High Courts03 Apr 2014
Thatichettu Lingam Vs State of A.P.
Andhra Pradesh High Court · (2014) 04 AP CK 0144
Criminal Procedure Code, 1973 (CrPC) — Section 161, 164Penal Code, 1860 (IPC) — Section 148, 149, 302, 307
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Andhra Pradesh High Court judgments
35,249 judgments · page 275 of 1,763
High Courts03 Apr 2014
Karolla Chinnaiah Vs The State of A.P.
Andhra Pradesh High Court · (2014) 2 ALD(Cri) 641 : (2015) 1 ALT(Cri) 102
Andhra Pradesh Probation of Offenders Act, 1936 — Section 7(a), 8(e)Evidence Act, 1872 — Section 134
High Courts03 Apr 2014Partly Allowed
Ayesha Begum Vs V. Chandra Mohan
Andhra Pradesh High Court · (2014) 04 AP CK 0081
High Courts03 Apr 2014
Commr. of Cus., C. Ex. and S.T. Vs Narayana Coaching Centre
Andhra Pradesh High Court · (2015) 39 STR 433
Central Excises and Salt Act, 1944 - Section 35E 35F
High Courts03 Apr 2014Partly Allowed
Kasturi Siva Nageswara Rao Vs The State of A.P.
Andhra Pradesh High Court · (2014) 04 AP CK 0057
Criminal Procedure Code, 1973 (CrPC) — Section 366Penal Code, 1860 (IPC) — Section 302, 307
High Courts03 Apr 2014
Gorlapalli Buchaiah Vs The State of Andhra Pradesh
Andhra Pradesh High Court · (2014) 04 AP CK 0049
Penal Code, 1860 (IPC) — Section 302
High Courts03 Apr 2014Allowed
Juturu Aravind Vs K. Srinivasulu
Andhra Pradesh High Court · (2014) 4 ALD 716 : (2014) 3 ALT 610 : (2014) 2 AnWR 127
High Courts02 Apr 2014
E. Govindamma Vs K. Srinivasulu
Andhra Pradesh High Court · (2014) 04 AP CK 0159
Evidence Act, 1872 — Section 106Motor Vehicles Act, 1988 — Section 149, 163, 163-A, 166, 168
High Courts02 Apr 2014
State of Andhra Pradesh Vs Meitraya Electricals (P) Limited
Andhra Pradesh High Court · (2014) 58 APSTJ 235
High Courts02 Apr 2014
Boya Pesala Chinna Yellappa Vs The Special Deputy Collector (L.A.)
Andhra Pradesh High Court · (2014) 6 ALD 582 : (2014) 6 ALD(Cri) 582 : (2014) 6 ALT 137 : (2015) ALT(Rev) 19
Land Acquisition Act, 1894 — Section 11, 18, 4(1), 51-A
High Courts02 Apr 2014
Putta Obul Reddy Vs Gunji Venkata Narasamma
Andhra Pradesh High Court · (2014) 4 ALD 626 : (2014) 6 ALT 570
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 22 Rule 4
High Courts02 Apr 2014
The Commissioner of Central Excise Vs Dhanalaksmi Cloth Dyeing and Printing Works
Andhra Pradesh High Court · (2014) 309 ELT 660 : (2014) 28 GSTR 372
Central Excises and Salt Act, 1944 — Section 11A, 11C, 35G
High Courts02 Apr 2014
Depot Manager, A.P.S.R.T.C. Vs R. Devalaxmi
Andhra Pradesh High Court · (2015) 3 ACC 505 : (2015) ACJ 1101 : (2014) 5 ALD 264 : (2014) 5 ALT 175 : (2014) 142 FLR 468 : (2014) LabIC 4171 : (2014) 2 LLJ 682
Workmens Compensation Act, 1923 — Section 22, 3, 3(1)
High Courts02 Apr 2014Dismissed
B. Chakradhari Vs Potti Sreeramulu Telugu University
Andhra Pradesh High Court · (2014) 3 ALT 309
Penal Code, 1860 (IPC) — Section 341, 506Potti Sreeramulu Telugu University Act, 1985 — Section 6(2)(c)
High Courts02 Apr 2014Allowed
Golla Nadimidoddi Rangamma Vs The State of Andhra Pradesh
Andhra Pradesh High Court · (2014) 04 AP CK 0128
Penal Code, 1860 (IPC) — Section 302, 34, 450
High Courts02 Apr 2014Allowed
Shaik Shammu Vs Shaik Salma
Andhra Pradesh High Court · (2014) 2 ALT(Cri) 244
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 494, 498-A
High Courts02 Apr 2014
Annam Associates Vs State of A.P.
Andhra Pradesh High Court · (2014) 3 ALT(Cri) 77
Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138, 141
High Courts02 Apr 2014Allowed
Bajaj Allianz General Insurance Co. Ltd. Vs Manju Devi Manju Devi Vs A. Padmavathi
Andhra Pradesh High Court · (2015) 2 ACC 460 : (2015) ACJ 627 : (2014) 5 ALD 564 : (2014) 5 ALT 198 : (2014) 2 AnWR 821
Insurance Act, 1938 — Section 3, 64-VBMotor Vehicles Act, 1988 — Section 149, 166, 185Penal Code, 1860 (IPC) — Section 304-A, 337, 338, 427
High Courts02 Apr 2014
Uarpual Manuri Vs Nunavath Chokli
Andhra Pradesh High Court · (2014) 5 ALD 271 : (2014) 4 ALT 183
Civil Procedure Code, 1908 (CPC) — Section 115Constitution of India, 1950 — Article 226, 227
High Courts02 Apr 2014Allowed
Veeramallu Devi Vs The State of Andhra Pradesh
Andhra Pradesh High Court · (2014) 04 AP CK 0054
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 302, 324