High Courts31 Dec 2013
Triumphant Institute of Management Education Private Limited Vs Inspire Educational Services Private Limited, ARKS Srinivas and P. Rahul Reddy
Andhra Pradesh High Court · (2014) 121 CLA 38 : (2014) 183 CompCas 462
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,249 judgments · page 303 of 1,763
High Courts31 Dec 2013Allowed
State of Andhra Pradesh Vs Nalamati Dorayya and Others
Andhra Pradesh High Court · (2014) 3 ALD 720
High Courts31 Dec 2013
Mohd. Ghulam Ghouse Vs Industrial Tribunal-II
Andhra Pradesh High Court · (2014) 2 LLN 403
High Courts31 Dec 2013
N. Goverdhana Babu Vs Palyam Ramasubrahmanyam
Andhra Pradesh High Court · (2013) 12 AP CK 0005
High Courts30 Dec 2013Dismissed
Arimanda Vijaya Bhaskara Reddy Vs Manukonda Rami Reddy (died) Per LRs
Andhra Pradesh High Court · (2014) 5 ALD 374 : (2014) 4 ALT 718
High Courts30 Dec 2013Dismissed
M.S. Rajasekhar Vs The Chairperson and M.D., Indian Bank 2 and Others
Andhra Pradesh High Court · (2014) 5 ALD 381
High Courts30 Dec 2013Allowed
T. Ch. Venkateswarlu Vs The Zonal Manager, Zonal Office, Food Corporation of India and Another
Andhra Pradesh High Court · (2014) 2 ALD 627 : (2014) 3 ALT 611
High Courts30 Dec 2013Disposed Off
A.V. Santosh Kumar Vs Sajjid Hussain and Others
Andhra Pradesh High Court · (2014) 1 ALD(Cri) 768
High Courts27 Dec 2013
D. Venkata Reddy (died) by Lrs. and Others Vs K. Ramachandra Reddy and Others
Andhra Pradesh High Court · (2014) 2 ALD 326 : (2014) 2 ALT 803
High Courts27 Dec 2013Partly Allowed
K. Madhava Rao and Others Vs State of A.P., Department of Municipal Administration and Urban Development and Others
Andhra Pradesh High Court · (2014) 5 ALD 69
High Courts27 Dec 2013
Maytas Properties Limited Vs Mr. Krishna Kilaru and Mrs. Sreelatha Kilaru
Andhra Pradesh High Court · (2014) 183 CompCas 569
High Courts27 Dec 2013Dismissed
Rohith P. Reddy Vs State of Andhra Pradesh and Others
Andhra Pradesh High Court · (2014) 2 ALD 617 : (2014) 3 ALT 733
High Courts27 Dec 2013Dismissed
Dr. Srinivasa Rao Kothapalli and Others Vs Dr. Appa Rao Mukkamala and Others
Andhra Pradesh High Court · (2014) 4 ALD 345
High Courts27 Dec 2013Allowed
M. Ali Baig and Others Vs Kottala Sanjeeva Reddy and Mahaboob Baig and Others
Andhra Pradesh High Court · (2014) 3 ALD 449
High Courts27 Dec 2013
New India Assurance Company Limited Vs Swarna Hemalatha
Andhra Pradesh High Court · (2014) 1 AnWR 720
High Courts27 Dec 2013Partly Allowed
Shabbir Vs S. Razak Saheb
Andhra Pradesh High Court · (2014) 1 AnWR 788
High Courts26 Dec 2013Dismissed
P. Dharma Reddy and Others Vs Anji Reddy and Others
Andhra Pradesh High Court · (2014) 3 ALD 504
High Courts24 Dec 2013
VST Industries Ltd. Vs G. Om Prakash and Another
Andhra Pradesh High Court · (2014) 2 ALT 115
High Courts24 Dec 2013Dismissed
Sri Bhatharaju Shankaraiah and Others Vs The Union of India and Others
Andhra Pradesh High Court · (2014) 3 ALD 170 : (2014) 3 ALT 790
High Courts24 Dec 2013Allowed
The Associated Cement Companies Ltd. Vs Chairman-cum-Presiding Officer, Industrial Tribunal-cum-Labour Court and Another
Andhra Pradesh High Court · (2014) 3 ALD 99 : (2014) 3 ALT 796