High Courts06 Mar 2014Allowed
Pyadekar Sahebu Vs State of Andhra Pradesh
Andhra Pradesh High Court · (2014) 2 ALD(Cri) 277
Penal Code, 1860 (IPC) — Section 302
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,249 judgments · page 285 of 1,763
High Courts06 Mar 2014
M/s. Sriram Rice Mills Pvt. Ltd. and Another Vs The Andhra Pradesh State Finance Corporation and Others
Andhra Pradesh High Court · (2014) 3 ALD 554 : (2015) 2 ALT 388
Constitution of India, 1950 - Article 226State Financial Corporations Act, 1951 - Section 29 39 39(1)
High Courts05 Mar 2014Allowed
Andhavarapu Chandrasekhar @ Chandra and Another Vs The State of A.P.
Andhra Pradesh High Court · (2014) 1 ALD(Cri) 879 : (2014) 2 ALT(Cri) 151
Criminal Procedure Code, 1973 (CrPC) — Section 161, 164, 174Evidence Act, 1872 — Section 114Penal Code, 1860 (IPC) — Section 302, 34, 364
High Courts05 Mar 2014Dismissed
B. Venkateswarlu and Others Vs Government of A.P. Revenue (Excise) Department and Others
Andhra Pradesh High Court · (2014) 5 ALD 682 : (2014) 5 ALT 506 : (2014) 2 ALT(Cri) 340
Andhra Pradesh Excise Act, 1968 - Section 13 17 17 17(1) 17(1)(v)Constitution of India, 1950 - Article 14 162 19 19(1)(g) 19(6)
High Courts05 Mar 2014Dismissed
D. Suryanarayana and Others Vs Government of India and Others
Andhra Pradesh High Court · AIR 2014 AP 88 : (2014) 4 ALD 150 : (2014) 3 ALT 194
Constitution of India, 1950 - Article 1 12 13(3)(a) 14 3
High Courts05 Mar 2014Dismissed
Smt. A. Rukmini Priya Darshini Vs The Crime Investigation Department and Others
Andhra Pradesh High Court · (2014) 1 ALD(Cri) 985 : (2014) 6 ALT 497
Penal Code, 1860 (IPC) - Section 420 506Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 - Section 20 3 3(1) 3(i)(x)
High Courts05 Mar 2014Allowed
Shaik Riyaz Vs State of Andhra Pradesh
Andhra Pradesh High Court · (2014) 03 AP CK 0161
High Courts05 Mar 2014Allowed
N. Narsimhulu Vs G. Srinivasulu
Andhra Pradesh High Court · (2015) 1 AnWR 161
Motor Vehicles Act, 1988 - Section 149 168Penal Code, 1860 (IPC) - Section 337
High Courts05 Mar 2014
United India Insurance Company Limited Vs Gangisetti Naga Lakshmi
Andhra Pradesh High Court · (2014) 1 AnWR 752
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 41 Rule 14(1), Order 41 Rule 14(4), Order 41 Rule 22, Order 6 Rule 17Forest Act, 1927 — Section 10, 10(2)Motor Vehicles Act, 1988 — Section 163-A, 166, 173
High Courts05 Mar 2014Allowed
Shaik Shafi Ahmed Vs The State of A.P.
Andhra Pradesh High Court · (2014) 2 ALD(Cri) 977 : (2015) 2 ALT(Cri) 55
Penal Code, 1860 (IPC) — Section 302, 498-ADowry Prohibition Act, 1961 — Section 3, 4
High Courts05 Mar 2014Partly Allowed
New India Assurance Co. Ltd. Vs Bobba Bharathi
Andhra Pradesh High Court · (2014) 5 ALT 191 : (2014) 2 AnWR 811
Motor Vehicles Act, 1988 — Section 166
High Courts05 Mar 2014Allowed
Nekkala Bangaramma Vs The State of A.P.
Andhra Pradesh High Court · (2014) 03 AP CK 0080
Penal Code, 1860 (IPC) — Section 302, 380
High Courts05 Mar 2014Dismissed
Neelakanti Gunaker Vs State of Andhra Pradesh
Andhra Pradesh High Court · (2014) 2 ALT(Cri) 1 : (2015) CriLJ 366
Criminal Procedure Code, 1973 (CrPC) - Section 162 357 360 389 389(1)Evidence Act, 1872 - Section 73Penal Code, 1860 (IPC) - Section 120B 384
High Courts05 Mar 2014
Bethalam Subbarao Vs The Superintendent of Police (Urban), Guntur and Others
Andhra Pradesh High Court · (2014) 2 ALD(Cri) 693 : (2014) 3 ALT(Cri) 95
Criminal Procedure Code, 1973 (CrPC) — Section 154, 155, 156, 157, 158Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3
High Courts05 Mar 2014
Sizzler Vs Government of Andhra Pradesh
Andhra Pradesh High Court · (2014) 58 APSTJ 295
Andhra Pradesh Value Added Tax Act, 2005 — Section 22(6)(a), 31Constitution of India, 1950 — Article 226
High Courts05 Mar 2014Allowed
Cheedipalli Kalyanam @Gowthu Vs The State of A.P.
Andhra Pradesh High Court · (2014) 2 ALD(Cri) 974
Penal Code, 1860 (IPC) — Section 302, 498A
High Courts04 Mar 2014Allowed
Udata Venkateswar Rao Vs The Government of Andhra Pradesh and Others
Andhra Pradesh High Court · (2014) 3 ALD 447 : (2014) 3 ALT 460 : (2014) ALT(Rev) 275
Andhra Pradesh Panchayat Raj Act, 1994 - Section 242(f)Land Acquisition Act, 1894 - Section 10 4(1) 5A 9(3)
High Courts04 Mar 2014Allowed
Chapati Ramachandra Reddy and Another Vs The Government of A.P. and Others
Andhra Pradesh High Court · (2014) 3 ALD 776 : (2014) 3 ALT 740 : (2014) ALT(Rev) 309
Andhra Pradesh Assigned Lands (Prohibition of Transfer) Act, 1977 - Section 3 3(2)Constitution of India, 1950 - Article 14 19 21 226 300-A
High Courts04 Mar 2014Allowed
Siriki Pakeeru Naidu @ Pakeeru Vs The State of A.P.
Andhra Pradesh High Court · (2016) 1 ALD(Cri) 170
Penal Code, 1860 (IPC) — Section 301, 302
High Courts04 Mar 2014Dismissed
G. Venkanna Vs Anjamma
Andhra Pradesh High Court · (2014) 03 AP CK 0138
Criminal Procedure Code, 1973 (CrPC) — Section 174Penal Code, 1860 (IPC) — Section 306, 34