High Courts17 Apr 2014
State of Andhra Pradesh Vs Jayanti Timber Traders
Andhra Pradesh High Court · (2014) 58 APSTJ 292
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,249 judgments · page 272 of 1,763
High Courts16 Apr 2014
The National Insurance Company Limited Vs Thota Kusuma Kumari
Andhra Pradesh High Court · (2015) 1 AnWR 70
Andhra Pradesh Court Fees and Suits Valuation Act, 1956 — Section 66Civil Procedure Code, 1908 (CPC) — Order 7 Rule 10, Order 7 Rule 10AConstitution of India, 1950 — Article 136, 142
High Courts16 Apr 2014Allowed
Pothuri Vs State of A.P.
Andhra Pradesh High Court · (2014) 04 AP CK 0114
Penal Code, 1860 (IPC) — Section 149, 302
High Courts16 Apr 2014
Alladi Rock Driling Equipments(P) Ltd. Vs The Commissioner of Central Excise and Customs
Andhra Pradesh High Court · (2014) 28 GSTR 59
Central Excises and Salt Act, 1944 — Section 35G
High Courts16 Apr 2014Allowed
Dubbasi Praveen Kumar Vs NTR University of Health Sciences J.T. Peace Preethy Vs State of Andhra Pradesh
Andhra Pradesh High Court · (2015) 2 ALD 515
Andhra Pradesh Educational Institutions (Regulation of Admission and Prohibition of Capitation Fee) Act, 1983 — Section 15(1), 3Constitution of India, 1950 — Article 14, 15, 15(4)
High Courts16 Apr 2014Allowed
Golla Mallanna Vs The State of Andhra Pradesh
Andhra Pradesh High Court · (2014) 04 AP CK 0106
Penal Code, 1860 (IPC) — Section 201, 302
High Courts16 Apr 2014Dismissed
Special Deputy Collector Vs Pogakula Lakshmi Reddy
Andhra Pradesh High Court · (2014) 4 ALT 555 : (2014) ALT(Rev) 335
Land Acquisition Act, 1894 — Section 18, 4(1), 54
High Courts16 Apr 2014
Poteti Yellaiah Vs State of A.P.
Andhra Pradesh High Court · (2014) 04 AP CK 0087
Penal Code, 1860 (IPC) — Section 302, 304, 394
High Courts16 Apr 2014Allowed
Malluri Rama Devi Vs The State of Andhra Pradesh
Andhra Pradesh High Court · (2015) 3 ALT(Cri) 207
Penal Code, 1860 (IPC) — Section 302
High Courts16 Apr 2014Dismissed
Debbati Pullaiah Vs State of Andhra Pradesh
Andhra Pradesh High Court · (2014) 04 AP CK 0007
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 302
High Courts16 Apr 2014Allowed
S. Kannaiah Singh Vs The State of Andhra Pradesh
Andhra Pradesh High Court · (2014) 04 AP CK 0003
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 302
High Courts16 Apr 2014
Motte Ganga Devi Vs P. Pedda Subbarayudu
Andhra Pradesh High Court · (2014) 04 AP CK 0001
Motor Vehicles Act, 1988 — Section 140, 147, 149, 166, 168
High Courts15 Apr 2014
Metta Shankara Rao Vs The State of A.P. The State of A.P. Vs Metta Shankara Rao
Andhra Pradesh High Court · (2014) 3 ALT(Cri) 7
Criminal Procedure Code, 1973 (CrPC) — Section 313, 366Evidence Act, 1872 — Section 114Penal Code, 1860 (IPC) — Section 304-B
High Courts15 Apr 2014Partly Allowed
A. Ashok Vardhan Reddy Vs P. Saritha
Andhra Pradesh High Court · (2015) 3 ALT(Cri) 237
Protection of Women From Domestic Violence Act, 2005 — Section 12, 2(f), 20, 3
High Courts15 Apr 2014Dismissed
The National Insurance Co. Ltd. Vs Mohd. Zakeer and Others
Andhra Pradesh High Court · (2014) 04 AP CK 0097
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33
High Courts15 Apr 2014
Byreddy Rajasekhara Reddy Vs State of Andhra Pradesh
Andhra Pradesh High Court · (2014) 2 ALD(Cri) 991 : (2015) 2 ALT(Cri) 207
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 109, 120B, 148, 149, 302
High Courts11 Apr 2014Dismissed
R. Ramanjanyulu Vs State of Andhra Pradesh
Andhra Pradesh High Court · (2014) 1 ALD(Cri) 987
Evidence Act, 1872 - Section 45
High Courts11 Apr 2014
Koppula Veera Venkata Satyanarayana Murthy Vs The State of Andhra Pradesh
Andhra Pradesh High Court · (2014) 4 ALD 33 : (2014) 6 ALT 458
Mines and Minerals (Development and Regulation) Act, 1957 — Section 10, 11, 12, 13, 14
High Courts11 Apr 2014Allowed
Swarna Lakshmi Narayana Vs The Special Secretary, Ministry of Home Affairs, New Delhi and two Others
Andhra Pradesh High Court · (2014) 5 ALD 237 : (2014) 4 ALT 93
Constitution of India, 1950 — Article 14, 21
High Courts11 Apr 2014Dismissed
B. Padma Vs The State
Andhra Pradesh High Court · (2015) 1 ALT(Cri) 149 : (2015) 3 Crimes 288
Criminal Procedure Code, 1973 (CrPC) — Section 156, 156(3), 200, 202, 482Penal Code, 1860 (IPC) — Section 406, 420