High Courts02 Apr 2014
F1-Time Machine Vs Government of Andhra Pradesh
Andhra Pradesh High Court · (2014) 58 APSTJ 281
Constitution of India, 1950 — Article 14, 226
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,249 judgments · page 276 of 1,763
High Courts02 Apr 2014
State of Andhra Pradesh Vs Pearl City Containers
Andhra Pradesh High Court · (2014) 58 APSTJ 299
Andhra Pradesh Value Added Tax Act, 2005 — Section 31
High Courts02 Apr 2014Disposed Off
Vanam Sambaiah Vs State of A.P.
Andhra Pradesh High Court · (2015) 1 ALD(Cri) 821 : (2015) 3 ALT(Cri) 438
Criminal Procedure Code, 1973 (CrPC) — Section 210Penal Code, 1860 (IPC) — Section 406, 417, 420, 447
High Courts01 Apr 2014Allowed
V. Rama Rao Vs The Chief General Manager and Another
Andhra Pradesh High Court · (2014) 4 ALD 638 : (2014) 4 ALT 41 : (2014) 142 FLR 682 : (2015) LabIC 1435 : (2014) 3 LLJ 140 : (2014) 3 LLN 630
High Courts01 Apr 2014
Suchirindia Developers Pvt. Ltd. Vs K. Sai Kumar
Andhra Pradesh High Court · (2014) 3 ALT(Cri) 166
Criminal Procedure Code, 1973 (CrPC) — Section 482, 483Penal Code, 1860 (IPC) — Section 415, 420
High Courts01 Apr 2014
The State of A.P. Vs Syed Mohamood Saeed
Andhra Pradesh High Court · (2015) 2 ALD(Cri) 672 : (2015) 2 ALT(Cri) 71
Criminal Procedure Code, 1973 (CrPC) — Section 378, 378(3), 378(4), 378(5)Prevention of Corruption Act, 1988 — Section 13(1)(d), 13(2), 7
High Courts01 Apr 2014
Ram Anjamma Vs G. Narayan Swami
Andhra Pradesh High Court · (2014) 04 AP CK 0051
High Courts01 Apr 2014
Ponnala Jaipal Vs The State of A.P.
Andhra Pradesh High Court · (2014) 04 AP CK 0012
Penal Code, 1860 (IPC) — Section 302, 307
High Courts28 Mar 2014
Palakayala Bhulakshmi Vs Yarragopula Murahari Rao
Andhra Pradesh High Court · (2015) 1 ALD 105
Partition Act, 1893 — Section 4
High Courts28 Mar 2014Dismissed
B. Ch. Venkanna Vs Union of India
Andhra Pradesh High Court · (2014) 3 ALD 731 : (2014) 3 ALT 215
High Courts28 Mar 2014
V. Nagamanemma Vs V. Nagulu Naidu
Andhra Pradesh High Court · (2014) 5 ALD 486 : (2014) 6 ALT 662
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 31(1)(a)Criminal Procedure Code, 1973 (CrPC) — Section 145, 145(1)Land Acquisition Act, 1894 — Section 4, 4(1), 6
High Courts28 Mar 2014Allowed
Smt. Sheela Bai Vs The State of A.P. and Another
Andhra Pradesh High Court · (2014) CriLJ 3341
Constitution of India, 1950 — Article 19, 21
High Courts28 Mar 2014Partly Allowed
United India Insurance Company Ltd. Vs V. Vijaya Laxmi
Andhra Pradesh High Court · (2015) 1 AnWR 251
High Courts28 Mar 2014Partly Allowed
Dachepalli Kondalu Vs Peddinti Chandrasekhar
Andhra Pradesh High Court · AIR 2014 AP 124 : (2014) 4 ALD 467 : (2014) 6 ALT 557
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 101, Order 21 Rule 58, Order 21 Rule 89, Order 21 Rule 95, Order 21 Rule 97
High Courts28 Mar 2014Allowed
M/s. L.G. Polymers India Private Limited Vs The State of Andhra Pradesh and Others
Andhra Pradesh High Court · (2014) 4 ALD 175 : (2014) 3 ALT 677 : (2014) ALT(Rev) 302
General Clauses Act, 1897 — Section 6Urban Land (Ceiling and Regulation) Act, 1976 — Section 10, 10(3), 11, 12, 13Urban Land (Ceiling and Regulation) Repeal Act, 1999 — Section 3, 3(1)(a), 3(1)(b), 3(2)(a), 4
High Courts28 Mar 2014
Gourishetti Narayana Vs Spl. Deputy Collector
Andhra Pradesh High Court · (2014) 6 ALD 684 : (2014) 6 ALD(Cri) 684
Constitution of India, 1950 — Article 14, 226, 300ALand Acquisition Act, 1894 — Section 10, 18, 18(2), 23(1), 30
High Courts27 Mar 2014Dismissed
G. Venkataswamy Vs Kurru Kondaiah
Andhra Pradesh High Court · (2014) 4 ALD 493 : (2015) 1 ALT 551
High Courts27 Mar 2014
S. Shiva Raja Reddy Vs S. Raghu Raj Reddy
Andhra Pradesh High Court · (2015) 3 ALD 208 : (2015) 2 ALT 342
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Limitation Act, 1963 — Section 3Partnership Act, 1932 — Section 68
High Courts27 Mar 2014Allowed
Kanaparthi Saidulu Vs State of A.P.
Andhra Pradesh High Court · (2016) 1 ALD(Cri) 150
Penal Code, 1860 (IPC) — Section 302, 498-A
High Courts27 Mar 2014Allowed
Sheela Bai Vs State of Andhra Pradesh
Andhra Pradesh High Court · (2014) 1 ALD(Cri) 1005 : (2014) 4 ALT 22
Constitution of India, 1950 — Article 19, 21