High Courts11 Mar 2014Allowed
Kunam Raghava Reddy, Hyderabad Vs M/s. Shah Enterprises, Secunderabad
Andhra Pradesh High Court · (2014) 5 ALD 230 : (2014) 4 ALT 519
Constitution of India, 1950 - Article 21Contempt of Courts Act, 1971 - Section 10
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,249 judgments · page 283 of 1,763
High Courts11 Mar 2014Allowed
National Insurance Co. Ltd. Vs Kesari Ravi and Another
Andhra Pradesh High Court · (2014) ACJ 2606 : (2014) 4 ALD 472 : (2014) 4 ALT 216 : (2014) 2 AnWR 435
Motor Vehicles Act, 1988 - Section 147 147(1) 95 95(1)(b)
High Courts11 Mar 2014
Boddu Penchalaiah Vs Boddu Penchala Narsaiah
Andhra Pradesh High Court · (2014) 3 ALD 616 : (2015) 1 ALT 170
High Courts11 Mar 2014Allowed
The Government of Andhra Pradesh Vs K. Jagannadham
Andhra Pradesh High Court · (2014) 3 ALD 626 : (2014) 3 ALT 418 : (2014) ALT(Rev) 273
High Courts11 Mar 2014Allowed
Gunturu Venkateswarlu Vs The State of Andhra Pradesh
Andhra Pradesh High Court · (2015) 3 ALT(Cri) 22
Explosive Substances Act, 1908 — Section 3, 5Penal Code, 1860 (IPC) — Section 148, 149, 302, 427
High Courts11 Mar 2014
Y. Ranga Rao Vs Divisional Engineer
Andhra Pradesh High Court · (2014) 03 AP CK 0036
Motor Vehicles Act, 1988 — Section 11(i), 166
High Courts11 Mar 2014Dismissed
Mujeebunissa Begum Vs Government of A.P. and Another
Andhra Pradesh High Court · (2014) 5 ALD 43 : (2014) 2 ALD(Cri) 282 : (2014) 6 ALT 615
Companies Act, 1956 - Section 617Constitution of India, 1950 - Article 161 254(2)Criminal Procedure Code, 1973 (CrPC) - Section 432 433A
High Courts11 Mar 2014Dismissed
Anumula Lachi Reddy and Others Vs The District Collector and Others
Andhra Pradesh High Court · (2014) 4 ALD 557
Constitution of India, 1950 - Article 19(1)(g) 21 226 300-ALand Acquisition Act, 1894 - Section 10 11 11-A 12(2) 17(4)
High Courts11 Mar 2014Allowed
Budi Mathsya Lingam Vs The State of A.P.
Andhra Pradesh High Court · (2014) 2 ALD(Cri) 271
Criminal Procedure Code, 1973 (CrPC) - Section 374Penal Code, 1860 (IPC) - Section 302
High Courts10 Mar 2014Dismissed
Gandla Shankar Vs State of A.P.
Andhra Pradesh High Court · (2014) 03 AP CK 0172
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 302
High Courts10 Mar 2014Allowed
Ellala Linga Reddy Vs State of Andhra Pradesh
Andhra Pradesh High Court · (2014) 03 AP CK 0158
Criminal Procedure Code, 1973 (CrPC) - Section 174Penal Code, 1860 (IPC) - Section 201 302
High Courts10 Mar 2014Dismissed
N. Murali Krishna Vs South Central Railway and Another
Andhra Pradesh High Court · AIR 2014 AP 100 : (2014) 4 ALD 72 : (2014) 4 ALT 53
Civil Procedure Code, 1908 (CPC) - Section 80Evidence Act, 1872 - Section 17 18 19 20
High Courts10 Mar 2014
Associated Road Carriers Ltd. Vs Bharat Heavy Plates and Vessels Ltd.
Andhra Pradesh High Court · (2014) 6 ALT 203
Carriers Act, 1865 — Section 10Evidence Act, 1872 — Section 3
High Courts10 Mar 2014Dismissed
Anantha Udaya Bhaskar Rao Vs The Election Commission of India and Others
Andhra Pradesh High Court · (2014) 4 ALD 118 : (2014) 6 ALT 125
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3(1)Constitution of India, 1950 — Article 19(1)(d), 22(5), 226, 265, 286Representation of the People Act, 1951 — Section 100, 13
High Courts10 Mar 2014Dismissed
J.K. Cold Tyre Retraders Vs United India Insurance Company Limited and Another
Andhra Pradesh High Court · (2015) 1 ALD 684 : (2014) 4 ALT 733 : (2014) 4 ARBLR 229
Arbitration Act, 1940 - Section 30 33Arbitration and Conciliation Act, 1996 - Section 11(6) 24 26 28 31(c)
High Courts10 Mar 2014Allowed
N. Srinivas and Another Vs The Government of Andhra Pradesh and Others
Andhra Pradesh High Court · (2015) 2 ALT 364
Andhra Pradesh Urban Areas (Development) Act, 1975 - Section 42(1) 43(1)Constitution of India, 1950 - Article 226Hyderabad Municipal Corporation Act, 1955 - Section 451 452 454
High Courts10 Mar 2014Dismissed
Poosam Kondaiah Vs State of A.P.
Andhra Pradesh High Court · (2014) 03 AP CK 0045
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302
High Courts10 Mar 2014Dismissed
Sunkari Soma Narsaiah Vs The State of A.P.
Andhra Pradesh High Court · (2016) 1 ALD(Cri) 147
Criminal Procedure Code, 1973 (CrPC) - Section 164Penal Code, 1860 (IPC) - Section 302 304
High Courts10 Mar 2014Dismissed
The A.P.S.R.T.C. and Another Vs Smt. Laxmi Shukla and Others Smt. Laxmi Shukla and Others Vs The A.P.S.R.T.C. and Another
Andhra Pradesh High Court · (2014) 2 AnWR 548
Motor Vehicles Act, 1988 - Section 163A 166
High Courts07 Mar 2014Allowed
Muppalla Veeraiah Vs Chaganti Jaya Lakshmi
Andhra Pradesh High Court · AIR 2014 AP 120 : (2014) 4 ALD 645 : (2014) 5 ALT 756
Evidence Act, 1872 — Section 66, 68, 69, 90Transfer of Property Act, 1882 — Section 3