High Courts13 Dec 2013Allowed
M. Srilakshmi Vs The Tirupathi Tirumala Devasthanams and six Others
Andhra Pradesh High Court · (2014) 4 ALT 221
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,249 judgments · page 307 of 1,763
High Courts12 Dec 2013Partly Allowed
Smt. Ratnamma and Anand Kumar Vs Smt. Bhagwanth Kaur and The National Insurance Company Limited
Andhra Pradesh High Court · (2013) 12 AP CK 0162
High Courts12 Dec 2013Allowed
Syed Mujtaba Ali Vs Mazharuddin Khan and Others
Andhra Pradesh High Court · (2013) 12 AP CK 0137
High Courts12 Dec 2013Allowed
K. Chandrasekhara Rao Vs Hyderabad Regional Conference of The Methodist Church in India and Others
Andhra Pradesh High Court · (2013) 12 AP CK 0136
High Courts12 Dec 2013Disposed Off
The Management of Engine Valves Limited Vs Industrial Tribunal-II and N. Krishna (workman)
Andhra Pradesh High Court · (2014) 2 ALD 260 : (2014) 1 ALT 622
High Courts12 Dec 2013Allowed
K. Chandrasekhara Rao Vs Hyderabad Regional Conference of The Methodist Church in India and Others Dr. K. Chandrasekhara Rao Vs Managing Committee, Hyderabad Regional Conference and 4 Others
Andhra Pradesh High Court · (2014) 2 ALD 440 : (2014) 1 ALT 535
High Courts12 Dec 2013Allowed
The Vice-Chairman and Managing Director, The A.P. Mineral Development Corporation Ltd. and Another Vs M/s. GMK Minerals Private Limited
Andhra Pradesh High Court · (2014) 2 ALD 480 : (2014) 3 ALT 543
High Courts12 Dec 2013Dismissed
Smt. Y. Vijaya Akshmi Vs J. Ravi Sharma and Others
Andhra Pradesh High Court · (2013) 12 AP CK 0100
High Courts12 Dec 2013
National Insurance Company Vs Ponna Jayamma and Others
Andhra Pradesh High Court · (2013) 12 AP CK 0099
High Courts12 Dec 2013Allowed
M/s. Kamakshi Builders Vs Dr. Ambedkar Educational Society
Andhra Pradesh High Court · (2013) 12 AP CK 0081
High Courts12 Dec 2013Dismissed
Smt. Y. Vijayalakshmi Vs J. Ravi Sharma and Others
Andhra Pradesh High Court · AIR 2014 AP 26
High Courts12 Dec 2013
Sri P. Illesh Yadav Vs Smt. P. Suvarna
Andhra Pradesh High Court · (2014) 3 ALD 400 : (2014) 2 ALT 711
High Courts12 Dec 2013
Pochareddy Srihari Reddy Vs Veeriboina Harikrishna
Andhra Pradesh High Court · (2014) 2 ALD 328 : (2014) 4 ALT 104
High Courts12 Dec 2013
Vadiga Amose Vs Vadiga Anjaneyulu and Others
Andhra Pradesh High Court · (2014) 2 ALD 676 : (2014) 3 ALT 763
High Courts11 Dec 2013Dismissed
Paladugu Ramesh Vs Shaik Begum Bee and Others
Andhra Pradesh High Court · (2013) 12 AP CK 0157
High Courts11 Dec 2013Allowed
Mandava Lakshminarayana and Another Vs K.V.S.S. Mallikarjuna Rao and Another
Andhra Pradesh High Court · (2014) ACJ 1739 : (2014) 3 ALD 395 : (2014) 2 ALT 683
High Courts11 Dec 2013Disposed Off
P.B. Ramesh and Others Vs Government of Andhra Pradesh and Others
Andhra Pradesh High Court · (2014) 4 ALD 339 : (2014) 3 ALT 584
High Courts11 Dec 2013Allowed
Ranjith Filling Station and Another Vs The Indian Oil Corporation Limited
Andhra Pradesh High Court · (2013) 12 AP CK 0072
High Courts11 Dec 2013Allowed
B. Narsa Reddy and Other Vs Ramulu and Other
Andhra Pradesh High Court · (2014) 3 ALD 574
High Courts11 Dec 2013
United India Insurance Co. Ltd. Vs Erikala Lokineni Sreenivasulu and Another
Andhra Pradesh High Court · (2013) 12 AP CK 0026