COURT ARCHIVE

Andhra Pradesh High Court judgments

35,249 judgments · page 270 of 1,763

High Courts23 Apr 2014

A.P. State Road Transport Corporation and Others Vs Nenawath Lal Singh and Others

Andhra Pradesh High Court · (2014) 04 AP CK 0179

Civil Procedure Code, 1908 (CPC) - Order 41 Rule 33, Order 41 Rule 41 — Motor Vehicles Act, 1988 - Section 140, 163A, 163-A, 166, 166(1)(c)

High Courts23 Apr 2014

Yerrakula Sujatha Vs Shaik Mahaboob Jani

Andhra Pradesh High Court · (2014) 04 AP CK 0163

Motor Vehicles Act, 1988 — Section 140, 163-A, 166

High Courts23 Apr 2014Disposed Off

Shukala Satish Vs The State of Andhra Pradesh

Andhra Pradesh High Court · (2014) 04 AP CK 0122

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 304

High Courts23 Apr 2014Allowed

Salupala Satayanarayana Vs Commissioner and Director School Education Department

Andhra Pradesh High Court · (2014) 4 ALD 61 : (2014) 6 ALT 120

High Courts23 Apr 2014Dismissed

Nambada Varaha Narasimhulu Vs Karanam Dalamma

Andhra Pradesh High Court · (2014) 4 ALD 610 : (2014) 6 ALT 94

High Courts23 Apr 2014Partly Allowed

The Branch Manager, United India Insurance Co. Ltd. Vs Dasari Parvathi and Others

Andhra Pradesh High Court · (2014) 04 AP CK 0082

Motor Vehicles Act, 1988 — Section 147, 147(1)(b)(i)

High Courts23 Apr 2014

Techno Industries Vs Indian Oil Corporation Ltd.

Andhra Pradesh High Court · (2014) 4 ALD 453 : (2015) 1 ALT 720 : (2015) 3 ARBLR 546

Constitution of India, 1950 — Article 14, 226

High Courts23 Apr 2014

Rayudu Sesharatnam Vs P.S. Ramaraju

Andhra Pradesh High Court · (2015) 1 AnWR 92

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10(2), Order 10 Rule 2, 2, 9Evidence Act, 1872 — Section 107, 108Hindu Succession Act, 1956 — Section 8

High Courts23 Apr 2014Allowed

Kakaria Mohan Vs The State of Andhra Pradesh

Andhra Pradesh High Court · (2014) 04 AP CK 0002

Penal Code, 1860 (IPC) — Section 302

High Courts22 Apr 2014

K. Jayasree Vs K. Shankara Reddy

Andhra Pradesh High Court · (2016) ACJ 485

Motor Vehicles Act, 1988 — Section 149(2), 2(30)

High Courts22 Apr 2014

Lata Jain Vs Laxminivas Agarwal

Andhra Pradesh High Court · (2014) 2 ALD(Cri) 659 : (2015) 1 ALT(Cri) 151 : (2015) 3 Crimes 290

Criminal Procedure Code, 1973 (CrPC) — Section 195, 468Penal Code, 1860 (IPC) — Section 120-B, 172, 173, 174, 175

High Courts22 Apr 2014Dismissed

Kollapu Paparao (Died) Rep. by Smt. K. Meri Lalitha Bai Vs State of Andhra Pradesh

Andhra Pradesh High Court · (2014) 04 AP CK 0146

Penal Code, 1860 (IPC) — Section 409, 467, 471, 477-APrevention of Corruption Act, 1988 — Section 13(1)(c), 13(2), 17, 17(c), 2(c)

High Courts22 Apr 2014

The New India Assurance Company Limited Vs Srikantha

Andhra Pradesh High Court · (2015) 2 ACC 796 : (2015) 2 ALD 337

Banking Regulation Act, 1949 — Section 51Income Tax Act, 1961 — Section 194A, 197(1A), 2[28A], 36, 44AB

High Courts22 Apr 2014

Pridhvi Asset Reconstruction and Securitization Company Ltd. Vs Pennar Paterson Limited

Andhra Pradesh High Court · (2014) 04 AP CK 0104

Companies Act, 1956 — Section 125, 125(1), 135Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 5, 5(3)

High Courts22 Apr 2014Allowed

P. Raghava Reddy Vs Telugu Academi

Andhra Pradesh High Court · (2014) 5 ALD 673 : (2014) 4 ALT 1 : (2014) LabIC 2884

Criminal Procedure Code, 1973 (CrPC) — Section 389, 389(1)Penal Code, 1860 (IPC) — Section 409

High Courts22 Apr 2014Dismissed

K.S. Prasad Vs Board of Directors/Executive Committee

Andhra Pradesh High Court · (2014) 04 AP CK 0084

High Courts22 Apr 2014Allowed

Chidipudi Srinivasa Reddy and Others Vs The State of A.P.

Andhra Pradesh High Court · (2014) 04 AP CK 0083

High Courts22 Apr 2014Allowed

Deekonda Nagaiah and Another Vs M/s. Laul Transport Corporation and Another

Andhra Pradesh High Court · (2014) 04 AP CK 0079

Motor Vehicles Act, 1988 — Section 163A, 163A(3)

High Courts22 Apr 2014

Akula Pullaiah (A-11) Vs State of Andhra Pradesh

Andhra Pradesh High Court · (2014) 04 AP CK 0063

Criminal Procedure Code, 1973 (CrPC) — Section 161, 162, 164Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 324

High Courts22 Apr 2014

Jaganatham Ravi (A-1) Vs State of A.P.

Andhra Pradesh High Court · (2014) CriLJ 4782

Penal Code, 1860 (IPC) — Section 120B, 344, 348, 364A, 364-A