High Courts14 Mar 2014Partly Allowed
P. Srinivasa Rao Vs The State, Inspector of Police
Andhra Pradesh High Court · (2014) 03 AP CK 0146
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 302, 304
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,249 judgments · page 281 of 1,763
High Courts14 Mar 2014Allowed
India Brewery and Distillery Pvt. Ltd. Vs R.K. Distilleries Pvt. Ltd.
Andhra Pradesh High Court · (2015) 1 ALD(Cri) 149 : (2015) 3 ALT(Cri) 28
Criminal Procedure Code, 1973 (CrPC) — Section 305, 482Negotiable Instruments Act, 1881 (NI) — Section 138, 141, 141(2)
High Courts14 Mar 2014
Md. Yousuf Vs The State
Andhra Pradesh High Court · (2014) 03 AP CK 0037
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 302, 307, 498-A
High Courts14 Mar 2014
Chilumur Venkata Subba Reddy Vs Ponnapureddy Srinath Reddy
Andhra Pradesh High Court · (2014) 6 ALD 311 : (2014) 4 ALT 656
Civil Procedure Code, 1908 (CPC) — Order 10 Rule 2, Order 14 Rule 1Provincial Insolvency Act, 1920 — Section 6, 6(a), 7, 9, 9(1)(c)Registration Act, 1908 — Section 17, 49
High Courts14 Mar 2014Allowed
P. Venkaiah Vs The District Collector, Guntur and Another
Andhra Pradesh High Court · (2014) 3 ALD 635 : (2014) 6 ALT 522 : (2015) ALT(Rev) 38 : (2014) ALT(Rev) 428
Constitution of India, 1950 - Article 226 300ALand Acquisition Act, 1894 - Section 4(1) 5(A) 5A 6
High Courts13 Mar 2014
The New India Assurance Company Ltd. Vs Y. Pothu Raju
Andhra Pradesh High Court · (2014) 03 AP CK 0183
Motor Vehicles Act, 1988 — Section 147(1)(b)(i), 2(13)
High Courts13 Mar 2014
Md. Hussain Ahmad Sardari Vs Tayyib Muslim Welfare Society Kadapa and three Others
Andhra Pradesh High Court · (2014) 4 ALT 16
Andhra Pradesh Societies Registration Act, 2001 — Section 23, 9Constitution of India, 1950 — Article 14, 19, 21, 226
High Courts13 Mar 2014Allowed
The New India Assurance Company Ltd. Vs Y. Pothu Rajuand Others
Andhra Pradesh High Court · (2015) ACJ 2247
Motor Vehicles Act, 1988 - Section 147(1)(b)(i) 2(13)
High Courts13 Mar 2014Allowed
Killo Kameswara Rao Vs State of A.P.
Andhra Pradesh High Court · (2014) 2 ALD(Cri) 982
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 302 324
High Courts13 Mar 2014Allowed
Bheemari Srinivas Vs State of A.P.
Andhra Pradesh High Court · (2014) 03 AP CK 0147
Criminal Procedure Code, 1973 (CrPC) — Section 374(2)Penal Code, 1860 (IPC) — Section 302
High Courts13 Mar 2014Allowed
Mohd. Nayeemuddein Ghouri Vs Government of Andhra Pradesh
Andhra Pradesh High Court · (2014) 4 ALD 568 : (2014) 6 ALT 196
High Courts13 Mar 2014
The State of Andhra Pradesh Vs Ettekapalli Yellamma
Andhra Pradesh High Court · (2014) 03 AP CK 0131
Criminal Procedure Code, 1973 (CrPC) — Section 216, 217, 313, 378(1)Penal Code, 1860 (IPC) — Section 302, 304, 304(B), 304-B, 498(A)
High Courts13 Mar 2014Disposed Off
Paladugu Krishnaiah Vs The State of Andhra Pradesh
Andhra Pradesh High Court · (2014) 03 AP CK 0130
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 302, 304, 304-B, 498-A
High Courts13 Mar 2014
Commissioner of Central Excise Vs Suvera Processed Foods Private Limited
Andhra Pradesh High Court · (2015) 315 ELT 517 : (2014) 28 GSTR 378
Central Excises and Salt Act, 1944 — Section 35(G)
High Courts13 Mar 2014Allowed
Neelam Chittemma and Others Vs Tirlangi Appa and Others
Andhra Pradesh High Court · (2014) 4 ALD 269 : (2014) 3 ALT 452
Civil Procedure Code, 1908 (CPC) - Order 20 Rule 12, Order 20 Rule 18 97
High Courts13 Mar 2014Allowed
Pitla Chandram Vs The State of Andhra Pradesh
Andhra Pradesh High Court · (2014) 03 AP CK 0050
Penal Code, 1860 (IPC) — Section 201, 302
High Courts13 Mar 2014
Shaik Feroz Khan Vs The State of Andhra Pradesh
Andhra Pradesh High Court · (2014) 03 AP CK 0043
Criminal Procedure Code, 1973 (CrPC) — Section 174Penal Code, 1860 (IPC) — Section 302
High Courts13 Mar 2014
Punjab Crockery House Vs Commissioner of Income Tax
Andhra Pradesh High Court · (2014) 367 ITR 614
Income Tax Act, 1961 — Section 156, 220, 220(2)
High Courts13 Mar 2014Allowed
Vaddi Nagaiah Vs State of A.P.
Andhra Pradesh High Court · (2015) 1 ALD(Cri) 580 : (2015) 3 ALT(Cri) 409
Criminal Procedure Code, 1973 (CrPC) — Section 161Evidence Act, 1872 — Section 113BPenal Code, 1860 (IPC) — Section 302, 304B
High Courts12 Mar 2014
Dulam Srinivasulu Reddy and Others Vs Andhra Pradesh State Road Transport Corporation and Others
Andhra Pradesh High Court · (2015) 1 AnWR 414
Motor Vehicles Act, 1988 - Section 168, 171 — Penal Code, 1860 (IPC) - Section 304-A, 337