High Courts26 Feb 2014Dismissed
P.V. Rajaratnam Vs State of Andhra Pradesh
Andhra Pradesh High Court · (2014) 2 ALT(Cri) 198
Prevention of Corruption Act, 1988 — Section 11, 13(1)(d), 13(1)(d)(i), 13(2), 20
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,249 judgments · page 287 of 1,763
High Courts26 Feb 2014Allowed
V. Madhumohan Vs The Chairman
Andhra Pradesh High Court · (2014) 5 ALD 133 : (2014) 5 ALT 83 : (2014) LabIC 4197
High Courts26 Feb 2014
Petta Satya Govinda Ramachandra Rao @ Babji Vs Yarlagadda Vijaya Kumar and Another
Andhra Pradesh High Court · (2014) 2 ALD(Cri) 900 : (2016) 1 ALT(Cri) 25
Civil Procedure Code, 1908 (CPC) — Order 5 Rule 20, 151Constitution of India, 1950 — Article 11, 20(1)Criminal Procedure Code, 1973 (CrPC) — Section 190(1)(a), 2(d), 2(w)(a), 200, 204
High Courts26 Feb 2014
Commr. of C. Ex. and Cus. Vs C.D. Zanda Works (P). Ltd.
Andhra Pradesh High Court · (2014) 310 ELT 705
Central Excises and Salt Act, 1944 — Section 35(H)(1)
High Courts26 Feb 2014
Commissioner of Central Excise Vs Tibrevala Electronics Ltd.
Andhra Pradesh High Court · (2014) 309 ELT 687 : (2015) 30 GSTR 386
Central Excises and Salt Act, 1944 — Section 2(e), 35(H)(1)
High Courts26 Feb 2014Disposed Off
O.M. Debara Vs The Government of Andhra Pradesh, General Administration (SPL.C) Department and Others
Andhra Pradesh High Court · (2014) 3 ALD 762 : (2014) 3 ALT 254
Constitution of India, 1950 — Article 105(1), 105(3), 14, 162Prevention of Corruption Act, 1988 — Section 10, 11, 13, 15, 19(1)
High Courts26 Feb 2014Allowed
Dasari Venu Gopal and Others Vs State of A.P. and Another
Andhra Pradesh High Court · (2014) 2 ALD(Cri) 33 : (2014) 3 ALT(Cri) 134
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 482Penal Code, 1860 (IPC) — Section 34, 420
High Courts26 Feb 2014
Shaheen Hussain Khan and Another Vs The State of Andhra Pradesh
Andhra Pradesh High Court · (2014) 1 ALD(Cri) 727
Criminal Procedure Code, 1973 (CrPC) - Section 156(3) 173 173(8) 190Penal Code, 1860 (IPC) - Section 120B 34 406 420 474
High Courts26 Feb 2014
Indian School of Business Vs The Commissioner of Customs and Central Excise
Andhra Pradesh High Court · (2014) 26 GSTR 234 : (2014) 35 STR 21 : (2014) 71 VST 126
Central Excises and Salt Act, 1944 - Section 11D 35(F) 35F
High Courts25 Feb 2014Dismissed
Poonam Agarwal Vs Neeraj Agarwal and Others
Andhra Pradesh High Court · (2014) 3 ALD 532 : (2014) 3 ALT 59 : (2015) 2 BC 480
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 39, Order 43 Rule 1, 9Family Courts Act, 1984 — Section 7, 7(1)(a)Recovery of Debts Due to Banks and Financial Institutions Act, 1993 — Section 17, 18, 29, 34
High Courts25 Feb 2014Dismissed
Pogula Raju Vs The State of A.P.
Andhra Pradesh High Court · (2014) 2 ALD(Cri) 37
Penal Code, 1860 (IPC) — Section 302
High Courts25 Feb 2014
Varuna Investments Vs Asian Infrastructure Pvt. Ltd.
Andhra Pradesh High Court · (2014) 4 ALD 63 : (2014) 6 ALT 73 : (2014) 3 ALT 590 : (2014) 3 ARBLR 213
Arbitration and Conciliation Act, 1996 — Section 37, 9Constitution of India, 1950 — Article 12, 136, 226, 227
High Courts25 Feb 2014
Ravala Madhava Reddy Vs Andhra Pradesh State Wakf Board Syed Ameen Vs Andhra Pradesh State Wakf Board and Mrs. Sabera Bee
Andhra Pradesh High Court · (2014) 6 ALD 411 : (2014) 6 ALD(Cri) 411 : (2014) 5 ALT 386
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts25 Feb 2014
Deccan Tools Industries (P) Ltd. Vs Commissioner of Income Tax
Andhra Pradesh High Court · (2014) 367 ITR 295
Income Tax Act, 1961 — Section 115J, 115-J
High Courts25 Feb 2014
Nallaganthula Sathaiah Vs United India Insurance Company Ltd. United India Insurance Company Ltd. Vs Nallaganthula Sathaiah
Andhra Pradesh High Court · (2015) 4 ACC 415 : (2015) ACJ 2083
Motor Vehicles Act, 1988 — Section 163, 163A, 163-A, 166
High Courts25 Feb 2014Partly Allowed
Voleti Eswara Rao Vs V.T. Sharat Chandra Thotraj
Andhra Pradesh High Court · AIR 2014 AP 101 : (2014) 5 ALD 85 : (2014) 6 ALT 516
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3Transfer of Property Act, 1882 — Section 41
High Courts24 Feb 2014
Maddipoti Venkata Satya Ramu Vs The State of Andhra Pradesh
Andhra Pradesh High Court · (2014) 2 ALD(Cri) 10 : (2015) 1 ALT(Cri) 137
Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 362, 482Penal Code, 1860 (IPC) — Section 34, 406, 420
High Courts24 Feb 2014
Andhra Pradesh Spinning Mills Association Vs Andhra Pradesh Electricity Regulatory Commission
Andhra Pradesh High Court · (2014) 5 ALD 311 : (2014) 4 ALT 342
Andhra Pradesh Electricity Reforms Act, 1998 — Section 11, 12, 26, 26(2), 26(7)Constitution of India, 1950 — Article 14, 254, 265Electricity Act, 2003 — Section 108, 178, 181, 185, 185(3)
High Courts24 Feb 2014Allowed
Fayaz Ahmed @ Hasan and Others Vs State of A.P. and Another
Andhra Pradesh High Court · (2014) 2 ALT(Cri) 192
Penal Code, 1860 (IPC) — Section 34, 427, 447, 454, 506
High Courts24 Feb 2014
Cholamandalam M.G. General Insurance Co. Ltd. Vs Bathini Elendra
Andhra Pradesh High Court · (2015) 4 ACC 54 : (2015) ACJ 1965 : (2015) 1 ALT 801
Motor Vehicles Act, 1988 — Section 147, 166