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Andhra Pradesh High Court judgments

35,249 judgments · page 263 of 1,763

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High Courts10 Jun 2014Allowed

Government of A.P. Vs K. Srinivasa Rao

Andhra Pradesh High Court · (2014) 6 ALT 222

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High Courts10 Jun 2014

The Commissioner of Income Tax Vs S. Premalata

Andhra Pradesh High Court · (2014) 271 CTR 249 : (2014) 367 ITR 298

Income Tax Act, 1922 — Section 9Income Tax Act, 1961 — Section 256, 27, 32(1A)Transfer of Property Act, 1882 — Section 53a, 54
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High Courts10 Jun 2014Disposed Off

B.V. Rama Lakshmi Vs A.P.S.R.T.C.

Andhra Pradesh High Court · (2014) 4 ALT 705

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High Courts10 Jun 2014Dismissed

State of Andhra Pradesh Vs K.V. Ramana Murthy

Andhra Pradesh High Court · (2014) 06 AP CK 0010

Evidence Act, 1872 — Section 114(e)Identification of Prisoners Act, 1920 — Section 4, 5Penal Code, 1860 (IPC) — Section 120B, 409, 420, 467, 468
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High Courts09 Jun 2014Disposed Off

B. Peeru Babu Vs The Central Government industrial Tribunal

Andhra Pradesh High Court · (2014) 6 ALT 377

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High Courts09 Jun 2014Dismissed

The Singareni Collieries Company Limited Vs A. Raja Murali

Andhra Pradesh High Court · (2014) 6 ALD 404 : (2014) 6 ALD(Cri) 404 : (2014) 5 ALT 711

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High Courts09 Jun 2014Allowed

Hindustan Petroleum Corporation Ltd. Vs V. Srinivasa Rao

Andhra Pradesh High Court · (2014) 5 ALD 335 : (2014) 5 ALT 374

Penal Code, 1860 (IPC) — Section 417, 420, 466, 468, 471
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High Courts09 Jun 2014Dismissed

S. Subba Rao Vs The Government of Andhra Pradesh

Andhra Pradesh High Court · (2014) 5 ALD 292 : (2014) 6 ALT 354

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High Courts09 Jun 2014

A.P. Tourism Development Corporation Limited Vs B. Nandeswar Rao

Andhra Pradesh High Court · (2014) 5 ALD 670 : (2014) 4 ALT 211

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High Courts09 Jun 2014Allowed

Goenka Sajan Kumar Vs The State of A.P.

Andhra Pradesh High Court · (2014) 2 ALD(Cri) 264 : (2015) 1 ALT(Cri) 85 : (2015) 3 Crimes 281

Immoral Traffic (Prevention) Act, 1956 — Section 3, 3, 4, 4, 5, 5
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High Courts09 Jun 2014Dismissed

The New India Assurance Company Limited Vs Sardar Begum

Andhra Pradesh High Court · (2014) 06 AP CK 0085

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High Courts09 Jun 2014Partly Allowed

The United India Insurance Company Limited Vs M. Bhagyalakshmi Bai

Andhra Pradesh High Court · (2014) 6 ALD 730 : (2014) 6 ALD(Cri) 730

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High Courts09 Jun 2014Dismissed

The UCO Bank Vs L.S.R. Murthy

Andhra Pradesh High Court · (2014) 4 ALD 603 : (2014) 5 ALT 310 : (2014) LabIC 3635

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High Courts09 Jun 2014

Triveni Poly Plast Pvt. Ltd. Vs The Commercial Tax Officer

Andhra Pradesh High Court · (2014) 58 APSTJ 277

Andhra Pradesh Value Added Tax Act, 2005 — Section 13, 21, 21(4), 53(3)
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High Courts09 Jun 2014

Vignesh Agency Vs Government of Andhra Pradesh

Andhra Pradesh High Court · (2014) 59 APSTJ 25

Andhra Pradesh Value Added Tax Act, 2005 — Section 20, 21, 31, 39, 4(4)Central Sales Tax Act, 1956 — Section 5(3), 6AConstitution of India, 1950 — Article 226
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High Courts09 Jun 2014Partly Allowed

S. Laxmi Narayana Vs K. Venkata Siva Reddy The Oriental Insurance Company Ltd. Vs S. Laxmi Narayana

Andhra Pradesh High Court · (2014) 06 AP CK 0008

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High Courts09 Jun 2014Allowed

National Insurance Company Ltd. Vs Mutyala Bhaskara Surya Kanthamma

Andhra Pradesh High Court · (2015) ACJ 2014 : (2014) 5 ALT 559 : (2014) 2 AnWR 858

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High Courts06 Jun 2014Disposed off

National Insurance Co. Ltd. Vs Addanki Venkateswara Rao and Others

Andhra Pradesh High Court · (2015) 2 ALD 666

Motor Vehicles Act, 1988 - Section 166, 173
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High Courts06 Jun 2014

The United India Insurance Co. Ltd. Vs Gade Peda Venkateswarlu and Others

Andhra Pradesh High Court · (2014) 06 AP CK 0193

Motor Vehicles Act, 1988 — Section 147
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High Courts06 Jun 2014Dismissed

Bajaj Allianz General Insurance co. Ltd. Vs Kalaguri Naganna

Andhra Pradesh High Court · (2015) 4 ACC 304 : (2015) ACJ 2131 : (2014) 4 ALD 685 : (2014) 5 ALT 751 : (2014) 2 AnWR 882

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