High Courts28 Apr 2014
Vardhineedi Narasimha Rao Vs Gadiraju Bapiraju
Andhra Pradesh High Court · (2014) 4 ALD 618 : (2014) 4 ALT 806
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 85, Order 47 Rule 1
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,249 judgments · page 269 of 1,763
High Courts28 Apr 2014Dismissed
Gunreddy Ramkoti Reddy Vs The State of A.P.
Andhra Pradesh High Court · (2014) 5 ALD 146 : (2014) 6 ALT 718 : (2015) ALT(Rev) 62
Civil Procedure Code, 1908 (CPC) — Section 11Constitution of India, 1950 — Article 226, 300AEvidence Act, 1872 — Section 13, 4, 40, 40, 40
High Courts28 Apr 2014
Agina Chandra Mouli Vs Agina Varamma
Andhra Pradesh High Court · (2014) 6 ALD 430 : (2014) 6 ALD(Cri) 430 : (2014) 5 ALT 473
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3, 10Hindu Marriage Act, 1955 — Section 9Hindu Succession Act, 1956 — Section 30
High Courts28 Apr 2014Allowed
V. Ashok Vs The District Collector
Andhra Pradesh High Court · (2014) 4 ALD 524 : (2014) 6 ALT 189 : (2015) ALT(Rev) 41
Andhra Pradesh (Telangana Area) Land Revenue Act, 1317 — Section 166, 166(5), 166(b)Constitution of India, 1950 — Article 226
High Courts28 Apr 2014Allowed
Kamisetti Veera Vishnu Vs The State of Andhra Pradesh
Andhra Pradesh High Court · (2014) 2 ALD(Cri) 654 : (2015) 2 ALT(Cri) 61
Penal Code, 1860 (IPC) — Section 114, 302
High Courts28 Apr 2014Allowed
Karim Unnisa Vs Government of A.P.
Andhra Pradesh High Court · (2014) 4 ALT 215
High Courts28 Apr 2014
Federation of Andhra Pradesh Chambers of Commerce and Industry Vs C.C. and Central Excise
Andhra Pradesh High Court · (2014) 36 STR 490
Constitution of India, 1950 — Article 14, 226Finance Act, 1994 — Section 73, 83A, 85, 86
High Courts25 Apr 2014
The Oriental Insurance Company Limited Vs Vempalli Khasim Bee
Andhra Pradesh High Court · (2015) 1 AnWR 186
Motor Vehicles Act, 1988 — Section 146, 147, 147(1), 166
High Courts25 Apr 2014Partly Allowed
APSRTC Vs Kadali Venkataratnam
Andhra Pradesh High Court · (2014) 04 AP CK 0137
High Courts25 Apr 2014Dismissed
J. Balakrishna Raju Vs J. Radhakrishna Raju
Andhra Pradesh High Court · (2014) 4 ALT 570
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Constitution of India, 1950 — Article 227
High Courts25 Apr 2014Dismissed
The Oriental Insurance Company Ltd. Vs Yarlagadda George Yarlagadda George Vs Balam Naganjaneyulu
Andhra Pradesh High Court · (2015) 2 ALD 130
Motor Vehicles Act, 1988 — Section 147, 166, 2(13)
High Courts25 Apr 2014
Mareppagari Kuppaiah Vs The State of Andhra Pradesh
Andhra Pradesh High Court · (2015) 1 ALT(Cri) 157 : (2014) CriLJ 4785
Penal Code, 1860 (IPC) — Section 302
High Courts25 Apr 2014
Gurramkonda Subramanyam Reddy Vs The State of Andhra Pradesh
Andhra Pradesh High Court · (2014) 04 AP CK 0055
Penal Code, 1860 (IPC) — Section 302, 304
High Courts25 Apr 2014
J. Raghavendra Chary Vs The State of Andhra Pradesh
Andhra Pradesh High Court · (2014) 04 AP CK 0036
Criminal Procedure Code, 1973 (CrPC) — Section 313Prevention of Corruption Act, 1988 — Section 11, 13(1)(d), 13(1)(d)(i), 13(2), 20
High Courts24 Apr 2014
Ganta Vijaya Lakshmi Vs Income Tax Officer
Andhra Pradesh High Court · (2015) 281 CTR 355 : (2015) 229 TAXMAN 594
Income Tax Act, 1961 — Section 54B, 54F
High Courts24 Apr 2014
Greater Hyderabad Municipal Corporation Vs Loyala Academy
Andhra Pradesh High Court · (2014) 4 ALD 612 : (2014) 4 ALT 764
Hyderabad Municipal Corporation Act, 1955 — Section 202(1)(bb)
High Courts24 Apr 2014
K. Venkata Rami Reddy Vs The State of A.P.
Andhra Pradesh High Court · (2014) 04 AP CK 0123
Explosive Substances Act, 1908 — Section 3, 5Penal Code, 1860 (IPC) — Section 302, 34
High Courts24 Apr 2014Allowed
B. Nandeswar Rao Vs A.P. Tourism Development Corporation Limited
Andhra Pradesh High Court · (2014) 4 ALD 695 : (2014) 5 ALT 588 : (2014) LabIC 4390
Constitution of India, 1950 — Article 14, 16, 310, 311
High Courts24 Apr 2014Allowed
G.B.C. Raj Gopal Vs The Government of A.P.
Andhra Pradesh High Court · (2014) 04 AP CK 0038
Constitution of India, 1950 — Article 21, 226Criminal Procedure Code, 1973 (CrPC) — Section 144, 144, 144A, 145, 145Penal Code, 1860 (IPC) — Section 166, 323, 354, 447, 448
High Courts24 Apr 2014Disposed Off
Banavathu Babu Vs Government of A.P.
Andhra Pradesh High Court · (2014) 6 ALD 380 : (2015) 1 ALT 414
Andhra Pradesh Excise Act, 1968 — Section 45, 46Criminal Procedure Code, 1973 (CrPC) — Section 457