High Courts27 Mar 2014
Kanakala Rambabu Vs A. Vijayalakshmi
Andhra Pradesh High Court · (2014) 03 AP CK 0117
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,249 judgments · page 277 of 1,763
High Courts27 Mar 2014Dismissed
The State of Andhra Pradesh and 4 Others Vs G.V. Mohan and 5 Others
Andhra Pradesh High Court · (2014) 4 ALD 757 : (2014) 3 ALT 239 : (2014) ALT(Rev) 260
Cantonments Act, 1924 — Section 3Constitution of India, 1950 — Article 226Urban Land (Ceiling and Regulation) Act, 1976 — Section 10, 10(3), 10(5), 10(6), 11
High Courts27 Mar 2014
NIIT Limited, Hyderabad Vs The Deputy Commissioner (CT), Abids Division, Hyderabad and 3 Others
Andhra Pradesh High Court · (2014) 4 ALD 571 : (2014) 71 VST 481
Constitution of India, 1950 — Article 366, 366(29A), 366(29-A), 366(29-A)(b)Finance Act, 1994 — Section 65(105), 65(27)
High Courts27 Mar 2014
Shaik Subhani Vs Sagamreddy Nagamani
Andhra Pradesh High Court · (2014) 4 ALD 267 : (2014) 6 ALT 48
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts27 Mar 2014Dismissed
Mattagunta Sreenu Vs The State of Andhra Pradesh
Andhra Pradesh High Court · (2015) 1 ALT(Cri) 26
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302
High Courts27 Mar 2014Allowed
Sontari Laxmanarao Vs The State of A.P.
Andhra Pradesh High Court · (2015) 1 ALD(Cri) 576
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302
High Courts27 Mar 2014Dismissed
The Post Master, Chirala Head Post Office, Chirala and three Others Vs Voleti Saya Phani Vardhini
Andhra Pradesh High Court · (2014) 4 ALD 488 : (2014) 4 ALT 309
Constitution of India, 1950 — Article 12
High Courts26 Mar 2014Dismissed
Kamaladevi Kandpal Vs Administrative Officer/Estate Officer, Govt. of India and Others
Andhra Pradesh High Court · (2015) 3 ALD 21
Constitution of India, 1950 - Article 226 — Public Premises (Eviction of Unauthorised Occupants) Act, 1971 - Section 5, 5(1), 7, 9
High Courts26 Mar 2014
K. Rajani Vs M. Satyanarayana Goud
Andhra Pradesh High Court · (2015) 3 ACC 293 : (2015) ACJ 797 : (2014) 6 ALT 331 : (2015) 1 AnWR 5
Penal Code, 1860 (IPC) — Section 304(a), 304A
High Courts26 Mar 2014Dismissed
Manju M. Agarwal Proprietrix, The Bamni Bazar Textile and Manufacturing Company Vs State of Andhra Pradesh
Andhra Pradesh High Court · (2014) 03 AP CK 0132
High Courts26 Mar 2014
Radhika Vs M. Lokender
Andhra Pradesh High Court · (2014) 5 ALD 340 : (2014) 4 ALT 627
Hindu Marriage Act, 1955 — Section 13(1)(i), 13(1)(i-a)
High Courts26 Mar 2014
Shaik Sadik Vs The State of Andhra Pradesh
Andhra Pradesh High Court · (2014) 03 AP CK 0105
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 120-B, 149, 302
High Courts26 Mar 2014Dismissed
Secretary Vs V. Michael Raju
Andhra Pradesh High Court · (2014) 4 ALT 180
High Courts26 Mar 2014
Gadupudi Raghuramaiah Vs Madineni Eswaramma
Andhra Pradesh High Court · (2014) 03 AP CK 0001
High Courts25 Mar 2014Partly Allowed
Kunche Nageswara Rao and Another Vs G. Dayanand and Another
Andhra Pradesh High Court · (2014) 03 AP CK 0175
High Courts25 Mar 2014
Rambala Suryanarayana Vs State of Andhra Pradesh
Andhra Pradesh High Court · (2014) 03 AP CK 0113
Penal Code, 1860 (IPC) — Section 302Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(2)(v)
High Courts25 Mar 2014Allowed
Ram Lal Agarwal Vs Indian Oil Corporation Limited and Others
Andhra Pradesh High Court · (2014) 4 ALD 139 : (2015) 2 ALT 269
Constitution of India, 1950 - Article 14 226
High Courts25 Mar 2014Disposed Off
M/s. Shri Maruthi Textiles Ltd. Vs The Board for Industrial and Financial Reconstruction and Others
Andhra Pradesh High Court · (2014) 5 ALD 415 : (2014) 4 ALT 105 : (2014) 143 FLR 209 : (2014) 3 LLN 49
Companies Act, 1956 — Section 529, 529A, 530, 530(1)Constitution of India, 1950 — Article 226Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 11, 11(1), 11(2), 14B, 15
High Courts25 Mar 2014Partly Allowed
S.H. Rashid Vs The District Collector
Andhra Pradesh High Court · (2014) 6 ALD 624 : (2014) 6 ALD(Cri) 624
High Courts25 Mar 2014Partly Allowed
M. Madhavi and Others Vs Ch. Ananthaiah and Others
Andhra Pradesh High Court · (2014) 03 AP CK 0031
Motor Vehicles Act, 1988 - Section 128