High Courts20 Mar 2014
K. Narasimha Vs The State of Andhra Pradesh
Andhra Pradesh High Court · (2014) 2 ALD(Cri) 50 : (2015) 1 ALT(Cri) 10
Criminal Procedure Code, 1973 (CrPC) — Section 239
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,249 judgments · page 279 of 1,763
High Courts20 Mar 2014Disposed Off
Shaik Shamshuddin Vs State of Andhra Pradesh
Andhra Pradesh High Court · (2014) 1 ALD(Cri) 971
Criminal Procedure Code, 1973 (CrPC) — Section 200Penal Code, 1860 (IPC) — Section 201, 302, 498A
High Courts20 Mar 2014Disposed Off
Killo Modano Vs The State of A.P.
Andhra Pradesh High Court · (2014) 03 AP CK 0120
Criminal Procedure Code, 1973 (CrPC) — Section 161, 164Penal Code, 1860 (IPC) — Section 302
High Courts20 Mar 2014
Yelamanchili Vijaya Kumar Vs The State
Andhra Pradesh High Court · (2014) 2 ALD(Cri) 644 : (2015) 1 ALT(Cri) 124
Penal Code, 1860 (IPC) — Section 506, 509
High Courts20 Mar 2014
Chintham Ramanaiah Vs Yalagala Subbamma
Andhra Pradesh High Court · (2015) 1 ALD 346 : (2015) 3 ALT 637
Civil Procedure Code, 1908 (CPC) — Order 16 Rule 1(2), 151Evidence Act, 1872 — Section 68, 69
High Courts20 Mar 2014
Sirpur Paper Mills Ltd. Vs Joint Commissioner of Income Tax
Andhra Pradesh High Court · (2014) 270 CTR 371 : (2014) 368 ITR 598 : (2015) 230 TAXMAN 362
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2Income Tax Act, 1961 — Section 214
High Courts20 Mar 2014Dismissed
Kakarla Rosenna Vs Thammineni Narasappa
Andhra Pradesh High Court · (2014) 03 AP CK 0101
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, Order 20 Rule 18, Order 41 Rule 22, Order 41 Rule 24, Order 41 Rule 33Evidence Act, 1872 — Section 3, 91, 92Land Acquisition Act, 1894 — Section 30
High Courts20 Mar 2014Partly Allowed
A. Abraham Vs Cement Corporation of India Ltd.
Andhra Pradesh High Court · (2014) 6 ALD 150 : (2014) 5 ALT 109
Constitution of India, 1950 — Article 14, 215, 226Sick Industrial Companies (Special Provisions) Act, 1985 — Section 18(8)
High Courts20 Mar 2014
Dr. Damarla Savithri Vs Kande Sreenivasulu
Andhra Pradesh High Court · (2014) 5 ALD 108 : (2015) 1 ALT 576
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts20 Mar 2014Allowed
Konikineni Rama Koteswara Rao Vs State of A.P.
Andhra Pradesh High Court · (2014) 3 ALT(Cri) 236
Criminal Procedure Code, 1973 (CrPC) — Section 215, 216Evidence Act, 1872 — Section 114(g)Penal Code, 1860 (IPC) — Section 141, 147, 149, 302, 307
High Courts20 Mar 2014Allowed
Vemu Premkumar Vs The State of Andhra Pradesh
Andhra Pradesh High Court · (2015) 2 ALT(Cri) 105
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 302, 34
High Courts20 Mar 2014Disposed Off
A.V. Swamy Vs The APSRTC
Andhra Pradesh High Court · (2014) 6 ALD 661 : (2014) 6 ALD(Cri) 661 : (2014) 5 ALT 554 : (2015) 144 FLR 617
Industrial Disputes Act, 1947 — Section 11-A
High Courts20 Mar 2014Dismissed
Kakarla Rosenna and Others Vs Thammineni Narasappa and Others Kakarla Rosenna Vs T. Narasappa and Others
Andhra Pradesh High Court · (2014) 03 AP CK 0009
Civil Procedure Code, 1908 (CPC) - Order 2 Rule 2, Order 20 Rule 18, Order 41 Rule 22, Order 41 Rule 24, Order 41 Rule 33Evidence Act, 1872 - Section 3 91 92Land Acquisition Act, 1894 - Section 30
High Courts20 Mar 2014Allowed
Mohammed Azgher Hussain and Another Vs State of Andhra Pradesh and Others
Andhra Pradesh High Court · (2014) 4 ALD 189 : (2014) 5 ALT 219 : (2014) ALT(Rev) 352
Land Acquisition Act, 1894 - Section 10 10(1) 3(b) 3(d) 4(1)
High Courts19 Mar 2014
Gaddati Dharma Raju Vs State of A.P.
Andhra Pradesh High Court · (2015) 1 ALT(Cri) 86
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 302
High Courts19 Mar 2014
Durga Engineering Contractors Vs Asstt. Commr. of Cus.
Andhra Pradesh High Court · (2014) 310 ELT 701
High Courts19 Mar 2014
State of Andhra Pradesh Vs Krishna Oberoi
Andhra Pradesh High Court · (2014) 58 APSTJ 233
High Courts19 Mar 2014
State of Andhra Pradesh Vs Prem Colour Industries
Andhra Pradesh High Court · (2014) 58 APSTJ 208
High Courts19 Mar 2014Allowed
Smt. Thummalapally Bhagya Laxmi Vs The Joint Collector, Ranga Reddy District and Others
Andhra Pradesh High Court · (2014) 4 ALD 289 : (2014) 3 ALT 593
Andhra Pradesh Rights in Land and Pattadar Pass Books Act, 1971 — Section 5, 5(A)(5), 5A, 5A(5), 8Constitution of India, 1950 — Article 226
High Courts19 Mar 2014Dismissed
Geddati Dharma Raju Vs The State of A.P.
Andhra Pradesh High Court · (2014) 03 AP CK 0122
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 302