High Courts22 Apr 2014
Modugula Mallikarjuna Reddy Vs The State of A.P.
Andhra Pradesh High Court · (2014) 3 ALT(Cri) 32
Criminal Procedure Code, 1973 (CrPC) — Section 107, 144, 154, 161Penal Code, 1860 (IPC) — Section 147, 148, 149, 201, 302
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Andhra Pradesh High Court judgments
35,249 judgments · page 271 of 1,763
High Courts22 Apr 2014
Dr. Thumperthi Vanidevi Vs The S.H.O.
Andhra Pradesh High Court · (2015) 2 ALD(Cri) 514 : (2015) 3 ALT(Cri) 390
Criminal Procedure Code, 1973 (CrPC) — Section 173, 482Penal Code, 1860 (IPC) — Section 427, 447, 506
High Courts22 Apr 2014
Ganji Chandraiah Vs The State of Andhra Pradesh
Andhra Pradesh High Court · (2014) 04 AP CK 0033
Penal Code, 1860 (IPC) — Section 302, 324
High Courts22 Apr 2014
Commr. of Cus., C. Ex. and Service Tax Vs 3F Industries Ltd.
Andhra Pradesh High Court · (2014) 309 ELT 654
High Courts22 Apr 2014
M. Gurumoorthy and Others Vs C. Kamalamma and Others
Andhra Pradesh High Court · (2014) 04 AP CK 0029
Civil Procedure Code, 1908 (CPC) — Section 35-A
High Courts22 Apr 2014Disposed Off
T. Nagaraju Vs State
Andhra Pradesh High Court · (2015) 1 ALT(Cri) 30
Penal Code, 1860 (IPC) — Section 34, 364-A
High Courts21 Apr 2014
The Oriental Insurance Company Limited Vs Bandamedi Anjaiah
Andhra Pradesh High Court · (2016) ACJ 685
Motor Vehicles Act, 1988 — Section 147, 147(1), 147(1)(b), 147(2), 166
High Courts21 Apr 2014Allowed
Edulapally Mallaiah Vs The State of Andhra Pradesh
Andhra Pradesh High Court · (2014) 04 AP CK 0138
Evidence Act, 1872 — Section 25, 26, 27, 27Penal Code, 1860 (IPC) — Section 201, 307
High Courts21 Apr 2014Dismissed
Gunti Ramchander Vs The State of A.P.
Andhra Pradesh High Court · (2015) 1 ALD(Cri) 269 : (2015) 3 ALT(Cri) 448
Criminal Procedure Code, 1973 (CrPC) — Section 39Penal Code, 1860 (IPC) — Section 120B, 153-A, 503, 506
High Courts21 Apr 2014Allowed
Mohd. Pasha Vs The State of Andhra Pradesh
Andhra Pradesh High Court · (2014) 04 AP CK 0125
Penal Code, 1860 (IPC) — Section 302, 307
High Courts21 Apr 2014Allowed
Komarthi Ramulu Vs The State of A.P. Pydah Venkata Chalapathi Choultry Vs The Regional Joint Commissioner
Andhra Pradesh High Court · (2014) 04 AP CK 0116
Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Act, 1987 — Section 155, 74, 82, 82(1), 82(2)Constitution of India, 1950 — Article 14, 226General Clauses Act, 1897 — Section 6
High Courts21 Apr 2014Partly Allowed
Nadava Jakraiah Vs The State of Andhra Pradesh
Andhra Pradesh High Court · (2014) 04 AP CK 0105
Penal Code, 1860 (IPC) — Section 302, 304, 326, 34
High Courts21 Apr 2014
Manda Veeresham Vs Ahmed
Andhra Pradesh High Court · (2014) 04 AP CK 0050
General Clauses Act, 1897 — Section 27
High Courts21 Apr 2014
Ulapa Venkatramana Vs The State of Andhra Pradesh
Andhra Pradesh High Court · (2014) 04 AP CK 0006
Criminal Procedure Code, 1973 (CrPC) — Section 228, 229, 313Penal Code, 1860 (IPC) — Section 300, 302, 304
High Courts17 Apr 2014
Nagula Tulasamma Vs Golangi Bhoopathi
Andhra Pradesh High Court · (2015) 1 ALD 613 : (2015) 5 ALT 102
Motor Vehicles Act, 1988 — Section 147(1), 147(1)(b)(i), 2(13)Penal Code, 1860 (IPC) — Section 304A, 337, 338
High Courts17 Apr 2014Dismissed
Mandava Rama Krishna and seven Others Vs State of Andhra Pradesh and eight Others
Andhra Pradesh High Court · (2014) 5 ALD 181
Andhra Pradesh Panchayat Raj Act, 1994 — Section 242DConstitution of India, 1950 — Article 14, 141, 2, 21, 226General Clauses Act, 1897 — Section 24, 3(29)
High Courts17 Apr 2014
A. Venkata Ramanaiah Vs Lavanya
Andhra Pradesh High Court · (2014) 5 ALD 1 : (2014) 4 ALT 686
Family Courts Act, 1984 — Section 19Hindu Marriage Act, 1955 — Section 10, 10(2), 13, 13(1)(ia), 13(1A)Penal Code, 1860 (IPC) — Section 323, 324, 34, 379, 448
High Courts17 Apr 2014Partly Allowed
Damera Sampath Vs The State of Andhra Pradesh
Andhra Pradesh High Court · (2014) 04 AP CK 0048
Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 302, 304, 304-B, 498-A
High Courts17 Apr 2014Dismissed
State Bank of Mysore Vs P. Manoharamma
Andhra Pradesh High Court · (2014) 4 ALD 553 : (2014) 4 ALT 701
High Courts17 Apr 2014
Govt. of A.P. and Others Vs T. Gangadhar and Others
Andhra Pradesh High Court · (2014) 5 ALD 294 : (2014) 4 ALT 785