High Courts17 Dec 2013Partly Allowed
Nagabathula Hara Gopal (died), Nagabathula Sundararao and two Others Vs Malluri Venkata Ramana and two Others
Andhra Pradesh High Court · (2013) 12 AP CK 0052
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,249 judgments · page 306 of 1,763
High Courts17 Dec 2013
Mohd. Abdul Sattar @ Shaik Mahaboob Vs Rahmatunnissa and Others
Andhra Pradesh High Court · (2013) 12 AP CK 0032
High Courts17 Dec 2013Dismissed
Indian Bank, Himayatnagar Branch Vs State of A.P.
Andhra Pradesh High Court · (2013) 12 AP CK 0012
High Courts16 Dec 2013Partly Allowed
The New India Assurance Company Ltd. Vs V.D. Suresh and Another
Andhra Pradesh High Court · (2013) 12 AP CK 0155
High Courts16 Dec 2013Allowed
G. Narasimhamurthi Vs State of Andhra Pradesh
Andhra Pradesh High Court · (2014) 2 ALD(Cri) 121 : (2014) 1 ALD(Cri) 417 : (2014) CriLJ 2687
High Courts16 Dec 2013Dismissed
B. Chakradhari Vs Potti Sreeramulu Telugu University and Others
Andhra Pradesh High Court · (2014) 1 ALT 419
High Courts16 Dec 2013Allowed
Anantharaju Venkata Seshamma Vs Rajupalem Seshavataram (died) and Others
Andhra Pradesh High Court · (2014) 4 ALD 316
High Courts16 Dec 2013
M/s. Pawan Agro Industries Vs Deputy Commercial Tax Officer-1 and 3 Others
Andhra Pradesh High Court · (2014) 68 VST 300
High Courts16 Dec 2013
Bartronics India Limited Vs Commercial Tax Officer and Another
Andhra Pradesh High Court · (2014) 58 APSTJ 47
High Courts16 Dec 2013
Katam Thimmaiah Vs A. Amar Babu and Another
Andhra Pradesh High Court · (2013) 12 AP CK 0068
High Courts16 Dec 2013
Ms. Surisetty Nookaratnam Vs Saragadam Gowri Ramalakshmi and Another
Andhra Pradesh High Court · (2013) 12 AP CK 0059
High Courts16 Dec 2013Dismissed
Manjuala Venkateswararao Vs State of Andhra Pradesh and Others
Andhra Pradesh High Court · (2014) 2 ALD 268 : (2014) 2 ALT 801
High Courts16 Dec 2013Dismissed
Andhra Pradesh Public Service Commission Vs K. Suresh
Andhra Pradesh High Court · (2014) 3 ALT 73
High Courts13 Dec 2013Dismissed
Nandyala Koti Reddy Vs Bheemavarapu Rama Krishna and Another
Andhra Pradesh High Court · (2014) 2 ALD 671 : (2014) 4 ALT 45
High Courts13 Dec 2013Dismissed
United India Insurance Company Limited Vs R. Chowlibai and Others
Andhra Pradesh High Court · (2013) 12 AP CK 0156
High Courts13 Dec 2013
Godavarthy Venkateswarlu Vs Kudithipudi Venkateswara Rao and Another
Andhra Pradesh High Court · (2014) 3 ALD 294 : (2014) 3 ALT 750
High Courts13 Dec 2013
Sri Srinivasa (Inland Fishermen) Mathsya Parisramika Sahakara Sangam (Fisheries Cooperative Society) Vs The Assistant Director of Fisheries and Ex-Officio Cooperative Deputy Registrar, Cooperative Societies and two Others
Andhra Pradesh High Court · (2014) 2 ALD 447 : (2014) 1 ALT 571 : (2014) ALT(Rev) 89
High Courts13 Dec 2013Disposed Off
Smt. Ambati Aruna Vs State of A.P. and Others
Andhra Pradesh High Court · (2014) 2 ALD(Cri) 98 : (2014) 1 ALD(Cri) 557
High Courts13 Dec 2013Disposed Off
Syed Haneef Vs Moulana Azad National Urdu University and two Others
Andhra Pradesh High Court · (2014) 3 ALD 320 : (2014) 1 ALT 614
High Courts13 Dec 2013
Smt. Ambati Aruna Reddy Vs State of A.P. and Others
Andhra Pradesh High Court · (2013) 12 AP CK 0065