High Courts15 Dec 2010Dismissed
Bondugula Kailasapathi Vs The Collector (Civil Supplies)
Andhra Pradesh High Court · (2010) 12 AP CK 0022
Constitution of India, 1950 — Article 14
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,240 judgments · page 489 of 1,762
High Courts14 Dec 2010Allowed
Shaik Ali and Others Vs District Collector, Chittoor and Others
Andhra Pradesh High Court · AIR 2011 AP 80 : (2011) 2 ALD 48 : (2011) 1 ALT 474
Registration Act, 1908 — Section 22A
High Courts14 Dec 2010Allowed
Deepthi Avenues Pvt. Ltd. Vs The State of Andhra Pradesh and Others
Andhra Pradesh High Court · (2011) 1 ALD 719 : (2011) 1 ALT 588
Andhra Pradesh Escheats and Bona Vacantia Act, 1974 — Section 10, 11(1), 7, 8, 9
High Courts14 Dec 2010Dismissed
Mogilicherla Bhixapathi and Mogilicherla Rajeswaramma Vs The State of A.P.
Andhra Pradesh High Court · (2011) 8 RCR(Criminal) 1814
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 302, 304B, 498A
High Courts13 Dec 2010Dismissed
M. Ninga Reddy Vs State of Andhra Pradesh
Andhra Pradesh High Court · (2011) 1 ALD(Cri) 767 : (2011) 8 RCR(Criminal) 1792
Penal Code, 1860 (IPC) — Section 304ARailways Act, 1989 — Section 161
High Courts13 Dec 2010Dismissed
FDC Limited Vs The A.P. Medical and Sales Representatives Union
Andhra Pradesh High Court · (2010) 12 AP CK 0101
Andhra Pradesh Shops and Establishments Act, 1988 — Section 48, 48(1)Sales Promotion Employees (Conditions of Service) Act, 1976 — Section 2, 6(2)
High Courts13 Dec 2010Allowed
Nune Varalakshmi Vs Joint Collector (FAC), Kadapa, Kadapa District and others
Andhra Pradesh High Court · (2010) 12 AP CK 0099
Essential Commodities Act, 1955 — Section 6A
High Courts13 Dec 2010Dismissed
Banoth Basu Vs The State of A.P.
Andhra Pradesh High Court · (2011) 8 RCR(Criminal) 1606
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 302, 498A
High Courts13 Dec 2010Dismissed
Kiran Real Estates and Constructions Private Limited Vs Siddipeta Ranga Reddy and Others
Andhra Pradesh High Court · (2010) 12 AP CK 0051
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 1 Rule 10(2)
High Courts12 Dec 2010Dismissed
Y. Rama Mohan Reddy Vs Dommalapati Gaja Lakshmi, Bandolla Reddemma and Rajolla Ramana
Andhra Pradesh High Court · (2010) 12 AP CK 0077
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 52, Order 34 Rule 12, Order 34 Rule 13, Order 34 Rule 14, 115
High Courts10 Dec 2010Dismissed
Razia Begum Vs Mohd Iqbal
Andhra Pradesh High Court · (2011) 2 ALD 489 : (2011) 2 ALT 32
Criminal Procedure Code, 1973 (CrPC) — Section 125, 9Family Courts Act, 1984 — Section 7, 7(1), 7(2)
High Courts10 Dec 2010Dismissed
Kolluri Eswararao Vs The State
Andhra Pradesh High Court · (2011) 1 ALD(Cri) 829
Criminal Procedure Code, 1973 (CrPC) — Section 161(3)Penal Code, 1860 (IPC) — Section 302, 34, 498(A)
High Courts10 Dec 2010Allowed
Banoth Ramesh Vs The State of A.P. and Others
Andhra Pradesh High Court · (2011) 2 ALD 474 : (2011) 1 ALT 485
High Courts10 Dec 2010Allowed
I. Venkataiah Vs State of Andhra Pradesh
Andhra Pradesh High Court · (2011) 2 ALD(Cri) 6
Andhra Pradesh Excise Act, 1968 — Section 37, 8Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 22
High Courts10 Dec 2010Allowed
Pothina Suri Babu Vs Sindhu Sai Raju and Others
Andhra Pradesh High Court · (2011) 2 ALT 29
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts10 Dec 2010Dismissed
Om Prakash Steel Furnitures Vs Hindi Prachar Sabha, Hyderavad Trust (Regd.) Hindi Prachar Sabha, Hyderavad Trust (Regd.) Vs Om Prakash Steel Furnitures
Andhra Pradesh High Court · (2011) 1 ALD 809
Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 10(2), 2Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27
High Courts10 Dec 2010Dismissed
The New India Assurance Co. Ltd. Vs Mohammed Ahmedunnisa and Others
Andhra Pradesh High Court · (2010) 12 AP CK 0005
Arbitration Act, 1940 — Section 41Civil Procedure Code, 1908 (CPC) — Order 13 Rule 10, Order 13 Rule 3, Order 13 Rule 4, Order 13 Rule 5, Order 13 Rule 6Criminal Procedure Code, 1973 (CrPC) — Section 195
High Courts09 Dec 2010Allowed
Venkataiah Vs State of A.P.
Andhra Pradesh High Court · (2010) 12 AP CK 0075
Andhra Pradesh Excise Act, 1968 — Section 37, 8Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 22
High Courts09 Dec 2010Allowed
Madiga Papanna Jammanna Vs State of Andhra Pradesh and Others
Andhra Pradesh High Court · (2011) 2 ALD 487 : (2011) 2 ALT 2
High Courts08 Dec 2010Dismissed
United India Insurance Company Limited Vs Chendri Ramaiah and Others
Andhra Pradesh High Court · (2011) 2 ALD 3 : (2011) 8 RCR(Civil) 2740
Motor Vehicles Act, 1988 — Section 128