High Courts10 Dec 2013Dismissed
The Union of India Vs Sri Lakshminarasimha Export Industries and Others
Andhra Pradesh High Court · (2014) 3 ALD 165
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,249 judgments · page 308 of 1,763
High Courts10 Dec 2013Partly Allowed
IFTCO-TOKIO General Insurance Co. Ltd., Hyderabad Vs Kuntimaddi Khathija and Another
Andhra Pradesh High Court · (2013) 12 AP CK 0124
High Courts10 Dec 2013Partly Allowed
A.P. State Finance Corporation Vs M/s. Uniloids Limited
Andhra Pradesh High Court · (2013) 12 AP CK 0101
High Courts10 Dec 2013
Sarala Project Works Private Limited Vs Commissioner of Commercial Taxes
Andhra Pradesh High Court · (2014) 58 APSTJ 39
High Courts10 Dec 2013Disposed Off
Smt. M. Yasodamma Vs The Government of A.P., Consumer Affairs (Civil Supplies) Department and 5 Others
Andhra Pradesh High Court · (2014) 2 ALD 390 : (2014) 1 ALT 307
High Courts10 Dec 2013
Sri Sitarama Marine Fishermen Co-operative Society Vs The Commissioner of Fisheries, The Assistant Director of Fisheries and The Fisheries Development Officer
Andhra Pradesh High Court · (2014) 1 ALD 726 : (2014) 1 ALT 627 : (2014) ALT(Rev) 101
High Courts10 Dec 2013
The Commissioner of Wealth Tax Vs The Trustees of HEH the Nizams Jewellery Trust
Andhra Pradesh High Court · (2014) 361 ITR 668 : (2014) 225 TAXMAN 118
High Courts10 Dec 2013Dismissed
United India Insurance Company Limited Vs Osman Ali Baig and 5 Others
Andhra Pradesh High Court · (2013) 12 AP CK 0053
High Courts10 Dec 2013Allowed
Smt. Ch. Sugunamma Vs The District Collector, The Joint Collector, The Mandal Revenue Officer and The Commissioner, G.H.M.C.
Andhra Pradesh High Court · (2014) 2 ALD 486 : (2014) 4 ALT 155
High Courts10 Dec 2013
Paramkusham Vijaya Laxmi Vs Government of Andhra Pradesh and Others
Andhra Pradesh High Court · (2014) 2 ALD 483 : (2014) 4 ALT 165
High Courts09 Dec 2013Partly Allowed
Madishetty Shobha Rani Vs J. Saidulu and Others
Andhra Pradesh High Court · (2013) 12 AP CK 0172
High Courts09 Dec 2013Allowed
Ravula Gopal Reddy Vs Ravula Narasi Reddy and Others
Andhra Pradesh High Court · (2014) 2 ALD 315 : (2014) 4 ALT 234
High Courts09 Dec 2013Partly Allowed
The National Insurance Company Limited. Vs Borrigolla Durgamma and Others
Andhra Pradesh High Court · (2014) 1 AnWR 729
High Courts09 Dec 2013
Mellacheruvu Rajeswar Rao and Others Vs Chitluri Satyam (died per L.Rs. RR 2 to 6) and Others
Andhra Pradesh High Court · (2013) 12 AP CK 0122
High Courts09 Dec 2013
Government of Andhra Pradesh, General Administration (Accom) Department and Technical Teacher''s Training Institution, (Southern region) Extension Centre Vs Dr. B. Sita Ram Reddy
Andhra Pradesh High Court · (2013) 12 AP CK 0120
High Courts09 Dec 2013
Davu Gopal Lunani Vs Sri Siva Gopal Lunani and Another
Andhra Pradesh High Court · AIR 2014 AP 29 : (2014) 2 ALD 131 : (2014) 1 ALT 396
High Courts09 Dec 2013Disposed Off
University of Hyderabad, Hyderabad Vs Sadik Hussain and Others
Andhra Pradesh High Court · (2014) 2 ALD 265 : (2014) 2 ALT 703
High Courts09 Dec 2013Dismissed
M/s. Basai Steels and Power Pvt. Ltd. and Another Vs State of A.P. and Another
Andhra Pradesh High Court · (2014) 1 ALD(Cri) 311
High Courts06 Dec 2013Allowed
K. Radhakrishnaiah and Others Vs Sree Seetharama Bhaktha Sangam and Others
Andhra Pradesh High Court · (2013) 12 AP CK 0171
High Courts06 Dec 2013Allowed
M/s. Dhanalakshmi Iron Industries Limited and Others Vs A.P. Electricity Regulatory Commission, The Central Power Distribution Company of A.P. Ltd. and The Senior Accounts Officer, Operation, The Central Power Distribution Company of A.P. Ltd. and Others
Andhra Pradesh High Court · (2013) 12 AP CK 0134