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Andhra Pradesh High Court judgments

35,249 judgments · page 268 of 1,763

High Courts29 Apr 2014

Indian Bank Vs Nallam Veera Swamy

Andhra Pradesh High Court · (2015) 1 ALD 278 : (2014) 5 ALT 631

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 9, Order 21 Rule 21, Order 21 Rule 58, Order 34 Rule 1, Order 34 Rule 34Transfer of Property Act, 1882 — Section 52, 58, 60, 85, 91
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High Courts29 Apr 2014Partly Allowed

Irigala Ram Pulla Reddy Vs The State of A.P.

Andhra Pradesh High Court · (2014) 04 AP CK 0113

Criminal Procedure Code, 1973 (CrPC) — Section 162Explosive Substances Act, 1908 — Section 3, 4Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 427
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High Courts29 Apr 2014Dismissed

Abdul Aziz Vs State of A.P.

Andhra Pradesh High Court · (2015) 1 ALD(Cri) 86 : (2014) 3 ALT(Cri) 107

Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 22, 28, 29, 37(1)(b)(ii), 42
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High Courts29 Apr 2014

Deccan Chronicles Holdings Ltd. Vs DRT, Hyderabad

Andhra Pradesh High Court · (2014) 4 BC 632

Civil Procedure Code, 1908 (CPC) — Section 96Constitution of India, 1950 — Article 14, 226, 227Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13, 13(2), 13(3), 13(4), 14
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High Courts29 Apr 2014

Siddabloina Laxminarayana Vs Government of Andhra Pradesh

Andhra Pradesh High Court · (2014) 5 ALD 114 : (2015) 1 ALT 607

Andhra Pradesh Education Act, 1982 — Section 2(43), 78, 79, 92(2)Andhra Pradesh Panchayat Raj Act, 1994 — Section 169, 195, 268Andhra Pradesh School Education (Community Participation) Act, 1998 — Section 2(5)
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High Courts28 Apr 2014

S. Manikya Reddy Vs The A.P. State Wakf Board

Andhra Pradesh High Court · (2014) 5 ALD 35 : (2014) 6 ALT 525

Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Act, 1987 — Section 1(3), 1(3)(a)Constitution of India, 1950 — Article 226Waqf Act, 1995 — Section 2, 6, 7, 83, 83(2)
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High Courts28 Apr 2014

G. Satyanarayana Vs Government of Andhra Pradesh

Andhra Pradesh High Court · (2014) 4 ALD 358 : (2014) 3 ALT 473 : (2014) ALT(Rev) 161

Andhra Pradesh (Telangana Area) Abolition of Inams Act, 1955 — Section 2(1)(c)Andhra Pradesh Assigned Lands (Prohibition of Transfer) Act, 1977 — Section 2, 2(1)Andhra Pradesh Land Encroachment Act, 1905 — Section 13, 2, 4, 6, 6(1)
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