COURT ARCHIVE

Andhra Pradesh High Court judgments

35,249 judgments · page 302 of 1,763

High Courts02 Jan 2014Allowed

S. Mahender Vs Smt. Shalini

Andhra Pradesh High Court · AIR 2014 AP 43 : (2014) 2 ALD 741 : (2014) 2 DMC 773

Civil Procedure Code, 1908 (CPC) - Order 6 Rule 4Family Courts Act, 1984 - Section 19Hindu Marriage Act, 1955 - Section 12 12(1)(c) 12(2)(a) 12(c) 13

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High Courts02 Jan 2014Dismissed

Andhra Pradesh State Road Transport Corporation Vs Smt. Y. Chinna Laxmamma and Kum. Y. Yadamma

Andhra Pradesh High Court · (2014) 01 AP CK 0094

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33Motor Vehicles Act, 1988 — Section 166, 171

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High Courts02 Jan 2014Partly Allowed

Bajaj Allianz General Insurance Co. Ltd. Vs Mojes and Another

Andhra Pradesh High Court · (2015) 1 AnWR 425

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33Constitution of India, 1950 — Article 136, 142Motor Vehicles Act, 1988 — Section 10, 14, 147, 149, 149(2)

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High Courts02 Jan 2014Allowed

Anjana Taggarse Motupalli and Others Vs Sri Sreenivas Motupalli and Others

Andhra Pradesh High Court · (2014) 01 AP CK 0087

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High Courts02 Jan 2014Allowed

A. Prakash Vs The General Insurance Company Ltd.

Andhra Pradesh High Court · (2015) ACJ 203

Motor Vehicles Act, 1988 - Section 161 161(3) 161(3)(a) 161(4) 161(b)Penal Code, 1860 (IPC) - Section 304A

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High Courts02 Jan 2014Allowed

The Managing Director, APSRTC Vs Bandaru Venkata Narsamma and 5 Others

Andhra Pradesh High Court · (2014) 01 AP CK 0052

Civil Procedure Code, 1908 (CPC) - Order 41 Rule 33Motor Vehicles Act, 1988 - Section 103 146 146 147 148

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High Courts02 Jan 2014Dismissed

Sri P. Nithyananda Reddy Vs Sri P. Sivarama Reddy (died) and Others

Andhra Pradesh High Court · (2014) 5 ALD 633 : (2014) 5 ALT 138

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High Courts02 Jan 2014

Kernex Micro Systems (India) Ltd. Vs Deputy Commissioner of Income Tax, Circle-2(1)

Andhra Pradesh High Court · (2014) 362 ITR 13

Income Tax Act, 1961 - Section 133(1) 133(4) 133A

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High Courts02 Jan 2014Dismissed

K. Nageswara Rao Vs K. Saileswari

Andhra Pradesh High Court · (2014) 3 ALD 317 : (2014) 2 ALT 452 : (2014) 2 DMC 566

Hindu Marriage Act, 1955 - Section 13(1)(1b) 9

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High Courts02 Jan 2014Dismissed

Smt. Sharada Bai Vs Smt. Jamuna Bai and Others

Andhra Pradesh High Court · (2014) 6 ALD 747 : (2014) 6 ALD(Cri) 747

Civil Procedure Code, 1908 (CPC) - Order 41 Rule 33 11Evidence Act, 1872 - Section 114Registration Act, 1908 - Section 17 49

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High Courts02 Jan 2014Dismissed

Rapuru Krishnaiah Vs Konda Veera Raghavulu

Andhra Pradesh High Court · (2014) 3 ALD 628 : (2014) 6 ALT 534

Evidence Act, 1872 — Section 74

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High Courts31 Dec 2013Disposed Off

V. Narayana Reddy Vs The Industrial Tribunal-II and Two Others

Andhra Pradesh High Court · (2014) 4 ALD 103 : (2014) 4 ALT 301

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High Courts31 Dec 2013Allowed

P. Vijaya Jyothi Vs The State of Andhra Pradesh and Another

Andhra Pradesh High Court · (2014) 3 ALD 655

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High Courts31 Dec 2013Dismissed

Sri Agasteswara Swamy Temple Vs V. Siva Kameswara Rao and Another

Andhra Pradesh High Court · (2014) 2 ALD 273 : (2014) 2 ALT 696

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High Courts31 Dec 2013Dismissed

Kommagani Ilaiah and Another Vs Kommagani Bikshapathi and Others

Andhra Pradesh High Court · (2014) 2 ALD 665 : (2014) 3 ALT 702

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High Courts31 Dec 2013Disposed Off

Rahmatullah Khan and Mr. Basheeruddin @ Saleem Vs Government of A.P.

Andhra Pradesh High Court · (2014) 2 ALD 272 : (2014) 2 ALT 814

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High Courts31 Dec 2013Partly Allowed

Andhra Pradesh State Road Transport Corporation Vs Katta Kusuma and Others

Andhra Pradesh High Court · (2013) 12 AP CK 0127

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High Courts31 Dec 2013

Varikuppala Venkatesh Vs State of A.P.

Andhra Pradesh High Court · (2014) 2 ALD(Cri) 144

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High Courts31 Dec 2013

Kesireddy Ramachandra Reddy and Others Vs Union of India

Andhra Pradesh High Court · (2014) 3 ALD 129 : (2014) 2 ALT 150

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High Courts31 Dec 2013Disposed Off

Pasmala Anjaiah Chary Vs T. Satyanarayana

Andhra Pradesh High Court · (2014) 3 ALD 107 : (2014) 2 ALT 214

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