High Courts19 Dec 2013Partly Allowed
M/s. A.P. State Civil Supplies Corporation Limited Vs Farzana and Others
Andhra Pradesh High Court · (2013) 12 AP CK 0143
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,249 judgments · page 305 of 1,763
High Courts19 Dec 2013
Bajaj Allianz General Insurance Co. Ltd. Vs T. Latha T. Latha Vs Jafer
Andhra Pradesh High Court · (2013) 12 AP CK 0086
High Courts19 Dec 2013Partly Allowed
Vallepu Ankamma Vs Pallapu Kondaiah and Others
Andhra Pradesh High Court · (2014) 3 ALD 126 : (2014) 4 ALT 31
High Courts19 Dec 2013
A.V. Vinod Kumar Vs Union of India and Others The Chairman, The Central Warehousing Corporation, (Government of India Undertaking) and The Regional Manager, Central Warehousing Corporation Vs A.V. Vinod Kumar and Union of India
Andhra Pradesh High Court · (2014) 4 ALD 56
Central Warehousing Corporation (Staff) Regulations, 1986 — Section 56(i)(a)
High Courts19 Dec 2013
Bharathi Cement Corpn. P. Ltd. Vs Commr. of C. Ex., C. and S.T.
Andhra Pradesh High Court · (2014) 302 ELT 345
High Courts19 Dec 2013Dismissed
The New India Assurance Co. Ltd. Vs Basantha Mohanthy and 5 Others
Andhra Pradesh High Court · (2013) 12 AP CK 0014
High Courts18 Dec 2013Partly Allowed
Bajaj Allianz Insurance Co. Ltd. Vs Botu Janardhana Rao, Botu Naveen Kumar, Botu Maduri and R.K. Pandu
Andhra Pradesh High Court · (2013) 12 AP CK 0161
High Courts18 Dec 2013
Gampala Anthaiah and Others Vs Kasarla Venkat Reddy and Others
Andhra Pradesh High Court · (2014) 2 ALD 281 : (2014) 2 ALT 661
High Courts18 Dec 2013Dismissed
Manigandla Radha Krishna Murthy Vs Dhavaleswarapu Janikamma
Andhra Pradesh High Court · (2013) 12 AP CK 0129
High Courts18 Dec 2013
Syed Taruj Ahmed Vs The State of A.P.
Andhra Pradesh High Court · (2014) 2 ALD(Cri) 18
High Courts18 Dec 2013Disposed Off
Yadlapati Nagamalleswara Rao Vs The Deputy Transport Commissioner, (The Registering Authority), the Regional Transport Authority and Another
Andhra Pradesh High Court · (2014) 2 ALD 554
Andhra Pradesh General Clauses Act, 1891 — Section 11
High Courts18 Dec 2013
Suresh Kumar Shaw Vs B. Rajesham, Deputy Collector and Tahsildar
Andhra Pradesh High Court · (2014) 2 ALD 310 : (2014) 3 ALT 33
High Courts18 Dec 2013
The Director of Income Tax (Exemptions) Vs M/s. Ramoji Foundation
Andhra Pradesh High Court · (2014) 364 ITR 85
High Courts18 Dec 2013Dismissed
Kommuri Pratap Reddy Vs Ponnala Lakshmaiah and Others
Andhra Pradesh High Court · (2014) 2 ALD 692 : (2014) 4 ALT 594
High Courts18 Dec 2013
Ch. Srinivasa Rao Vs State and Another
Andhra Pradesh High Court · (2014) 1 ALD(Cri) 749
High Courts17 Dec 2013Dismissed
Bajaj Allianz General Insurance Co. Ltd. Vs Vadthavath Kamalamma @ Bikkibai and Others
Andhra Pradesh High Court · (2014) 1 AnWR 347
High Courts17 Dec 2013
Bonda Seetharama Rao Vs Government of Andhra Pradesh and The Mandal Revenue Officer Government of Andhra Pradesh and The Mandal Revenue Officer Vs Bonda Seetharama Rao
Andhra Pradesh High Court · (2014) 2 ALD 370 : (2014) 1 ALT 373
High Courts17 Dec 2013Dismissed
A.T.G. Srinivas Rao Vs Pushkarini
Andhra Pradesh High Court · (2013) 12 AP CK 0088
High Courts17 Dec 2013
B. Chinna Seshamma Vs APSRTC
Andhra Pradesh High Court · (2014) ACJ 1685 : (2014) 2 ALT 623 : (2014) 1 AnWR 511
High Courts17 Dec 2013Allowed
Bonda Seetharama Rao Vs Government of Andhra Pradesh and 3 Others
Andhra Pradesh High Court · (2013) 12 AP CK 0074