High Courts04 Jun 2014Disposed off
A.P.S.R.T.C. Vs Syed Meer and Others
Andhra Pradesh High Court · (2015) 3 ALD 218
Constitution of India, 1950 - Article 226 — Motor Vehicles Act, 1988 - Section 185
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,249 judgments · page 265 of 1,763
High Courts04 Jun 2014
V. Sarada Vs Tirumala Tirupathi Devasthanam
Andhra Pradesh High Court · (2014) 6 ALD 719
High Courts04 Jun 2014
Kumar Enterprises Vs State of Andhra Pradesh and Others
Andhra Pradesh High Court · (2014) 59 APSTJ 72
High Courts04 Jun 2014
Lakkamsani Hanuman Prasad and Others Vs G. Nagendra Goud and Others
Andhra Pradesh High Court · (2014) 06 AP CK 0199
High Courts04 Jun 2014
L. Hanuman Prasad and Others Vs G. Nagendra Gound and Others
Andhra Pradesh High Court · (2015) 4 ALT 67
High Courts04 Jun 2014Dismissed
V. Sarada Vs The Tirumala Tirupati Devasthanam
Andhra Pradesh High Court · (2014) 6 ALD(Cri) 719 : (2014) 6 ALT 307
High Courts04 Jun 2014Allowed
Andhra Pradesh State Road Transport Corporation Vs Syed Meer
Andhra Pradesh High Court · (2014) 6 ALT 285
Constitution of India, 1950 — Article 226Motor Vehicles Act, 1988 — Section 185
High Courts04 Jun 2014Dismissed
Inden Power International Ltd. Vs Chandan Pandya
Andhra Pradesh High Court · (2015) 2 ALT(Cri) 280
Criminal Procedure Code, 1973 (CrPC) — Section 207, 251, 313Evidence Act, 1872 — Section 4Negotiable Instruments Act, 1881 (NI) — Section 118, 118(a), 138, 138, 138
High Courts04 Jun 2014
Basheer Ahmed Khan Vs State of A.P.
Andhra Pradesh High Court · (2015) 1 ALD(Cri) 541
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 354, 506, 509
High Courts04 Jun 2014
Peddireddy Sanjeeva Reddy Vs The State of A.P.
Andhra Pradesh High Court · (2015) 1 ALT(Cri) 258
Criminal Procedure Code, 1973 (CrPC) — Section 207, 251, 313Evidence Act, 1872 — Section 114, 4General Clauses Act, 1897 — Section 27
High Courts04 Jun 2014Dismissed
Sammeta Srihari Vs The State of Andhra Pradesh
Andhra Pradesh High Court · (2015) 2 BC 429 : (2015) 1 RCR(Civil) 979 : (2015) 1 RCR(Criminal) 945
Criminal Procedure Code, 1973 (CrPC) — Section 207, 251, 313Evidence Act, 1872 — Section 4Negotiable Instruments Act, 1881 (NI) — Section 118, 118(a), 138, 138, 139
High Courts04 Jun 2014
K. Prabhu Vs State of Andhra Pradesh
Andhra Pradesh High Court · (2014) 2 ALD(Cri) 624 : (2015) 1 ALT(Cri) 127
Central Excises and Salt Act, 1944 — Section 34(a)Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts04 Jun 2014Allowed
Om Pralasj Agarwal Vs Khaja Krishna Prasad
Andhra Pradesh High Court · (2015) 1 ALT(Cri) 68
Criminal Procedure Code, 1973 (CrPC) — Section 199, 200, 207, 251, 255(1)Evidence Act, 1872 — Section 4General Clauses Act, 1897 — Section 8, 9
High Courts03 Jun 2014
Javeed Khan Vs Mirza Taher Ali Baig
Andhra Pradesh High Court · (2015) 2 ALD 121 : (2015) 5 ALT 511
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 106(3), Order 21 Rule 97, Order 21 Rule 99, 151
High Courts03 Jun 2014
Mohammed Yaseen and Others Vs State of A.P. and Others
Andhra Pradesh High Court · (2015) 1 ALT(Cri) 129 : (2015) 3 Crimes 279
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 498-A
High Courts03 Jun 2014Dismissed
T. Eswarudu Vs The Government of Andhra Pradesh
Andhra Pradesh High Court · (2015) 3 ALD 221 : (2014) 6 ALT 338 : (2014) LabIC 3681 : (2015) 4 LLN 134
Constitution of India, 1950 — Article 226
High Courts03 Jun 2014Disposed Off
Salma Begum Vs The Andhra Pradesh State Road Transport Corporation The Andhra Pradesh State Road Transport Corporation Vs Salma Begum
Andhra Pradesh High Court · (2014) 06 AP CK 0158
Motor Vehicles Act, 1988 — Section 158, 166
High Courts03 Jun 2014Partly Allowed
The New India Assurance Co. Ltd. Vs Turubilli Bharathi
Andhra Pradesh High Court · (2015) ACJ 1715 : (2014) 6 ALD 756 : (2014) 6 ALD(Cri) 756
High Courts03 Jun 2014Allowed
The APSRTC Vs V. Muralidhar
Andhra Pradesh High Court · (2014) 06 AP CK 0138
High Courts03 Jun 2014
G. Kistaiah Vs Government of Andhra Pradesh
Andhra Pradesh High Court · (2014) 4 ALD 502 : (2015) 2 ALT 306
Andhra Pradesh Excise Act, 1968 — Section 17, 28, 29, 31, 72