High Courts10 Apr 2014Allowed
Allam Nagaraju Vs Katta Jagan Mohan Reddy
Andhra Pradesh High Court · (2014) 4 ALT 206
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Constitution of India, 1950 — Article 227
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Andhra Pradesh High Court judgments
35,249 judgments · page 273 of 1,763
High Courts10 Apr 2014Allowed
Adipudi Rajyalakshmi Vs Chebrolu Ankamma Rao
Andhra Pradesh High Court · (2014) 5 ALD 111 : (2014) 2 AnWR 528
Penal Code, 1860 (IPC) — Section 283
High Courts10 Apr 2014Dismissed
Sk. Ramjani Vs State of A.P.
Andhra Pradesh High Court · (2014) 04 AP CK 0149
Penal Code, 1860 (IPC) — Section 302
High Courts10 Apr 2014Allowed
M. Gajendra Reddy Vs State of A.P.
Andhra Pradesh High Court · (2014) 04 AP CK 0148
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 201, 302
High Courts10 Apr 2014
Kammagani Nadham Vs Vangala Raja Malla Reddy
Andhra Pradesh High Court · (2014) 4 ALD 476 : (2014) 6 ALT 84
Constitution of India, 1950 — Article 227
High Courts10 Apr 2014
Jagu Annavaram Vs State of Andhra Pradesh
Andhra Pradesh High Court · (2015) 2 ALT(Cri) 45
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 190Penal Code, 1860 (IPC) — Section 34, 420, 427, 448, 468
High Courts10 Apr 2014Allowed
P. Lakshminarayana Vs T. Madhu Babu
Andhra Pradesh High Court · (2014) 4 ALD 508 : (2014) 5 ALT 56
High Courts10 Apr 2014Dismissed
Mirza Jawed Ahmed Baig Vs The State of A.P.
Andhra Pradesh High Court · (2014) 2 ALD(Cri) 634 : (2015) 2 ALT(Cri) 66
Criminal Procedure Code, 1973 (CrPC) — Section 174, 482Evidence Act, 1872 — Section 32, 32(1)Penal Code, 1860 (IPC) — Section 304-B
High Courts10 Apr 2014
The Commissioner of Income Tax, Vijayawada and Another Vs The Settlement Commissioner (IT and WT), Additional Bench, Chennai and Another
Andhra Pradesh High Court · (2014) 364 ITR 625
Income Tax Act, 1961 — Section 132, 143(2), 245(D)(4), 245C, 245C(1)
High Courts10 Apr 2014
S.V.R. Tours and Travels Vs Commr. of Cus., Ex. and Service Tax
Andhra Pradesh High Court · (2014) 36 STR 721
High Courts10 Apr 2014Dismissed
Buragapu Meenakshi Vs Satya Panigrahi and Another
Andhra Pradesh High Court · (2014) 4 ALD 621 : (2014) 6 ALT 599
Andhra Pradesh Court Fees and Suits Valuation Act, 1956 — Section 26(c), 29Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 6 Rule 17Constitution of India, 1950 — Article 227
High Courts10 Apr 2014Allowed
Allam Nagaraju and 3 Others Vs Katta Jagan Mohan Reddy and 2 Others
Andhra Pradesh High Court · (2014) 3 ALD 438
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Constitution of India, 1950 — Article 227
High Courts10 Apr 2014Dismissed
Special Deputy Collector (L.A.) Vs Madiga Mallikarjuna
Andhra Pradesh High Court · (2014) 6 ALD 7 : (2014) 4 ALT 579 : (2014) ALT(Rev) 349
Land Acquisition Act, 1894 — Section 18, 4(1), 54
High Courts10 Apr 2014
Gunja Yesu Vs The State of A.P.
Andhra Pradesh High Court · (2014) 04 AP CK 0065
Criminal Procedure Code, 1973 (CrPC) — Section 313, 428Penal Code, 1860 (IPC) — Section 147, 148, 302, 307, 324
High Courts10 Apr 2014Disposed Off
Prameela Vs The State of Andhra Pradesh
Andhra Pradesh High Court · (2014) 04 AP CK 0052
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 201, 302
High Courts10 Apr 2014
Shaik Rafi Vs The State of Andhra Pradesh
Andhra Pradesh High Court · (2016) 1 ALD(Cri) 172
Penal Code, 1860 (IPC) — Section 302, 304
High Courts10 Apr 2014
Bollineni Mallaiah Vs The State of Andhra Pradesh
Andhra Pradesh High Court · (2014) 04 AP CK 0004
Explosive Substances Act, 1908 — Section 3, 5Penal Code, 1860 (IPC) — Section 147, 148, 149, 302
High Courts09 Apr 2014
Consumers Guidance Society Vs The Government of Andhra Pradesh
Andhra Pradesh High Court · AIR 2014 AP 106 : (2014) 5 ALD 164 : (2014) 4 ALT 490
Constitution of India, 1950 — Article 154, 160, 163, 163(1), 163(2)Criminal Procedure Code, 1973 (CrPC) — Section 197Government of India Act, 1935 — Section 49, 50, 51, 52, 59
High Courts09 Apr 2014
Potla Nageswara Rao Vs The Deputy Commissioner of Income Tax, Central Circle-4, Hyderabad
Andhra Pradesh High Court · (2014) 269 CTR 325 : (2014) 365 ITR 249
Income Tax Act, 1961 — Section 2(47)Transfer of Property Act, 1882 — Section 53A
High Courts09 Apr 2014
Faiz Mohammed Khan Vs The State of A.P.
Andhra Pradesh High Court · (2014) 3 ALT(Cri) 255 : (2015) 2 Crimes 516
Arms Act, 1959 — Section 25(i)(b)Penal Code, 1860 (IPC) — Section 302, 34