite (P) Ltd.
Andhra Pradesh High Court · (2011) 2 ALD 16 : (2011) 3 CivCC 484
Limitation Act, 1963 — Article 54Specific Relief Act, 1963 — Section 16C, 17Transfer of Property Act, 1882 — Section 105, 106, 111, 116, 53A
High Courts19 Nov 2010Allowed
Ch. Madhusudhan Rao Vs Commissioner and Director of Settlements and Others
Andhra Pradesh High Court · (2011) 1 ALD 754 : (2011) 1 ALT 216
Andhra Pradesh (Andhra Area) Estates (Abolition and Conversion into Ryotwari) Act, 1948 — Section 11, 5(2)
High Courts19 Nov 2010Allowed
Pulipalpula Srinvias and Others Vs Gangula Vasanta
Andhra Pradesh High Court · (2011) 2 ALD 485 : (2011) 2 ALT 4 : (2011) 3 CivCC 82
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 9
High Courts18 Nov 2010
Dora Tuljamma and Others Vs Tanmeet Singh and Another
Andhra Pradesh High Court · (2011) 6 RCR(Civil) 2696
Penal Code, 1860 (IPC) — Section 304A