High Courts04 Mar 2014
Commissioner of Income Tax Vs The Municipal Corporation
Andhra Pradesh High Court · (2014) 365 ITR 254
Income Tax Act, 1961 — Section 194C, 194C(1), 201, 201 (1A), 201(1)
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,249 judgments · page 286 of 1,763
High Courts04 Mar 2014Dismissed
State of A.P. Vs Tupakula Venkata Reddy @ Dish Venkatareddy and Others
Andhra Pradesh High Court · (2014) 03 AP CK 0076
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 324
High Courts04 Mar 2014Dismissed
Yalla Ram Naresh Naidu Vs Yalla Rama Tulasi
Andhra Pradesh High Court · (2015) 1 ALD(Cri) 281
Criminal Procedure Code, 1973 (CrPC) — Section 125, 323, 325, 391, 482
High Courts04 Mar 2014
Ibrahim Bin Abdullah Masquati Vs A.P. State Wakf Board and Others
Andhra Pradesh High Court · (2014) 3 ALD 78 : (2014) 2 ALT 678
Waqf Act, 1995 — Section 32, 36, 42
High Courts04 Mar 2014Allowed
Mulagundla Sudhakar Reddy Vs Mattapalli Laxmi Narasimha Industries and Others
Andhra Pradesh High Court · (2014) 3 ALD 476 : (2014) 3 ALT 173
High Courts04 Mar 2014
M/s. Kuldeep Wines Vs Commissioner of Income Tax
Andhra Pradesh High Court · (2014) 271 CTR 183 : (2014) 364 ITR 195
Income Tax Act, 1961 - Section 271 271(1)(c) 271(2)
High Courts03 Mar 2014
A.V.M. Reddy Vs Union of India and Others
Andhra Pradesh High Court · (2015) 2 ALT 357
High Courts03 Mar 2014Allowed
Syed Sameena Tasneem and Others Vs Sajid Hussain and Others
Andhra Pradesh High Court · (2015) 1 ALD(Cri) 538 : (2014) CriLJ 4215
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 499, 500
High Courts03 Mar 2014Disposed Off
Syndicate Bank Vs Vasuda Pharma Chem Ltd. and Another
Andhra Pradesh High Court · (2015) 1 ALD 441
High Courts03 Mar 2014Dismissed
Suguna and Others Vs T. Jayaraman and Another
Andhra Pradesh High Court · (2014) 03 AP CK 0051
Motor Vehicles Act, 1988 - Section 147 147(1)(b) 147(1)(b)(i)
High Courts28 Feb 2014
Cubix Ventures (P) Ltd. Vs BHEL (R&D) Employees Co-op. Housing Society Ltd. and Others
Andhra Pradesh High Court · (2015) 1 ALD 213
High Courts28 Feb 2014
Pioneer Alloy Castings Ltd. Vs The Asst. General Manager, State Bank of India
Andhra Pradesh High Court · (2015) 128 CLA 173 : (2014) 187 CompCas 285
Companies Act, 1956 — Section 391, 442, 446, 456, 529ARecovery of Debts Due to Banks and Financial Institutions Act, 1993 — Section 30, 34Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13(2), 13(4), 13(5), 17, 31
High Courts28 Feb 2014Dismissed
Medikonda Samba Siva Rao Vs The Panchayat Secretary
Andhra Pradesh High Court · (2014) 4 ALD 713 : (2014) 5 ALT 784
High Courts28 Feb 2014
J.P. Rao Vs The Union of India and Others
Andhra Pradesh High Court · (2014) 3 ALD 670 : (2014) 3 ALT 384
Constitution of India, 1950 — Article 1, 227, 235, 246, 248
High Courts28 Feb 2014Allowed
Baddam Naresh Vs State of A.P.
Andhra Pradesh High Court · (2014) 2 ALT(Cri) 58
Andhra Pradesh Prohibition of Ragging Act, 1997 — Section 4(ii)(iv)Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(1)(x)
High Courts28 Feb 2014Dismissed
Rolla Sathaiah Vs The Singareni Collieries Company Limited and Another
Andhra Pradesh High Court · (2014) 4 ALD 226 : (2014) 6 ALT 536
Constitution of India, 1950 — Article 226
High Courts28 Feb 2014
S.V. Bhaskar Reddy Vs C. Devaki
Andhra Pradesh High Court · (2014) CriLJ 3671
Contempt of Courts Act, 1971 — Section 2(b)
High Courts28 Feb 2014Dismissed
M/s. Kumar Brothers and Company Vs A.P. Housing Board and Another
Andhra Pradesh High Court · (2014) 4 ALD 276 : (2014) 3 ALT 420
Andhra Pradesh Housing Board Act, 1956 — Section 2, 2(6), 52, 52(2), 52(2-A)Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 9Specific Relief Act, 1963 — Section 38, 41(h)
High Courts28 Feb 2014Dismissed
Thuthuru Muthaiah Vs Adepu Ravinder and Others
Andhra Pradesh High Court · (2014) 02 AP CK 0031
High Courts26 Feb 2014
Jitta Bikshapathi Vs R. Venkat Reddy
Andhra Pradesh High Court · (2015) 3 ACC 948 : (2015) ACJ 1365 : (2015) 1 ALT 79
Motor Vehicles Act, 1988 — Section 140, 163A, 163-A, 166Penal Code, 1860 (IPC) — Section 304A, 304-A, 337