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Andhra Pradesh High Court judgments

35,249 judgments · page 266 of 1,763

High Courts03 Jun 2014

Mohd. Yaseen Vs The State of A.P.

Andhra Pradesh High Court · (2014) 2 ALD(Cri) 647 : (2015) CriLJ 380 : (2015) 2 DMC 638

Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 498-A
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High Courts03 Jun 2014Dismissed

T. Chandrasekhar Vs Sunchu Rajamallu

Andhra Pradesh High Court · (2014) 6 ALD 58 : (2015) 1 ALT 454

Andhra Pradesh Vacant Lands in Urban Areas (Probibition of Alienation) Act, 1972 — Section 4Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 22 Rule 10, Order 9 Rule 13Constitution of India, 1950 — Article 227
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High Courts03 Jun 2014

The APSRTC Vs G. Fayaz

Andhra Pradesh High Court · (2015) 1 AnWR 80

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33Motor Vehicles Act, 1988 — Section 163A, 166
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High Courts03 Jun 2014Dismissed

State of Andhra Pradesh Vs Ranganna

Andhra Pradesh High Court · (2014) 4 ACC 942 : (2015) ACJ 840 : AIR 2014 AP 22 : (2014) 6 ALD 392 : (2014) 6 ALD(Cri) 392 : (2014) 6 ALT 225

Constitution of India, 1950 — Article 21Penal Code, 1860 (IPC) — Section 304A, 338
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High Courts02 Jun 2014Dismissed

V.S.H. Babu Vs V. Savithri

Andhra Pradesh High Court · (2014) 6 ALT 434

Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1, Order 47 Rule 1(a)Constitution of India, 1950 — Article 136, 141
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High Courts02 Jun 2014Disposed Off

The Depot Manager Vs S. Ashok

Andhra Pradesh High Court · (2014) 4 ALD 629 : (2014) 4 ALT 323 : (2014) 4 LLJ 576

Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 2A(2)
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