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Andhra Pradesh High Court judgments

35,249 judgments · page 304 of 1,763

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High Courts24 Dec 2013Dismissed

Ch. Venkata Rao and Others Vs J.R. Rameshji

Andhra Pradesh High Court · (2014) 3 ALD 403 : (2014) 2 ALT 706

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High Courts24 Dec 2013

Sriram Refregeration Industries Vs Income Tax Officer

Andhra Pradesh High Court · (2014) 361 ITR 119

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High Courts24 Dec 2013

G. Pyada Rao and Others Vs Food Corporation of India and Others

Andhra Pradesh High Court · (2014) 2 ALT 52

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High Courts23 Dec 2013Disposed Off

Smt. K. Lakshmi Vs The A.P.S.R.T.C and two Others

Andhra Pradesh High Court · (2014) 5 ALD 347 : (2014) 3 ALT 661

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High Courts23 Dec 2013Dismissed

Bevara Sriramulu Vs Gorthi Ramakrishna Rao and Others

Andhra Pradesh High Court · (2014) 2 ALD 277 : (2014) 3 ALT 560

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High Courts23 Dec 2013Dismissed

T. Ramana Reddy Vs Government of Andhra Pradesh and Others

Andhra Pradesh High Court · (2014) LabIC 2687

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High Courts23 Dec 2013Allowed

Mohd. Afzaluddin Ahmed and Modern Educational Society Vs The Trustees Board Mahdavia Club, A.P. Wakf Board and The Govt. of A.P.

Andhra Pradesh High Court · (2014) 2 ALD 307 : (2014) 3 ALT 1

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High Courts23 Dec 2013Dismissed

State Bank of India, Suryapet Branch Vs The Deputy Commercial Tax Officer and Others

Andhra Pradesh High Court · (2014) 3 ALD 283 : (2014) 4 ALT 249 : (2014) 68 VST 340

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High Courts23 Dec 2013Allowed

T.V.G. Chandrasekhar Vs The State of A.P. and Others

Andhra Pradesh High Court · (2014) 2 ALD(Cri) 6 : (2014) 1 ALD(Cri) 507

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High Courts23 Dec 2013

Indus Tower Limited and Others Vs State of Andhra Pradesh and Others

Andhra Pradesh High Court · (2014) 4 ALD 333 : (2014) 46 GST 33 : (2014) 68 VST 377

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High Courts23 Dec 2013Disposed Off

Chakka Peda Sbbaiah Vs A.P. State Irrigation Development Corporation Ltd.

Andhra Pradesh High Court · (2014) 2 ALT 230

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High Courts23 Dec 2013Allowed

P. Utheja Vs S. Srinivas

Andhra Pradesh High Court · (2014) 2 ALD 322 : (2014) 3 ALT 753

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High Courts23 Dec 2013Allowed

Kovvuri Kanaka Reddy Vs Nadella Yedukondalu and Another

Andhra Pradesh High Court · (2014) 3 ALD 305 : (2014) 3 ALT 578

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High Courts23 Dec 2013

Visakha Industrial Gases (P) Limited Vs The Commercial Tax Officer and Others

Andhra Pradesh High Court · (2014) 58 APSTJ 41

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High Courts20 Dec 2013Dismissed

Boya Pareshappa and Another Vs G. Raghavendra Nine and Others

Andhra Pradesh High Court · (2014) 2 ALD 654 : (2014) 4 ALT 55

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High Courts20 Dec 2013Partly Allowed

Routhu Likitha Vs L. Srinivasa Rao and Another

Andhra Pradesh High Court · (2014) 1 AnWR 377

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High Courts20 Dec 2013

Durga Wines Vs Government of Andhra Pradesh and Others

Andhra Pradesh High Court · (2014) 1 ALT 229

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High Courts20 Dec 2013Disposed Off

Faqrunnisa Begum Vs State of Andhra Pradesh

Andhra Pradesh High Court · (2014) 3 ALD 245

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High Courts20 Dec 2013Allowed

Mandala Yadagiri and Others Vs Mandala Madhava Rao and Others

Andhra Pradesh High Court · (2014) 3 ALD 387 : (2014) 2 ALT 627

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High Courts19 Dec 2013

Shri M. Jaffer Saheb (Decd.), (L/r M. Nurul Huda) Vs Commissioner of Income Tax

Andhra Pradesh High Court · (2014) 361 ITR 25

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