High Courts18 Nov 2010Dismissed
United India Insurance Co. Ltd. Vs P. Prabhavathi and Others
Andhra Pradesh High Court · (2010) 11 AP CK 0084
Motor Vehicles Act, 1988 — Section 140, 170, 95
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,240 judgments · page 493 of 1,762
High Courts18 Nov 2010Allowed
Exhibition Society, Exhibition Grounds Vs Labour Court-II and Sri K. Vidya Sagar Rao
Andhra Pradesh High Court · (2011) 1 ALD 656 : (2011) 1 ALT 664 : (2011) 130 FLR 187 : (2011) 3 LLJ 536 : (2011) LLR 532
Industrial Disputes Act, 1947 — Section 33C(2)Societies Registration Act, 1860 — Section 2
High Courts18 Nov 2010Dismissed
P.K. Ramachandra Raju and Others Vs A.P. Power Generation Corporation Ltd.
Andhra Pradesh High Court · (2010) 11 AP CK 0047
High Courts18 Nov 2010Allowed
Killi Kruparani Vs The State of A.P. and R.S. Raj Kumar, Returning Officer a/c and A.R.O., No. 19 Parliamentary Constituency, and Spl. Deputy Collector, B.R.R. Project
Andhra Pradesh High Court · (2011) 1 ALD(Cri) 434 : (2011) 8 RCR(Criminal) 1781
Andhra Pradesh Prevention of Disfigurement of Open Places and Prohibition of Obscene and Objectionable and Advertisements Act, 1997 — Section 4
High Courts18 Nov 2010
United India Insurance Co. Ltd. Vs P. Prabhavathi Rao, P. Satyanarayana Rao and Suman Enterprises
Andhra Pradesh High Court · (2010) 11 AP CK 0045
Motor Vehicles Act, 1988 — Section 140, 170, 95
High Courts18 Nov 2010Allowed
Jalagadugula Eswara Rao and Others Vs Davala Surya Rao
Andhra Pradesh High Court · AIR 2011 AP 78 : (2011) 2 ALD 572 : (2011) 1 ALT 652
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 10, Order 26 Rule 10AEvidence Act, 1872 — Section 45
High Courts18 Nov 2010Dismissed
Vudata Mastana Rao Vs Chaitanaya Industries and another
Andhra Pradesh High Court · (2012) ACJ 608
Workmens Compensation (Amendment) Act, 1984 — Section 4, 4(1)Workmens Compensation Act, 1923 — Section 14
High Courts18 Nov 2010
Oriental Insurance Co. Ltd. Vs Shaik Akhtar and Ashok Kumar Shaik Akhtar Vs Oriental Insurance Co. Ltd. and Ashok Kumar
Andhra Pradesh High Court · (2012) 2 ALT 401
High Courts18 Nov 2010
D. Jhansi Prakash and Another Vs Commissioner of Appeals, Land Administration of A.P. and Others
Andhra Pradesh High Court · (2011) 2 ALT 470
Andhra Pradesh (Andhra Area) Estates (Abolition and Conversion into Ryotwari) Act, 1948 — Section 2(10)Andhra Pradesh (Scheduled Areas Ryotwari Settlement) Regulations, 1970 — Section 4(3)Constitution of India, 1950 — Article 226
High Courts16 Nov 2010
M. Pratap Rao Vs Smt. M. Padmaja Rao
Andhra Pradesh High Court · (2011) 1 ALD 295
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts16 Nov 2010Dismissed
K. Santosh Vs Dr. M. Narsing Rao
Andhra Pradesh High Court · (2010) 11 AP CK 0003
Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 10(2), 12(1), 20, 22, 8Civil Procedure Code, 1908 (CPC) — Section 115
High Courts16 Nov 2010Dismissed
Shakti Me-Dor Limited and Another Vs The Commissioner of Customs Central Excise and Service Tax and Commissionerate and Another
Andhra Pradesh High Court · (2011) 1 ALT 354 : (2010) 182 ECR 186 : (2011) 268 ELT 51
Central Excise Rules, 2002 — Rule 10, 12, 25, 26, 4Central Excise Valuation (Determination of Price of Excisable Goods) Rules, 2000 — Rule 6Central Excises and Salt Act, 1944 — Section 11A, 11A(1), 11AB, 11AC
High Courts15 Nov 2010Allowed
Building Mosque Wakf Vs Sheik Meera and Sons
Andhra Pradesh High Court · (2011) 1 ALD 611
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12Transfer of Property Act, 1882 — Section 106Waqf Act, 1954 — Section 22, 3, 36
High Courts15 Nov 2010Allowed
Lilapuram Narayana and Another Vs State of Andhra Pradesh
Andhra Pradesh High Court · (2011) 1 ALD(Cri) 450
Criminal Procedure Code, 1973 (CrPC) — Section 173Penal Code, 1860 (IPC) — Section 302, 304(2)
High Courts13 Nov 2010Allowed
Varadi Raju and another Vs Chairman, Visakhapatnam Port Trust, Visakhapatnam A.P. and others
Andhra Pradesh High Court · (2010) 11 AP CK 0089
Constitution of India, 1950 — Article 14, 16
High Courts13 Nov 2010
Shaik Maqsood Ali and others Vs Special Court under A.P. Land Grabbing (Prohibition) Act, Hyderabad and others
Andhra Pradesh High Court · (2010) 11 AP CK 0074
Andhra Pradesh Land Grabbing (Prohibition) Act, 1982 — Section 6(2), 7, 7A, 8, 9Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11
High Courts12 Nov 2010
Gopala Krishna Tamada, Lanka Eswara Reddy and Others Vs S.P. Tucker, Principal Secretary, Irrigation and Command Area Development Department and Others
Andhra Pradesh High Court · (2010) 11 AP CK 0083
Constitution of India, 1950 — Article 141, 142Land Acquisition Act, 1894 — Section 11, 23, 23(1), 31(1), 34
High Courts12 Nov 2010Dismissed
Kamal Medical Hall and General Stores Vs Ram Dev Bhtada
Andhra Pradesh High Court · (2010) 11 AP CK 0082
Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Rules, 1961 — Rule 11(3)Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, Order 5 Rule 17, Order 6 Rule 17
High Courts12 Nov 2010Dismissed
Mr. K. Rama Koteswara Rao Vs Government of Andhra Pradesh, Krishna District Co-operative Central Bank Limited and The General Manager, K.D.C.C. Bank Limited
Andhra Pradesh High Court · (2011) 5 ALD 519
High Courts12 Nov 2010Dismissed
State Bank of India, Bazarghat Branch Vs S.H. Associates
Andhra Pradesh High Court · (2010) 11 AP CK 0061
Civil Procedure Code, 1908 (CPC) — Section 34